86540
Lawyers Network
103860
Users
630
Cities Serving
114
Law Schools Network
59824
FORFEITED DEPOSITS ACT, 1850
25 of 1850
14th June, 1850
An Act for the forfeiture to Government of deposits made on incomplete sales of land under Regulation 8, 18192.3[***], Preamble.- WHEREAS pamidars4[* * *] fraudulently avail themselves of the5provision in Section 9,Regulation 8, 1819, of the Bengal Code6[* * *]that forfeited deposits at sales of land7[* * *] for arrears of rent shall, be applied as if they were purchase- money; It is enacted as follows:-
SECTION 01: REPEALS
- [Repealed by the Repealing Act, 1870(14 of 1870), Section I and Sch. Pt. II]
SECTION 02: APPLICATION OF FORFEITED DEPOSITS
- Any such forfeited deposit shall "be applied to defray the expenses of the sale, and the surplus shall be forfeited to Government'.
86540
103860
630
114
59824