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GOA, DAMAN AND DIU MINING CONCESSIONS (ABOLITION AND DECLARATION AS MINING LEASES) ACT, 1987

16 of 1987

23rd May, 1987

After Goa, Daman and Diu became part of India, the provisions of the

Mines and Minerals (Regulation and Development) Act 1957(1957 Act) except section 16 were extended to that Union territory with effect from 1-10-1963 and section 16 was extended with effect from 15-1-1966. The Controller of Mining Leases in exercise of the powers conferred on him under section 16 of the Act, proceeded with the modification of the mining concessions granted under the earlier Portuguese Mining Laws of 1906 so as to bring them in conformity with the provisions of the 1957 Act. The concession holders challenged the proceedings of the Controller on the ground that the concessions held by them were not existing mining leases within the meaning of the provisions of the 1957 Act, The Bombay High Court in its judgment dated 29-9-1983 held that the concessions were not mining leases within the meaning of 1957 Act. As a result of this judgment, the Controller of Mining Leases could not take further action to modify the concessions. The High Court in another case held that no royalty could be charged on the minerals extracted by the concession holder, as such mining concessions are not mining leases. 2. The above two decisions have resulted in a situation in which all the existing mining concessions in Goa, Daman and Diu are not subject to the provisions of any law. The Portuguese Mining Laws had been repealed on the commencement of the 1957 Act and the aforesaid decisions have declared that these concessions are not mining leases under the 1957 Act. It is, therefore, necessary to bring all these mining concessions under the provisions of the 1957 Act for the purpose of regulation of these mines and for the development of minerals under the control of the Union. The Bill, therefore, seeks to provide for the following, among other matters, namely:- (1) abolition of such of the mining concessions granted prior to the merger of Goa, Daman and Diu from the date of merger, i.e. 20th December, 1961 and such of those mining concessions granted after the merger from the date next after the dates of such grant, and declaring all such concessions as mining leases under the 1957 Act which shall be in operation as such, from the dates of such declaration to a period of six months from the date of assent by the President of this legislation; (2) a right of renewal of the lease under the provisions of the 1957 Act and the rules thereunder after the expiry of the period of lease, i.e., a period of six months from the date of assent by the President of this legislation. (3) Payment of amounts for the abolition of the mining concession and declaring them as mining leases and for the appointment, of a Commissioner of Payments to disburse such amounts; (4) a validation provision declaring that royalties or dead rent payable for a mining lease under the 1957 Act shall be payable by the mining concession holders from the date on which their concessions were declared as mining leases and to provide that any amount paid by such concession holders shall not be refundable to them on the ground that the mining concessions are not mining leases. 3. The Bill seeks to achieve the above objects. -Gaz. of Ind., 30-4-1987, Pt. II, S. 2, Ext., p. 45 (No. 21)

An Act to provide for the abolition of the mining concessions in operation in the Union territory of Goa, Daman and Diu and specified in the First and the Second Schedules, and for the declaration of such mining concessions as mining leases under the Mines and Minerals (Regulation and Development) Act, 1957with a view to the regulation of the mines to which such concessions relate and for the development of minerals under the control of the Union and for matters connected therewith or incidental thereto. Whereas certain mining concessions have been granted in perpetuity under the former Portuguese Mining Laws (Decree of 20th day of September, 1906) in the territories now included in the Union territory of Goa, Daman and Diu by the former Portuguese Government and by the Government of Goa, Daman and Diu: And whereas the aforesaid mining laws have ceased to be in force and doubts have been expressed as to whether such mining concessions are mining leases within the meaning ofthe Mines and Minerals (Regulation and Development) Act 1957:And whereas it is expedient in the public interest to abolish such mining concessions and declare them as mining leases under the aforesaid Act for the purpose of making the provisions of that Act applicable to the mines to which such concessions relate with a view to the regulation of such mines and for development of minerals under the control of the Union so as to subserve the common good: Be it enacted by Parliament in the Thirty-eighth Year of the Republic of India as follows :

SECTION 01: SHORT TITLE

This Act may called the Goa, Daman and Diu Mining Concessions (Abolition and Declaration as Mining Leases) Act, 1987.

SECTION 02: DEFINITIONS

In this Act, unless the context otherwise requires,-

(a) "appointed day" means the 20th day of December, 1961;

(b) "Commissioner" means the Commissioner of Payments appointed undersection 8-;

(d) "date of assent" means the date on which the assent is given by the President to this Act;

(e) "Goa, Daman and Diu" means the Union territory of Goa, Daman and Diu;

(f) "mines and Minerals Act" meansthe Mines and Minerals (Regulation and Development) Act, 1957-;

(g) "mining concession" means a mining concession granted under the Portuguese Colonial Mining Laws, 1906 (Decree of 20th September, 1906);

(h) "notification" means a notification published in the Official Gazette;

(i) "prescribed" means prescribed by rules made under this Act;

(j) "specified date" means such date as the Central Government may, for the purpose of any provision of this Act, by notification, specify; and different dates may be specified for different provisions of this Act;

(k) words and expressions used and not defined, but defined inthe Mines Act, 1952-orthe Mines and Minerals Act-, shall have the meanings, respectively, assigned to them in those Acts.

