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DHOTIES (ADDITIONAL EXCISE DUTY) REPEAL ACT, 1976
4th September, 1976
93 of 1976
An Act to repeal the Dhoties (Additional Excise Duty) Act, 1953. BE it enacted by Parliament in the Twenty-seventh Year of the Republic of India as follows:—
SECTION 01: SHORT TITLE
-This Act may be called THE DHOTIES (ADDITIONAL EXCISE DUTY) REPEAL ACT, 1976.
SECTION 02: REPEAL OF ACT 39 OF 1953
—The Dhoties (Additional Excise Duty) Act, 1953, is hereby repealed.
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