COUNTESS OF DUFFERIN'S FUND (REPEAL) ACT, 2002
65 of 2002
December 18, 2002
An Act to repeal the Countess of Dufferin 's Fund Act, 1957 Be it enacted by Parliament in the Fifty-third Year of the Republic of India as follows:—
SECTION 01: SHORT TITLE
This Act may be called the Countess of Dufferin's Fund (Repeal) Act, 2002-
SECTION 02: REPEAL OF ACT 63 OF 1957
The Countess of Dufferin's Fund Act, 1957 is hereby repealed.
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