SECTION 03: ACT TO OVERRIDE ALL OTHER ENACTMENTS, ETC

The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any enactment (other than this Act), or any judgment, decree or order of any court, tribunal or other authority or any instrument having effect by virtue of any enactment other than this Act.

SECTION 04: ABOLITION ETC., OF MINING CONCESSIONS

(1) Every mining concession specified in the First Schedule shall, on and from the appointed day, be deemed to have been abolished, and shall, with effect from that day, be deemed to be a mining lease granted underthe Mines and Minerals Act-, and the provisions of that Act shall, save as otherwise provided in this Act, apply to such mining lease.

(2) Every mining concession specified in the Second Schedule shall, on and from the day next after the date of grant of the said concession and specified in the corresponding entry in the eighth column of the said Schedule, be deemed to have been abolished and shall, with effect from that day, be deemed to be a mining lease granted underthe Mines and Minerals Act-, and the provisions of that Act shall, save as otherwise provided in this Act, apply to such mining lease.

(3) If, after the date of assent, the Central Government is satisfied, whether from any information received by it or otherwise, that there has been, any error, omission or misdescription in relation to the particulars of any mining concession or the name and residence of any concession holder specified in the First or the Second Schedule, it may, by notification, correct such error, omission or misdescription, and on the issue of such notification, the First or the Second Schedule, as the case may be, shall be deemed to have been amended accordingly.

SECTION 05: GENERAL EFFECT OF DECLARING THE MINING CONCESSIONS TO BE MINING LEASES

(1) Where a mining concession has been deemed to be a mining lease undersection 4-, the concession holder shall, on and from the day mentioned in that section, be deemed to have become the holder of such mining lease underthe Mines and Minerals Act-in relation to the mine to which the mining concession relates, subject to the condition that the period of such lease shall, notwithstanding anything contained in that Act, extend up to a period of six months from the date of assent.

(2) On the expiry of the period of any mining lease under sub -section (1), it may, if so desired by the holder of such lease and on an application being made by him in accordance with the provisions ofthe Mines and Minerals Act-and the rules made thereunder, be renewed on such terms and conditions, and up to the maximum period for which, such lease can be renewed under the provisions of that Act and the rules made thereunder.

SECTION 06: PAYMENT OF AMOUNTS TO CONCESSION HOLDERS

Every concession holder specified in the second column of the First and the Second Schedules shall be given by the Central Government, in cash, and in the manner specified in Chapter IV, for the abolition of the mining concessions held by him, and declaring it as a mining lease, undersection 4-, an amount equal to the amount specified against him in the corresponding entry in the eighth column of the First Schedule and the ninth column of the Second Schedule, as the case may be.

SECTION 07: PAYMENT OF FURTHER AMOUNT

(1) There shall also be given by the Central Government, in cash, to every concession holder specified in the second column of the First and the Second Schedules, simple interest at the rate of four per cent per annum on the amount specified against such concession holder in the corresponding entry in the eighth column of the First Schedule and the ninth column of the Second Schedule, as the case may be, for the period commencing on the date of assent and ending on the date of payment of such amount to the Commissioner.

(2) The amount referred to in sub-section (1) shall be in addition to the amount specified in the First Schedule or the Second Schedule, as the case may be.

SECTION 08: COMMISSIONER OF PAYMENTS TO BE APPOINTED

(1) For the purpose of disbursing the amounts payable to the concession holders under this Act, the Central Government shall appoint such person as it may think fit to be the Commissioner of Payments.

(2) The Central Government may appoint such other persons as it may think fit to assist the Commissioner and thereupon the Commissioner may authorise one or more of such persons also to exercise all or any of the powers exercisable by him under this Act and different persons may be authorised to exercise different powers.

(3) Any person authorised by the Commissioner to exercise any of the powers exercisable by the Commissioner may exercise those powers in the same manner and with the same effect as if they have been conferred, on that person directly by this Act and not by way of authorisation.

(4) The salaries and allowances of the Commissioner and other persons appointed under this section shall be defrayed out of the Consolidated Fund of India.

SECTION 09: PAYMENT BY THE CENTRAL GOVERNMENT TO THE COMMISSIONER

(2) A deposit account shall be opened by the Central Government, in favour of the Commissioner, in the Public Account of India, and every amount paid under this Act to the Commissioner shall be deposited by him to the credit of the said deposit account and the said deposit account shall be operated by the Commissioner.

(3) Records shall be maintained by the Commissioner in respect of each of the concession holder in relation to which payments have been made to him under this Act.

(4) Interest accruing on the amount standing to the credit of the deposit account referred to in sub-section (2) shall enure to the benefit of the concession holders.

