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  • APPROPRIATION (No.4) ACT, 2010

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APPROPRIATION (No.4) ACT, 2010

APPROPRIATION (No.4) ACT, 2010

No. 21 of 2010

[17th August, 2010]

An Act to authorize payment and appropriation of certain further sums from and out of the Consolidated Fund of India for the services of the financial year 2010-11.

BE it enacted by Parliament in the Sixty-first Year of the Republic of India as follows:-

Short title:-

1. This Act may be called the Appropriation (No.4) Act, 2010.

Issue of Rs. 68294,30,00,000 out of the Consolidated Fund of India for the financial year 2010-11:-

2. From and out of the Consolidated Fund of India there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of sixty-eight thousand two hundred ninety-four crores and thirty lakh rupees towards defraying the several charges which will come in course of payment during the financial year 2010-11 in respect of the services specified in column 2 of the Schedule.

Appropriation:-

3. The sums authorized to be paid and applied form and out of the Consolidated Fund of India by this act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year.

 

THE SCHEDULE

(See sections 2 and 3)

 

1

                  2

                                      3

 

No. of Vote

         Service and purposes

                              Sums not exceeding

 

Voted by Parliament

Charged on the Consolidated Fund

Total

 

1

 

Department of Agriculture and Cooperation………Revenue

 

             Rs.

  

    2212,01,00,000

             Rs.

 

             …….

        Rs.

 

    2212,01,00,000

2

Department of Agricultural Research and Education…………. …Revenue

 

    1074,00,00,000  

 

             ……

 

 

    1074,00,00,000  

 

 

3

Department of Animal Husbandary, Dairying and Fisheries……………….Revenue

 

              1,00,000

 

           ……….

 

             1,00,000

 

  

4

Atomic Energy………..Capital

 

 

        80,01,00,000

 

            …….

 

        80,01,00,000

6

Department of Chemical and Petrochemicals……Revenue

 

    1248,00,00,000

     

            ……..

 

    1248,00,00,000

7

Department of Fertilizers……………….Revenue

 

              1,00,000

 

             ……..

 

             1,00,000

8

Department of Pharmaceuticals……Revenue

 

              1,00,000

 

              ……..

 

             1,00,000

9

Ministry of Civil Aviation…………………..Revenue

 

        19,01,00,000

 

              ………

 

        19,01,00,000

11

Department  of Commerce…..….Revenue

 

      658,51,00,000

 

               …….

 

      658,51,00,000

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