• Sign In/Sign Up
  • Menu
  • +Clients Back

    • Get Free Legal Answers
    • Get Fee Estimates
    • Find Lawyers
  • +Lawyers

    • Case Diary & Office Manager
    • Post News & Artilces
    • Post Jobs & Internships
  • +Law Students

    • Campus Ambassadors
    • Find Jobs & Internships
    • Post News & Articles
    • Resource Sharing
  • +Law Schools

    • Post Admissions
    • Post Opportunities
    • Get Law School Rating

  • Home
  • State Acts
  • TAMIL NADU PAYMENT OF SALARIES (AMENDMENT) ACT, 2011
Lawsisto
Back

TAMIL NADU PAYMENT OF SALARIES (AMENDMENT) ACT, 2011

T.N. ACT NO.21/2011
 
TAMIL NADU PAYMENT OF SALARIES (AMENDMENT) ACT, 2011
 
(Received the Assent of the Governor of Tamil Nadu on September 24, 2011 – Published in Tamil Nadu Government Gazette, Extraordinary, Part IV, Section 2, Iss. No.367, page 123, dated September 26, 2011) – Statement of Objects and Reasons: Refer T.N. Bill No.23/2011 – 2011 (2) CTAR Page 1.43.
 
An Act further to amend the Tamil Nadu Payment of Salaries Act, 1951.
 
Be it enacted by the Legislative Assembly of the State of Tamil Nadu in the Sixty-second Year of the Republic of India as follows:-
 
1. Short title and commencement.  – (1) This Act may be called the Tamil Nadu Payment of Salaries (Amendment) Act, 2011.
 
(2) It shall come into force on such date as the Government may, by notification, appoint.
 
2. Amendment of Section 12-B. – In Section 12-B of the Tamil Nadu Payment of Salaries Act, 1951 (Tamil Nadu Act 20 of 1951), in sub-section (2-B) in clause (i), for the expression “dies”, the expression “dies or disappears leaving his family”, shall be substituted.


Lawsisto Lawsisto Lawsisto Lawsisto Lawsisto Lawsisto Lawsisto Lawsisto Lawsisto

86540

Lawyers Network

103860

Users

630

Cities Serving

114

Law Schools Network

59824

Law Students Network

About us

  • Company Profile

Indian Major Laws

  • Indian Constitution
  • IPC
  • CrPC
  • CPC
  • Companies Act
  • Indian Evidence Act
  • CGST Act
  • Limitation Act

Policies

  • Terms of Use
  • Privacy Policy
  • Refund & Cancellation

    Ads & Media

  • Resource Sharing
  • Advertiser(Sign Up/Login)
  • Media

    Careers

  • Internships
  • Jobs
  • Student Journalists

    HELP & SUPPORT

  • Contact Us
  • Grievances
  • Test

News

  • Legal News
  • Post Article
  • Post Interview

Legal Library

  • Central Acts
  • Deeds Drafts [1128 ]
  • Legal Maxims

Connect

Lawsisto Direct

 

  •  
  •  
DISCLAIMER
Copyright © Lawsisto Private Limited. All rights reserved.
Unless otherwise indicated, all materials on these pages are copyrighted by Lawsisto Private Limited. All rights reserved. No part of these pages, either text or image may
be used for any purpose. By continuing past this page, you agree to our Terms of Service, Cookie Policy, Privacy Policy and Content Policies.