SECTION 10: CLAIMS TO BE MADE TO THE COMMISSIONER

(1) Every concession holder, having a claim for the payment of the amount referred to insection 6-, shall prefer such claim before the Commissioner within thirty days from the specified date : Provided that if the Commissioner is satisfied that the claimant was prevented by sufficient cause from preferring the claim within the said period of thirty days, he may entertain the claim within a further period of thirty days, but not thereafter.

(2) The Commissioner shall fix a certain date on or before which every claimant shall file the proof of his claim.

(3) Not less than fourteen days' notice of the date so fixed shall be given by advertisement in one issue of the daily newspaper in the English language and one issue of any daily newspaper in the regional language as the Commissioner may consider suitable, and every such notice shall call upon the claimant to file the proof of his claim with the Commissioner within the time specified in the advertisement.

(4) Every claimant, who fails to file the proof of his claim within the time specified by the Commissioner, shall be excluded from the disbursement made by the Commissioner.

(5) The Commissioner shall, after such investigation as may, in his opinion, be necessary and after giving the concession holder, a reasonable opportunity of being heard, by order in writing, admit or reject the claim in whole or in part.

(6) The Commissioner shall have the power to regulate his own procedure in all matters arising out of the discharge of his functions, including the place or places at which he will hold his sittings and shall, for the purpose of making any investigation under this Act, have the same powers as are vested in a civil court under theCode of Civil Procedure, 1908-, while trying a suit in respect of the following matters, namely:-

(a) the summoning and enforcing the attendance of any witness and examining him on oath;

(b) the discovery and production of any document or other material object producible as evidence.

(d) the issuing of any commission for the examination of any witnesses.

(7) Any investigation before the Commissioner shall be deemed to be a judicial proceeding within the meaning ofsections 193-and228 of the Indian Penal Code-and the Commissioner shall be deemed to be a civil court for the purposes ofsection 195-andChapter 26 of the Code of Criminal Procedure, 1973-.

(8) A claimant, who is dissatisfied with the decision of the Commissioner, may prefer an appeal against the decision to the principal civil court of original jurisdiction within the local limits of whose jurisdiction the relevant mine is situated.

SECTION 11: LIABILITY OF CENTRAL GOVERNMENT TO END ON PAYMENT OF CLAIM

After admitting a claim under this Act, the amount due in respect of such claim shall be paid by the Commissioner to the person or persons to whom such amount is due, and, on such payment, the liability of the Central Government in respect of such claim shall stand discharged.

SECTION 12: DISPUTES HOW TO BE DEALT WITH

- In the event of there being a doubt or dispute as to the right of a person to receive the whole or any part of the amount referred to inSection 6-orSection 7-, the Commissioner shall refer the matter to the court for a decision, and shall make the disbursement in accordance with the decision of the court. Explanation.- In this section "court", in relation to a mining concession, means the principal civil court of original jurisdiction within the local limits of whose jurisdiction the mines relating to such concession is situated.

SECTION 13: UNDISBURSED OR UNCLAIMED AMOUNT TO BE DEPOSITED TO THE GENERAL REVENUE ACCOUNT

Any money paid to the Commissioner which remains undisbursed or unclaimed after such payment for a period of three years shall be transferred by the Commissioner to the general revenue account of the Central Government; but a claim to any money tranferred may be preferred to the Central Government by the concession holder entitled to such payment and shall be dealt with as if such transfer had not been made, the order, if any, for the payment of the claim being treated as an order for the refund of revenue.

SECTION 14: AMENDMENT OF ACT 67 OF 1957

Inthe Mines and Minerals (Regulation and Development) Act, 1957-in sub-section (1) ofSection 4-, after the second proviso, the following proviso shall be inserted and shall be deemed to have been inserted with effect from the 1st day of October, 1963, namely:- "Provided also that nothing in this sub-section shall apply to any mining lease (whether called mining lease, mining concession or by any other name) in force immediately before the commencement of this Act in the Union territory of Goa, Daman and Diu."

SECTION 15: PENALTIES

Any person who contravenes the provisions of this Act shall be punishable with imprisonment for a term which may extend to two years or with fine which may extend to two thousand rupees, or with both.

SECTION 16: OFFENCES BY COMPANIES

(1) Where an offence under this Act has been committed by a company, every person who at the time the offence was committed was in charge of, and was responsible to, the company for the conduct of the business of the company as well as the company, shall be deemed to be guilty of the offence and shall be liable to be proceeded against and punished accordingly: Provided that nothing contained in this sub-section shall render any such person liable to any punishment, if he proves that the offence was committed without his knowledge or that he had exercised all due diligence to prevent the commission of such offence.

(2) Notwithstanding anything contained in sub-section (1), where an offence under this Act has been committed by a company and it is proved that the offence has been committed with the consent or connivance of, or is attributable to any neglect on the part of, any director, manager, secretary or other officer of the company, such director, manager, secretary or other officer shall be deemed to be guilty of that offence and shall be liable to be proceeded against and punished accordingly. Explanation.- For the purposes of this section,- (a) "company" means any body corporate and includes a firm or other association of individuals; and (b) "director", in relation to a firm, means a partner in the firm.

