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ANDHRA PRADESH (ANDHRA AREA) CHRISTIAN MARRIAGE VALIDATION ACT, 1954
ANDHRA PRADESH (ANDHRA AREA) CHRISTIAN MARRIAGE VALIDATION ACT, 1954
13 of 1954
13th December, 1954
An Act to validate the marriage of Sri Axel Hugo Johanssonand Srimathi Carol Belle Brown.
Section 1
Short title
This Act may be called the Andhra Pradesh (Andhra Area) Christian Marriage Validation Act, 1954.
Section 2
Validation of a marriage solemnized by the Rev. John C. Perry, after the revocation of his licences
(1) The marriage of Sri Axel Huge Johansson and Srimathi Carol Belle Brown solemnized by the RevJohn C. Perry of the United Lutheran Church Mission in the district of Guntur, on 13th day of December 1952, and the certificate granted, the register book and extracts there from deposited, and the other acts and things done, in respect of, or in relation to that marriage, shall not be deemed to be invalid by reason only of the fact that the licences granted under the Indian Christian Marriage Act, 1872 to the said Rev. John C.Perry on the 16th day of March 1950, had been revoked.
(2) The certificate of the marriage validated by subection(1), and the register book and extracts the re-from referred to in that subection, shall be received as evidence of the marriage without furthter proof thereof.
