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  • FINANCE (NO. 2) ACT, 1974

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FINANCE (NO. 2) ACT, 1974

FINANCE (NO. 2) ACT, 1974

31 of 1974

31st August, 1974

An Act further to amend the Income-tax Act, 1961, and the Central Excises and Salt Act, 1944. Be it enacted by Parliament in the Twenty-fifth year of the Republic of India as follows:

 

SECTION 01: SHORT TITLE

This Act may be called The Finance (NO. 2) Act, 1974.

 

SECTION 02: AMENDMENTS

Amendments incorporated in the Income-tax Act, 1961-

 

SECTION 03: AMENDMENT OF ACT 1 OF 1944

The Central Excises and Salt Act, 1944(hereinafter referred to as the Central Excises Act), amended in the manner specified in the Schedule.

 

SCHEDULE 01:

(See section 3-) Amendments made in the 1st Schedule to the Act by this Schedule have been incorporated in that Act printed in Vol. 2.



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