SECTION 17: PROTECTION OF ACTION TAKEN IN GOOD FAITH

(1) No suit, prosecution or other legal proceeding shall lie against the Central Government or any officer or other employee of that Government, or any person authorised by that Government for anything which is in good faith done or intended to be done under this Act.

(2) No suit or other legal proceeding shall lie against the Central Government or any officer or other employee of that Government or any person authorised by that Government for any damage caused or likely to be caused by anything which is in good faith done or intended to be done under this Act.

SECTION 18: DELEGATION OF POWERS

(1) The Central Government may, by notification, direct that all or any of the powers exercisable by it under this Act, other than the powers conferred bySections 20-and21-, may also be exercised by such person or persons as may be specified in the notification.

(2) Whenever any delegation of power is made under sub-section (1), the person to whom such power has been delegated shall act under the direction, control .and supervision of the Central Government.

SECTION 19: DECLARATION AS TO THE POLICY OF THE STATE

It is hereby declared that this Act is for giving effect to the policy of the State towards securing the principles specified in clauses (b) and (c) of Article 39 of the Constitution. Explanation.- In this section, "State" has the same meaning as in Article 12 of the Constitution.

SECTION 20: POWER TO MAKE RULES

(1) The Central Government may, by notification, make rules to carry out the provisions of this Act.

(2) Every rule made by the Central Government under this Act shall be laid, as soon as may be after it is made, before each House of Parliament, while it is in session, for atotal period of thirty days which may be comprised in one session or in two or more successive sessions, and if, before the expiry of the session immediately following the session or the successive sessions aforesaid, both Houses agree in making any modification in the rule or both Houses agree that the rule should not be made, the rule shall thereafter have effect only in such modified form or be of no effect, as the case may be; so, however, that any such modification or annulment shall be without prejudice to the .validity of anything previously done under that rule.

SECTION 21: POWER TO REMOVE DIFFICULTIES

If any difficulty arises in giving effect to the provisions of this Act, the Central Government may, by order, not inconsistent with the provisions of this Act, remove the difficulty. Provided that no such order shall be made after the expiry of a period of two years from the date of assent.

SECTION 22: VALIDATION

(1) Notwithstanding anything in any other law for the time being in force or any judgment, decree or order of any court, tribunal or other authority,-

(a) every concession holder shall, for the period commencing on and from the date when his mining concession had been declared to be a mining lease and ending with the date of expiry of the period of his lease under the provisions of this Act (hereafter in this section referred to as the said period), be liable to pay the dead rent or, as the case may be, royalty, due in respect of such lease under the provisions of the Mines and Minerals Act and the rules made thereunder, and such amount shall, save as otherwise provided in this section, be recoverable from him;

(b) any amount paid by the concession holder for the said period, either as a fixed tax or as a proportional tax, or both, or as a royalty under protest shall be deemed to have been dead rent or, as the case may be, royalty, paid in accordance with law and such amounts shall not be liable to be refunded; and

(c) due credit of all such amounts paid by a concession holder under clause (b) shall be given to him in determining the dead rent or, as the case may be, royalty payable by him under clause (a), as if this Act andthe Mines and Minerals Act-and the rules made thereunder had been in force at all material times, and accordingly-

(i) no suit or other proceeding shall be instituted, maintained or coninued in any court

or other authority against the Government or any person or authority whatsoever for the refund of any amounts paid by a concession holder under clause (b); and

(ii) no court shall enforce any decree or order directing the refund of any amounts so paid, on the ground that the mining concession is not a mining lease.

(2) For the removal of doubts, it is hereby declared that nothing in sub-section (1) shall be construed as preventing any person,-

(a) from questioning, in accordance with the provisions ofthe Mines and Minerals Act-and the rules made thereunder, the assessment of any dead rent or royalty for the said period; or

(b) from claiming refund of any dead rent or royalty paid by him in excess of the amount due from him underthe Mines and Minerals Act-and the rules made thereunder.

