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  • Cental Acts
  • APPROPRIATION (RAILWAYS) ACT, 2007

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APPROPRIATION (RAILWAYS) ACT, 2007

APPROPRIATION (RAILWAYS) ACT, 2007

(No.13 OF 2006)

[22nd  March, 2007]

An Act to authorize payment and appropriation of certain further sums from and out of the Consolidated Fund of India for the services of the financial year 2005-06 for the purposes of Railways.

BE it enacted by Parliament in the Fifty-eighth Year of the Republic of India as follows:-

Short title:-

  1. This Act may be called the Appropriation (Railways) Act, 2007.

Issue of Rs.7596,49,65,000 out of the Consolidated Fund of India for the financial year 2006-07:-

  1. From and out of the Consolidated Fund of India there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of seven thousand five hundred ninety-six crores, forty-nine lakhs and sixty-five thousand rupees towards defraying the several charges which will come in course of payment during the financial year 2006-07, in respect of the services relating to Railways specified in column 2 of the Schedule.

Appropriation:-

  1. The sums authorized to be paid and applied from and out of the Consolidated Fund of India by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year.

 

THE SCHEDULE

(See sections 2 and 3)

     1

                  2

                                      3

 

No. of Vote

         Service and purposes

                              Sums not exceeding

 

Voted by Parliament

Charged on the Consolidated Fund

Total

 

1

 

Railway Board ……………..

           Rs.

       2,30,00,000

            Rs.

           …..

            Rs.

       2,30,00,000

2

Miscellaneous Expenditure (General) ………………………..

 

      10,50,00,000

 

           …..

 

      10,50,00,000

3

General Superintendence and Services on Railways ……..

 

            ……

 

          4,94,000

 

            4,94,000

4

Repairs and Maintenance of Permanent Way and Works …

 

            …….

 

      1,82,29,000

 

        1,82,29,000

5

Repairs and Maintenance of Motive Power ………………..

 

           ………

 

         19,19,000

 

           19,19,000

6

Repairs and Maintenance of Carriages and Wagons ………

 

       32,79,05,000

 

         10,15,000

 

       32,89,20,000

8

Operating Expenses-Rolling Stock and Equipment ………….

 

           …..

 

          5,33,000

 

             5,33,000

9

Operating Expenses-Traffic ……..

 

             …..

 

         58,59,000

 

            58,59,000

10

Operating Expenses-Fuel………..

 

      451,97,24,000

 

       1,80,00,000

 

      453,77,24,000

12

Miscellaneous Working Expenses ……………………

 

           …….

 

          43,70,000

 

            43,70,000

13

Provident Fund, Pension and other Retirement Benefits …………

 

            ……

 

           4,41,000

 

              4,41,000

14

Appropriation to Funds …………

    3954,58,65,000

                ……

    3954,58,65,000

15

Dividend to General Revenues, Repayment of loans taken from General Revenues and Amortization of Over-Capitalization …………

 

 

     371,53,00,000

 

 

             …….

 

 

      371,53,00,000

 

16

Assets-Acquisition, Construction and Replacement-

 Revenue………………………..

 

Other Expenditure

Capital…………….

Railways Funds……….

Railways Safety Fund……….

 

 

 

        5,00,00,000

 

 

    1741,91,12,000

    1008,55,92,000

             ……

  &n

   

 



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