An Act to authorize payment and appropriation of certain sums from and out of the Consolidated Fund of India for the services of the financial Year 2003-2004.
Be it enacted by Parliament in the Fifty-fourth Year of the Republic of India as follows:-
Short title:-
1.This Act may be called the Appropriation (No.3) Act, 2003.
Issue of Rs. 845114,39,00,000 out of the Consolidated Fund of India for the year 2003-04:-
2. From and out of the Consolidated Fund of India there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate [inclusive of the sums specified in column 3 of the Schedule to the Appropriation (Vote on Account) Act, 2003] to the sum of eight lakhs forty-five thousand one hundred fourteen crores and thirty-nine lakh rupees towards defraying the several charges which will come in course of payment during the financial year 2003-04 in respect of the services specified in column 2 of the Schedule.
Appropriation:-
3.The sums authorized to be paid and applied from and out of the Consolidated Fund of India by this Act shall be appropriated for the services and purposes expressed in the Scheduled in relation to the said year.
Construction of references to Ministries and Departments in the Schedule:-
4.References to Ministries or Departments in the Schedule are to such Ministries or Department as existing immediately before the 10thFebruary, 2003 and shall, on or after that after, be construed as references to the appropriate Ministries or Departments as reconstituted from time to time.
THE SCHEDULE
(See sections 2, 3 and 4)
1
2
3
No. of Vote
Services and purposes
Sums not exceeding
Voted by Parliament
Charged on the Consolidated Fund
Total
1
Department of Agriculture and Cooperation………………..Revenue
Capital
Rs.
2329,49,00,000
126,65,00,000
Rs.
…..
Rs.
2329,49,00,000
258,85,00,000
2
Department of Agricultural Research and Education…………..Revenue
1510,92,00,000
132,20,00,000
1510,92,00,000
3
Department of Animal Husbandary and Dairying…………………Revenue
Capital
517,60,00,000
24,35,00,000
……
…….
517,60,00,000
24,35,00,000
4
Ministry of Agro and Rural Industries………………………Revenue
Capital
667,02,00,000
61,00,000
…..
…….
667,02,00,000
61,00,000
5
Atomic Energy…………………..Revenue
Capital
1624,57,00,000
1140,91,00,000
20,00,000
9,00,000
1624,77,00,000
1141,00,00,000
6
Nuclear Power Schemes……Revenue
Capital
1466,58,00,000
2000,00,00,000
…..
……
1466,58,00,000
2000,00,00,000
7
Department of Chemical and Petro-Chemicals…………………………Revenue
Capital
58,35,00,000
250,85,00,000
…….
……..
58,35,00,000
250,85,00,000
8
Department of Fertilizers……… ………………………………………Revenue
