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DISPLACED PERSONS CLAIMS AND OTHER LAWS REPEAL ACT, 2005
38 of 2005
An Act to repeal the Displaced Persons (Claims) Act, 1950 and certain other enactments. BE it enacted by Parliament in the Fifty-fifth Year of the Republic of India as follows-
SECTION 1: Short Title:
Section This Act may be called the Displaced Persons Claims and other Laws Repeal Act, 2005.
SECTION 2: Repeal of enactments:
Section The enactments specified in the Schedule are hereby repealed.
SCHEDULE 1: SCHEDULE:
SCHEDULE
SECTION 1 TABLE
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