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APPROPRIATION (No.6) ACT, 2010
No. 45 of 2010 [11th December, 2010]
An Act to provide for the authorization of appropriation of moneys out of the Consolidated Fund of India to meet the amounts spent on certain services during the financial year ended on the 31st day of March, 2009, in excess of the amounts granted for those services and for that year.
BE it enacted by Parliament in the Sixty-first Year of the Republic of India as follows:-
Short title:-
1. This Act may be called the Appropriation (No.6) Act, 2010.
Issue of Rs.1012,81,98,117 out of the Consolidated Fund of India to meet certain excess expenditure for the year ended on the 31st day March, 2009:-
2. From and out of the Consolidated Fund of India, the sums specified in column 3 of the Schedule, amounting in the aggregate to the sum of one thousand twelve crores, eighty-one lakhs, ninety-eight thousand, one hundred seventeen rupees shall be deemed to have been authorized to be paid and applied to meet the amount spent for defraying the charges in respect of the services specified in column 2 of the Schedule during the financial year ended on the 31st day of March, 2009, in excess of the amounts granted for those services and for that year.
Appropriation:-
3. The sums deemed to have been authorized to be paid and applied from and out of the Consolidate Fund of India under this Act shall be deemed to have been appropriated for the services and purposes expressed in the Schedule in relation to the financial year ended on the 31st day of March, 2009.
THE SCHEDULE
(See sections 2 and 3)
|
1 |
2 |
3
|
||
|
No. of Vote |
Service and purposes |
Excess
|
||
|
Voted Portion |
Charged Portion |
Total |
||
|
19 |
Ministry of Defence……Revenue |
Rs.
27,49,86,122 |
Rs.
…… |
Rs.
27,49,86,122 |
|
20 |
Defence Pensions…….Revenue |
13,32,985 |
…… |
13,32,985 |
|
23 |
Defence Services-Air Force…………………….Revenue |
610,36,59,389 |
……. |
610,36,59,389 |
|
24 |
Defence Ordnance Factories…………….Revenue
|
132,24,87,268 |
……… |
132,24,87,268 |
|
39 |
Pensions………………….Revenue |
163,18,09,424 |
……… |
163,18,09,424 |
|
54 |
Other Expenditure of the Ministry of Home Affairs…………………..Revenue |
79,39,22,929 |
…….. |
79,39,22,929 |
|
|
Total |
1012,81,98,117 |
……… |
1012,81,98,117 |
CORRIGENDA
In the Legal Metrology Act, 2009 (No.1 of 2010), as published in the Gazette of India, Extraordinary, Part II, Section 1, dated the 14th January, 2010 (Issue No.1),-
(i) at page 14, line 9, for “52” read “53”;
(ii) at page 14, line 13, for “52” read “53”.
CORRIGENDA
In the Foreign Contribution (Regulation) Act, 2010 (42 of 2010), published in the Gazette of India, Extraordinary, Part II, Section 1, dated the 27thSeptember, 2010 (Issue No.51),-
1. At page 9, line 38, for “fictitious”, read “fictitious”.
2. At page 10,-
(i) line 4, for “filed”, read ”field”.
(ii) line 32, for “where is”, read “where there is”.
3. At page 15, line 33, “sub-section (c)”, read “clause (c)”.
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