SCHEDULE 1 DETAILS OR MINING CONCESSIONS ABOLISHED AND DECLARED AS MINING LEASES ON AND FROM THE APPOINTED DAY

Sl. Name of the Denomination Nature Situation - Number and Amount No. concession of the mine ___________ ___________ date of title (in Rs.). holder and his Village Taluka residence 1 2 3 4 5 6 7 8 1 Maria Severina Anvalitembo Fe/Mang Vadem Sanguern 2 of 30-1-1929 14.300 Fernandes ora Camilo Agost- inho Elias Fernandes, of Aldona (cabesacasal). 2. Domingos Jose Paicatembo Ditto Netorlim Ditto 1 of 26-8-1931 13,900 Fernandes of Aldona. 3. Naria Alice Sod- Aili Vagurbern Ditto Sancordem Ditto 1 of 4-4-1937 14,300 der Pereira of Vasco da Gama. 4. Timblo lrmaos Bandodongor Ditto Verlem Ditto 1 of 19-3-1941 9,300 Ltda of Margao Cumbiadongor 5. Xeo Abdul Kadat Cudoitembo Ditto Bati Ditto 3 of 19-3-1941 7,900 Sanguern. 6. Maria Seani Re- Amvandongor Ditto Curpern Ditto 5 of 19-3-1941 12,500 phael of Curcho- rem. 7. Maria Seani Nidgulamoll Iron Calem Ditto 6 of 19-3-1941 11,900 Rephel, of dongor Curchorem. 8. EmpresaMinero Choriacho Ditto Bimbolof Ditto 7 of 19-3-1941 13,900 Comercila, of tembo dongor Calem Goa 9. Gangadhar N. Huldool Iron Bimbol of Sanguern 8 of 19-3-1941 14,300 Agrawal, of dongor Calem Margao. 10. Companhia Molloor Fe/Mang Darbandora Ditto 9 of 19-3-1941 14,300 Nacional Agency Moroda of Ponda. 11. Rajarama Nundem Ditto Nundem Ditto 10 of 20-8-1941 14,200 Naraina X Ban- deulavoril decar, of Vasco dongor da Gama. 12. Comphania Lamgao Iron Lamgao Bicholim 11 of 20-8-1941 14,300 Mineira Dempo and Souza Ltda. of Goa. 13. Comphania Vagachiper Ditto Bicholim Ditto 12 of 20-8-1941 14,300 Mineira Dempo and Souza Ltda. of Goa. 14. Comphania Gaotoor Ditto Bordem Ditto 13 of 20-8-1941 14,300 Minira Dempo and Souza Ltda. of Goa. 15. Comphania Toticho mor Ditto Mulgao Ditto 14 of 20-8-1941 14,300 Mineira Dempo dongor and Souza Ltda, of Goa. 16. Comphania Mandurbaga Ditto Ditto Ditto 15 of 20-8-1941 14,300 Mineira Dempo and Souza Ltda. of Goa 17. Firm Elesbao Padepanos Fe/Mang Sancordem Sanguern 17 of 22-10-1941 2,900 Pereira and Sons Ltda. of Mormu- gao. 18. Kurnool M. V. Vaguern Ditto Melauli Satan 1 of 8-7-1942 14,400 Maneer of Bel- lery. 19. Hiri Bombo Santanatembo Ditto Vichundrem Sanguern 1 of 6-10-1947 2,900 Gaunco, of Margao. 20. Companhia Gonoxirem Ditto Verlem Ditto 2 of 24-4-1949 13,400 Nacional Agency of Penda. 21. Firm S. Kantilal Shirgal Muddi Ditto Salauli Ditto 3 of 13-6-1949 14,300 & Cia, Ltda. of Margao. 22. Shri Rajaram Monte de Iron Sirigao Bicholim 4 of 17-6-1949 14,300 N. X. Bandekar, Sirigao of Vasco. 23. Firm Chowgule Cudplegaicho- Ditto Ditto Ditto 5 of 8-7-1949 14,300 & Cia. Ltd. of Guer-Dongor Marmagao. 24. Hiralal Khodidas Gogoroor Fe/Mang Colomba Sanguem 6 of 11-7-1949 10,100 of Goa Gulcan Dongor 25. Lidia Belinda Vagatto Ditto Ditto Ditto 7 of 5-8-1949 9,900 Simoes, of Goa. 26. Bascora Seguna Cundacho Ditto Gudnem Bicholim 8 of 12-8-1949 14,000 Corpo, of Vasco Gholl 27. Sociedade Marcarxendo & Ditto Maulinguern Ditto 9 of 23-9-1949 13,300 Mineira Goesa, Mauling-todcho of Panaji Dongor 28. Sociedade Chifeachea Ditto Ditto Ditto 10 of 23-9-1949 11,300 Mineira Goesa, Ambeacodil of Panaji . Dongurli and Cantonachi tembo 29. GurudasTimblo, Gogolatembo Fe/Mang Malcornern Quepern 11 of 4-11-1949 9,400 of Margao. 