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  • APPROPRIATION (No. 3) ACT, 2010

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APPROPRIATION (No. 3) ACT, 2010

APPROPRIATION (No. 3) ACT, 2010

(No. 13 of 2010)

[4th May, 2010]

 

An Act to provide for the authorization of appropriation of moneys out of the Consolidated Fund of India to meet the amounts spent on certain services during the financial year ended on the 31st day of March, 2008, in excess of the amount granted for those services and for that year.

Be it enacted by Parliament in the Sixty-first Year of the Republic of India as follows:-

Short title:-

1. This Act may be called the Appropriation (No.3) Act, 2010.

Issue of Rs.171. 35,08, 529 out of the Consolidated Fund of India to meet certain excess expenditure for the year ended on the 31st March, 2008:-

2. From and out of the Consolidated Fund of India, the sums specified in column 3 of the Schedule, amounting in the aggregate to the sum of one hundred seventy-one crores, thirty-five lakhs, eight thousand five hundred and twenty-nine rupees shall be deemed to have been authorized to be paid and applied to meet the amounts spent for defraying the charges in respect of the services specified in column 2 of the Scheduled during the financial year ended on the 31st day of March, 2008, in excess of the amounts granted for those services and for that year.

Appropriation:-

3. The sums deemed to have been authorized to be paid and applied from and out of the Consolidated Fund of India under this Act shall be deemed to have been appropriated for the services and purposes expressed in the Schedule in relation to the financial year ended on the 31st day of March, 2008.

THE SCHEDULE

(See sections 2 and 3)

1

2

3

No. of Vote

Services and purposes

Excess

Voted Portion

Charged Portion

Total

 

     13

      

 

Department of Posts……………Capital             

            Rs.

           ..……

            Rs.

            2,76,127

            Rs.

            2,76,127

     22

 

Defence Services –Army…….Revenue

         71,18,78,075

               …..

      71,18,78,075

     39

 

Pensions……………………………Revenue

         98,23,60,536

               ……

      98,23,60,536

     59

 

Ministry of Labour and Employment…………………….Capital

 

           1,79,64,968

 

              ………

 

       1,79,64,968

     95

 

Chandigarh……………………..Revenue

               4,77,412

                ……

            4,77,412

     99

 

Department of Urban Development………………Capital

 

                ………

 

            5,51,411

 

            5,51,411

 

 

                    Total

      171,26,80,991

            8,27,538

   171,35,08,529

 

 

                                                                                                                                          V.K. BHASIN,

                                                                                                                     Secretary to the Government of India.



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