APPROPRIATION (No.5) ACT, 2007
No. 47 of 2007
[12th December, 2007]
An Act to provide for the authorization of appropriation of moneys out of the Consolidated Fund of India to meet the amounts spent on certain services during the financial year ended on the 31st day of March, 2006, in excess of the amounts granted for those services and for that year.
BE it enacted by Parliament in the Fifty-eighth Year of the Republic of India as follows:-
Short title:-
1. This Act may be called the Appropriation (No.5) Act, 2007.
Issue of Rs.97205,17,98,936 out of the Consolidated Fund of India to meet certain excess expenditure for the year ended on the 31st March, 2006:-
2. From and out of the Consolidated Fund of India, the sums specified in column 3 of the Schedule, amounting in the aggregate to the sum of ninety-seven thousand two hundred and five crores, seventeen lakhs, ninety-eight thousand, nine hundred thirty-six rupees shall be deemed to have been authorized to be paid and applied to meet the amount spent for defraying the charges in respect of the services specified in column 2 of the Schedule during the financial year ended on the 31st day of March, 2006, in excess of the amounts granted for those services and for that year.
Appropriation:-
3. The sums deemed to have been authorized to be paid and applied from and out of the Consolidate Fund of India under this Act shall be deemed to have been appropriated for the services and purposes expressed in the Schedule in relation to the financial year ended on the 31st day of March, 2006.
THE SCHEDULE
(See sections 2 and 3)
1 |
2 |
3 |
||
No. of Vote |
Service and purposes |
Excess |
||
Voted Portion |
Charged Portion |
Total |
||
8 |
Department of Fertilizers ………………………….Revenue |
Rs. 167,44,04,796 |
Rs.
…… |
Rs.
167,44,04,796 |
11 |
Ministry of Mines…..Revenue |
…. |
1,53,227 |
1,53,227 |
14 |
Department of Posts….Revenue |
97,64,56,000 |
…… |
97,64,56,000 |
23 |
Defebce Services-Army…………………Revenue
|
….. |
2,08,34,112 |
2,08,34,112 |
25 |
Defence Services-Air Force………………….Revenue |
42,75,63,997 |
…… |
42,75,63,997 |
33 |
Currency, Coinage and Stamps………………Revenue CHARGED-Interest Payments………………..Revenue CHARGED-Repayment of Debt……………………..Capital |
……..
……..
…… |
1,85,26,011
3343,02,27,171
93529,22,42,221 |
1,85,26,011
3343,02,27,171
93529,22,42,221 |
61 |
Ministry of Labour and Employment………………Revenue |
17,26,98,810 |
…… |
17,26,98,810 |
96 |
Chandigarh……………….Capital
|
28,34,562 |
…… |
28,34,562 |
99 |
Lakshadweep……………Revenue
|
358,58,028 |
……. |
358,58,02 |
86540
103860
630
114
59824