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THE SIKKIM EXCISE (AMENDMENT ACT), 2004

GOVERNMENT OF SIKKIM LAW DEPARTMENT

GANGTOK

No. 1/LD/2004 Dated: 15.10.2004.

NOTIFICATION

The following Act of the Sikkim Legislative Assembly having received the assent of the Governor on 4th day of October, 2004 is published for general information-

THE SIKKIM EXCISE (AMENDMENT ACT, 2004

(ACT No. 1 of 2004)

An Act further to amend the Sikkim Excise Act, 1992.

Be it enacted by the Legislature of Sikkim in the Fifty-fifth Year of the Republic of India as follows:-

Short title, extent and commencement

1. (1) This Act may be called the Sikkim Excise (Amendment) Act,

(2) It extends to the whole of Sikkim.

(3) It shall come into force at once.

Amendment of Section 57.

2. In section 57 of the Sikkim Excise Act, 1992, in sub- sections for the words "five hundred rupees", the words "five thousand rupees" shall be substituted.



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