30. FirmChowgule Goigonern Iron Mahem Bicholim 13 of 18-11-1949 10,400 & Cia. Ltd. of Marmagao, 31. Eurico da Silva Orpale Antur- Fe/Mang Ditto Ditto 14 of 18-11-1949 13,800 Ataide e T. De lichem, etc. Noronha of . Maern. 32. Firm S. Kantilal Molhadvona, Iron Sancordem Sanguern 16 of 23-12-1949 12,200 & Cia. Ltd., of Concramoli Margao. 33. AtmaramaX. Hunantio Fe/Mang Colomba Ditto 17 of 23-12-1949 6,400 Poi Palondicar, Dongor of Margao. 34. Aleixo Caetano Sem denom Ditto Navelim Ditto 1 of 13-1-1950 3,200 Cardoso, of esp. Raia. 35. Gopinata Sinai Arembata Ditto Aturii Bicholim 3 of 13-1-1950 3,000 Garco, of S. Lourenco. 36. Firm Chowgule Govala Ditto Gautona Ditto 4 of 13-1-1950 7,300 & Cia. Ltd., of Marmagao. 37. Firm S. Kantilal Paicatembo Ditto Villiena Sanguem 5 of 23-1-1950 10,400 & Cia. Ltd., of Margao. 38. Quiteria Maria Godhodo Ditto Colomba Ditto 6 of 27-1-1950 5,600 Gonsalve Noronha. 39. Firm V. S. Culnavoril Ditto Dudal Ditto 7 of 30-1-1950 5,600 Dempo & Cia. Sodo Ltd., of Goa. 40. Rajaram Rangaji Chirabande Ditto Patiem Ditto 8 of 24-2-1950 11,800 Poinguincar, of Vali Ponguinim. 41. Mahamed Cuditembo Ditto Curpern Ditto 10 of 24-2-1950 8,900 Osman Muhamed Hashan, of Margao. 42. Firm Damodar Costimol Ditto Costi Ditto 11 of 24-2-1950 4,900 Mangalji & Cia Ltd., of Goa. 43. Xec Abdul Usqui Mordi Ditto Netorlim Ditto 12 of 27-2-1950 14,300 Kadar, of San- guem. 44. Xec Abdul Chinchigalchi Ditto Tudou Ditto 13 of 27-2-1950 14,200 Kadar of San- Calmati guem. 45. Firm Mehta & Tilo dongor, Fe/Mang Curdi Sanguem 14 of 27-2-1950 4,900 Cia Ltd. of Vasco etc. da Gama. 46. Roguvir Naraina Bandadongor Ditto Verlem Ditto 15 of 13-3-1950 10,100 Lotlecar, of Margao. 47. Roguvir Naraina Bonquidongor Ditto Ditto Ditto 16 of 13-3-1950 8,100 Lotlecar, of or Bonquitembo Margao. 48. Gurudas Timblo, Ondea Cail Ditto Pale Bicholim 17 of 27-3-1950 13,200 of Margao. Mol, etc. 49. Firm Damodar Maulingmolo Ditto Carapur Ditto 19 o 21-4-1950 3,100 Mangalj & Cia Ltd., of Goa, 50. Quiteria Maria Udo Dongor Ditto Colomba Sanguern 20 of 21-4-1950 14,300 Gonsalves Noro- nha, of Margao. 51. Firm Chowgule Deureamvoilo Ditto Vichundrem Ditto 21 of 5-5-1950 7,400 & Cia. Ltd., of tembo Margao. 52. Firm Chowgule Paratembo Ditto Costi Ditto 22 of 5-5-1950 9,000 & Cia. Ltd., of Dongurli, etc. Margao. 53. Mandyan A. Sem denomi- Ditto Zorulem Pernern 23 of 8-5-1950 14,300 Parthasarthy, of nacao especial Pernem. 54. Firm V. M. Dudaliacha Iron Dual Sanguem 24 of 12-5-1950 13,000 Salgaoncare Gauntonavoril Irmao Ltd., of Sodo e Gitone- Vasco da Gama. asoda 55. Sociedade Shri Maccdeatolem Fe/Mang Jaqui of Ditto 27 of 5-6-1950 10,400 Mahalaximi Cia. Mamatembo Netorlim Mineira Ltd., of Netorlim. 56. Marcos Marcel- Tasmsurly Ditto Dandola Ponda 28 of 12-6-1950 112,900 ino P.De Souza, of Pileme. 57. Marcos Marcel- Calamatembi Ditto Tiurem Ditto 29 of 12-6-1950 13,800 ino P. De Souza, of Pilerne.. 58. Prafula Raja- Godcavadea Iron Colem Sanguem 30 of 16-6-1950 11,800 rama Hede, of Javalachem Goa. Upor & Nagonim Buroda 59. Sociedade Devandongor Fe/Mang Rivona Ditto 31 of 7-7-1950 8,900 Timblo lrmaos Ltd. of Margao. 60. Firm V. M. Motto Fe/Mang Revora Bardez 32 of 7-7-1950 4,900 Salgaoncar e lrmao Ltd., of Vasco da Gama. 61. Sociedade Borga Ditto Rivona Sanguem 34 of 2-10-1950 12,800 Timblo lrmaos Ltd., of Margao. 62. Gangadhar Nar- Chandsuriacho Ditto Netorlim Ditto 35 of 2-10-1950 14,200 singdas Agrawal, Fatravoril of Margao. dongor 63. Raia Porobo Perchotembo Ditto Batie Ditto 37 of 10-10-1950 10,000 Baticar, of Cumbari Sanguem. 