• Sign In/Sign Up
  • Menu
  • +Clients Back

    • Get Free Legal Answers
    • Get Fee Estimates
    • Find Lawyers
  • +Lawyers

    • Case Diary & Office Manager
    • Post News & Artilces
    • Post Jobs & Internships
  • +Law Students

    • Campus Ambassadors
    • Find Jobs & Internships
    • Post News & Articles
    • Resource Sharing
  • +Law Schools

    • Post Admissions
    • Post Opportunities
    • Get Law School Rating

  • Menu
  • Cental Acts
  • APPROPRIATION (No. 5) ACT, 2013

Central Act

Back

APPROPRIATION (No. 5) ACT, 2013

APPROPRIATION (No. 5) ACT, 2013

An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of India for the services of the financial year 2013-14.

BE it enacted by Parliament in the Sixty-fourth Year of the Republic of India as follows:—

Short title.

1. This Act may be called the Appropriation (No. 5) Act, 2013.

Issue of Rs.18594,127,00,000 out of the Consolidated Fund of India for the financial year 2013-14.

2. From and out of the Consolidated Fund of India there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of eighteen thousand five hundred ninety-four crore and twenty-seven lakh rupees only towards defraying the several charges which will come in the course of payment during the financial year 2013-14 in respect of the services specified in column 2 of the Schedule.

Appropriation.

3. The sums authorised to be paid and applied from and out of the Consolidated Fund of India by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year.

 

THE SCHEDULE

(See sections 2 and 3)

1

2

3

 

 

Sums not exceeding

 

 

Voted

by Parliament

Charged on the

Consolidated

Fund

Total

1

Department of Agriculture and Cooperation Revenue.

Capital

Rs.

4,00,000

1,00,000

Rs.

. .

. .

Rs.

4,00,000

1,00,000

4

Atomic Energy Revenue

Capital

2,00,000

3,00,000

. .

. .

2,00,000

3,00,000

5

Nuclear Power Schemes Capital

1,00,000

. .

1,00,000

7

Department of Fertilisers Revenue

2000,00,00,000

. .

2000,00,00,000

8

Department of Pharmaceuticals

Capital

1,00,000

. .

1,00,000

9

Ministry of Civil Aviation Revenue

Capital

2,00,000

30,00,00,000

. .

. .

2,00,000

30,00,00,000

10

Ministry of Coal

Revenue

Capital

100,00,00,000

1672,00,00,000

. .

. .

100,00,00,000

1672,00,00,000

11

Department of Commerce Revenue

54,00,00,000

20,00,000

54,00,00,000

12

Department of Industrial Policy and Promotion .... Revenue

Capital

1,00,000

8,00,00,000

4,00,000

. .

5,00,000

8,00,00,000

13

Department of Posts Revenue

Capital

. .

. .

12,00,000

67,00,000

12,00,000

67,00,000

14

Department of Telecommunications Capital

2,00,000

. .

2,00,000

17

<p class="MsoNormal" style="margin-bottom: .0001pt; text-align: just

 



Lawsisto Lawsisto Lawsisto Lawsisto Lawsisto Lawsisto Lawsisto Lawsisto Lawsisto

86540

Lawyers Network

103860

Users

630

Cities Serving

114

Law Schools Network

59824

Law Students Network

About us

  • Company Profile

Indian Major Laws

  • Indian Constitution
  • IPC
  • CrPC
  • CPC
  • Companies Act
  • Indian Evidence Act
  • CGST Act
  • Limitation Act

Policies

  • Terms of Use
  • Privacy Policy
  • Refund & Cancellation

    Ads & Media

  • Resource Sharing
  • Advertiser(Sign Up/Login)
  • Media

    Careers

  • Internships
  • Jobs
  • Student Journalists

    HELP & SUPPORT

  • Contact Us
  • Grievances
  • Test

News

  • Legal News
  • Post Article
  • Post Interview

Legal Library

  • Central Acts
  • Deeds Drafts [1128 ]
  • Legal Maxims

Connect

Lawsisto Direct

 

  •  
  •  
DISCLAIMER
Copyright © Lawsisto Private Limited. All rights reserved.
Unless otherwise indicated, all materials on these pages are copyrighted by Lawsisto Private Limited. All rights reserved. No part of these pages, either text or image may
be used for any purpose. By continuing past this page, you agree to our Terms of Service, Cookie Policy, Privacy Policy and Content Policies.