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  • Cental Acts
  • DELHI APPROPRIATION (VOTE ON ACCOUNT) ACT, 2014

Central Act

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DELHI APPROPRIATION (VOTE ON ACCOUNT) ACT, 2014

An Act to provide for the withdrawal of certain sums from and out of the Consolidated Fund of the National Capital Territory of Delhi for the services for a period of six months of the financial year 2014-15.

BE it enacted by Parliament in the Sixty-fifth Year of the Republic of India as follows:—

Short title.

1. This Act may be called the Delhi Appropriation (Vote on Account) Act, 2014.

Withdrawal of Rs.18033,00,00,000 from and out of the Consolidated Fund of the National Capital Territory of Delhi for the financial year 2014-15.

2. From and out of the Consolidated Fund of the National Capital Territory of Delhi there may be withdrawn sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of eighteen thousand and thirty-three crores of rupees towards defraying the several charges which will come in course of payment during the financial year 2014-15 in respect of the services specified in column 2 of the Schedule.

Appropriation.

3. The sums authorised to be withdrawn from and out of the Consolidated Fund of the National Capital Territory of Delhi by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year.

 

THE SCHEDULE

(See sections 2 and 3)

 

1

2

 

3

No.

of

Vote/

Appropriation

Services and purposes

Sums not exceeding

Voted

by Parliament

Charged on the

Consolidated

Fund

Total

1

Legislative Assembly Revenue

Rs.

8,50,00,000

Rs.

40,50,000

Rs.

8,90,50,000

2

General Administration Revenue

62,80,50,000

4,61,00,000

67,41,50,000

3

Administration of Justice Revenue  

261,07,70,000

81,16,75,000

342,24,45,000

4

Finance Revenue   

106,48,25,000

25,000

106,48,50,000

5

Home Revenue  

192,94,00,000

26,00,000

193,20,00,000

6

Education  Revenue                               Capital

  

2882,02,25,000

113,42,50,000

15,25,000

..

2882,17,50,000

113,42,50,000

7

Medical and Public Health  Revenue

Capital

1885,98,75,000

 

7,50,000

46,25,000

..

1886,45,00,000

 

7,50,000

8

Social Welfare Revenue

Capital  

1600,08,00,000

751,88,00,000

..

1600,08,00,000

751,88,00,000

9

Industries  Revenue

Capital

191,37,25,000

36,93,50,000

1,75,000

..

191,39,00,000

36,93,50,000

10

Development  Revenue

Capital   

945,03,95,000

198,17,50,000

9,10,000

1,50,000

945,13,05,000

198,19,00,000

11

Urban Development and Public Works Revenue

Capital

Public Debt Revenue  

3502,17,00,000

 

2641,95,00,000

..

2,00,000

 

 

1639,76,50,000

3502,19,00,000

 

2641,95,00,000

1639,76,50,000

12

Loans  Capital  

1,25,00,000

..

1,25,00,000

13

Pension  Revenue

70,50,00,000

..

70,50,00,000

 

                                       Total

15467,66,65,000

2565,33,35,000

18033,00,00,000



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