64. Nilconta Jaga- Codeachem Ditto Sanvordem Satari 38 of 10-11-1950 14,300 nata Coulecar, of Devonavoril Mapusa. Molentil Zaga 65. Manohar H. N. Gundegally or Ditto Dargalim Pernem 39 of 11-12-1950 14,300 Naik, Parulekar. Chendo 66. Vishwasrao D. Citeiros que Iron Calem Sanguem 40 of 22-12-1950 12,300 Chowgule, of ficam de ambos Vasco da Gama. os lados de linha ferrea etc. 67. Lidia Belinda Molietembo Fe/Mang Rivona Ditto 42 of 29-12-1950 7,300 Simoes of Goa. Maquerim 68. Xec Mohamed Devapan or Ditto Caurem Quepem 1 of 8-1-1951 14,300 Issac, of Goa. Devadongor 69. Madeva Upendra Saniem Iron Sancordem Sanguem 2 of 8-1-1951 7,200 Sinai Talaulikar, Panaji. 70. Firm V. S. Cantor Fe/Mang Curpem Ditto 3 of 19-1-1951 14,000 Dempo & Cia. Ltd., of Goa. 71. Vassudeva N. Vagagholl Ditto Molcornern Quepem 4 of 2-2-1951 3,800 Sarmalkar, of Margao. 72. Dinanata Muc- Zamblimol & Ditto Colomba Sanguem 5 of 2-2-1951 7,200 unda S Cuvelcar, Cicilitembo of Raia. 73. Gurudas Timblo, Chivanritembo Ditto Dongor Ditto 7 of 9-2-1951 13,300 of Margao. or Chivaridogor 74. Gurdas Timblo, Paicapanacho Ditto Pirla Quepem 8 of 9-2-1951 13,900 of Margao. dongor 75. Bhanudas Bablo Convorzor- Ditto Curpem Sanguem 9 of 12-2-1951 14,200 S. Cossombo, of itembo Mota- Sanguem. tembo Bandoli dongor 76. HaiderCaximo Vangi Bindi Fe/Mang Sulcorna Quepem 10 of 23-2-1951 11,900 Can of Sanguem, Advona, etc. 77. Zoirama Bicaji Avaliadongor Ditto Molcomem Ditto 11 of 23-2-1951 11,400 Neugui, of Mapuca. 78. Francisca Gorditembo Ditto Netorlim Sanguem 12 of 26-2-1951 6,700 Sequeira of Nuvem. 79. Vishwasrao D. Cararem- Ditto Colomba Ditto 14 of 2-3-1951 14,300 Chowgule, of dongor Vasco da Gama. 80. Vishwasrao D. Partimsodo, Iron Molem Ditto 15 of 2-3-1951 11,500 Chowgule, of etc. Vasco da Gama. 81. Vishwasrao D. Pundavamga- Ditto Dudal Ditto 16 of 2-3-1951 11,800 Chowgule, of voril Sodo Vasco da Gama. 82. S. Kantilal & Cia. Gottovo Fe/Mang Netorlim Ditto 17 of 2-3-1951 6,300 Ltd. of Margao. Dongor 83. Xec. Alub, of Zambutolem Ditto Tudou of Ditto 19 of 9-3-1951 11,500 Sanguem. Verlem 84. TuIxidas Madeva Careacodil Ditto Maulinguem Ditto 20 of 9-3-1951 12,500 X. Deulcar of Upri, Adam Calem. Tembo, etc. 85. Zoiram Bhicaji Madiacho Ditto Cauremi Quepem 21 of 19-3-1951 12,400 Neugmi of tembo Can- Mapusa dalanebe mol or Gormodi 86. Roguvir Sinai Casarman Ditto Salguinim Sanguem 22 of 30-3-1951 4,700 . Gareo, of S. Verlem Lourenco de Agacaim. 87. Gurudas Timblo Moliadongor Ditto Tudou of Ditto 23 of 30-3-1951 10,000 of Margao. Verlem 88. Horichondra Sadezamotil Ditto Cumbari Ditto 26 of 6-4-1951 11,900 Saunlo N. Tari, Rica of Sanguem. 89. Firma Sesa Goa Botvadeacho Ditto Pissurlem Satari 28 of 6-4-1951 3,500 Ltd. of Goa. dongor 90. Damum Naique, Cosmoichem Ditto Sulcoma Quepem 29 of 13-4-1951 3,500 of Curchorem. Mola 91. Mineira From- Folsadando or Ditto Netorlim Sanguem 32 of 13-4-1951 5,400 etedora Ltd., of Vadvol Netorlim. 92. Xec Adam Xac. Nissorval Fe/Mang Colomba Sanguem 34 of 20-4-1951 14,000 Abubakar, of Margao. 93. Gajanana P. N. Chiunim Ditto Rivona Ditto 35 of 20-4-1951 11,500 Cormoli of Dongor, etc. Cacora 94. Xec Abdul Gofur Cumartolem Ditto Curpem Ditto 37 of 20-4-1951 5,300 X. A. Agis of Dongor, etc. Sanguem. 95. Firm Chowgule Casana, Iron Costi Ditto 38 of 20-4-1951 14,300 and Cia, Ltd., of Costimola, etc. Marmagao. 96. Narahari S. S. Pandava Ditto Santona of Ditto 40 of 27-4-1951 14,200 Narvenkar, of Xetavoilo Quirlapale Goa. Soddo & Vozro Sodo 97. Roguvir R. Gurmulem Fe/Mang Cudnem Bicholim 41 of 11-5-1951 9,600 Poinguincar, of Poinguinim. 98. Firm Shantilal Cotton Ditto Netorlim Sanguem 42 of 18-5-1951 9,100 Kushaldar Sorad tembo Irmaos, of Margao 99. Firm V. S. Denpo Navientil Ditto Aglote Ditto 43 of 18-5-1951 14,300 and Cia, Ltd., of Galivoril Goa. Advona Nagona, etc. 100. Sociedade Joleracho Ditto Maina Quepem 44 of 18-5-1951 8,800 Shantilal Kushal- dongor das & Irmaos, of Margao. 101. Xernbu Zoideva Dhabella mola Ditto Undorna Ditto 45 of 8-6-1951 13,300 X. Moratto, of Sanguem. 102. Vassantaram G. Vatasur Ditto Colomba Sanguem 46 of 15-6-1951 3,100 Metha, of Vasco da Gama. 103. Ramacrishna Goddibaim Ditto Navelim Bicholim 47of 18-6-195T 5,500 Dottu P. Loundo, of San- quelim. 104. Vicente J. F. Madda-xeta- Ditto Netorlim Sanguem 48 of 25-6-1951 14,300 Figeiredo, of Jetona Loutulim. 105. Sociedade Poicul Compro Ditto Melauli Satari 49 of 6-7-1951 10,100 Mineira N. Ltd., of Margao. 106. Vassudeva N. Gola Ditto Sulcoma Quepem 50 of 6-7-1951 12,600 Sarmalcar, of dongor Margao. 107. Gurdas Timblo, Bhutabaincho Ditto Verlem Sanguem 51 of 20-7-1951 9,700 of Margo dongor 108. Roguvir R. Poin- Thatatem Iron Darbandora Ditto 52 of 23-7-1951 14,300 guincar, of Soddo Poinguinim. 109. Aec Abdul Gofur Pola dongore Fe/Mang Curpem Sanguem 53 of 3-8-1951 4,400 X. A. Agis, of Dongore Sanguem. 110. Jeos Azavedo Zamblidando Ditto Verlem Ditto 54 of 3-8-1951 5,200 Duarte, of Sanguem. 111. Manchar H. N. Guellieme Iron Pissurlem Satan 55 of 24-8-1951 12,600 Parulecar, of Gaval Mapusa. 112. Daue Khan, Matta Conda Fe/Mang Rivona Sanguem 58 of 3-9-1951 12,600 of Sanguem. 113. Zoiram B. Iembeche Ditto Maina Quepem 59 of 3-9-1951 14,200 Neugui, dongor of Mapuca. 114. Minguel Mas- Canelidongor Ditto Vichundrem Sanguem 60 of 14-9-1951 11,800 carenhas, of Sanvordem. 115. Mineira Nacional Cuddeagali- Iron Santona Ditto 62 of 1-10-1951 13,100 Ltd. of Panaji. voril Sodo Quirlapale dongor 116. Chandracanta F. Gobaimor Fe/Mang Curpem Ditto 63 of 19-10-1951 10,000 Naigue, of Cuntiem Curchorem. 117. Amalia Rodri- Polo Dongor & Ditto Ditto Ditto 65 of 7-12-1951 8,400 gues G. Figuei- Dongor redo, of Loutu- lim. 118. Firm S. Kantilal Poxelacho Ditto Maida of Ditto 66 of 14-12-1951 14,200 & Cia Ltd., of Sodo Colem Margao. 119. Firm S. Kantilal Gonesgudi Ditto Rumademo Ditto 67 of 14-12-1951 4,900 & Cia Ltd., of Dongor of Netorlim Margao 120. Mingoa Socie- Maindvolcho Iron Codli Ditto 69 of 14-12-1951 14,300 dade Mineira Sodo & Code- Goesa, SARL, of culnavoril Goa. Sodo 121. Ramakanta Xetie Deulem Ditto Pissurlem Satan 70 of 17-12-1951 14,300 of Bicholim. 122. Firma V. M. Madei Fe/Mang Vantem Ditto 71 of 21-12-1951 11,400 Salgaoncar & Irmao Ltd., of Vasco da Gama. 123. Firm S. Kantilal Anavia Ditto Molcorrnem Quepem 1 of 4-1-1952 5,500 and Cia, of dongor Margao. 124. Quiteria Maria Cormol-dad Ditto Colomba Sanguem 3 of 11-1-1952 12,900 Gonsalves, dongor Noronha, of Mapusa 125. Firm S. Kantilal Melcadongor Ditto Sancordem Ditto 4 of 1-2-1952 10,600 & Cia, Ltd., Margao. 126. Ailiabhai S. Vancalitemb Ditto Colomba Ditto 5 of 1-2-1952 3,200 Cacodcar, of Cacora. 127. Arnaldo Reis Fondiatolia- Fe/Mang Netorlim Sanguem 7 of 1-2-1952 4,100 Cruz of Bena voridongor alim. 128. