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APPROPRIATION (RAILWAYS) ACT, 2006
(No.12 OF 2006)
[22nd March, 2006]
An Act to authorize payment and appropriation of certain further sums from and out of the Consolidated Fund of India for the services of the financial year 2005-06 for the purposes of Railways.
BE it enacted by Parliament in the Fifty-seventh Year of the Republic of India as follows:-
Short title:-
Issue of Rs. 9148,83,42,000 out of the Consolidated Fund of India for the financial year 2005-06:-
THE SCHEDULE
(See sections 2 and 3)
|
1 |
2 |
3
|
||
|
No. of Vote |
Service and purposes |
Sums not exceeding
|
||
|
Voted by Parliament |
Charged on the Consolidated Fund |
Total |
||
|
3 |
General Superintendence and Services on Railways …….. |
Rs.
62,67,08,000 |
Rs.
6,99,000 |
Rs.
62,74,07,000
|
|
4 |
Repairs and Maintenance of Permanent Way and Works …………………………. |
35,04,35,000 |
1,30,57,000 |
36,34,92,000 |
|
5 |
Repairs and Maintenance of Motive Power ………………… |
……. |
40,000 |
40,000 |
|
6 |
Repairs and Maintenance of Carriages and Wagons………. |
144,46,78,000 |
73,000 |
144,47,51,000 |
|
7 |
Repairs and Maintenance of Plant and Equipment………. |
……. |
1,80,000 |
1,80,000 |
|
8 |
Operating Expenses-Rolling Stock and Equipment………… |
………. |
6,00,000 |
6,00,000 |
|
9 |
Operating Expenses-Traffic……………………… |
…….. |
26,08,000 |
26,08,000 |
|
10 |
Operating Expenses-Fuel…….. |
1013,25,87,000 |
50,00,000 |
1013,75,87,000 |
|
11 |
Staff Welfare and Amenities…………… |
43,72,56,000 |
25,52,000 |
43,95,08,000 |
|
12 |
Miscellaneous Working Expenses…………………………. |
18,61,43,000 |
16,19,30,000 |
|
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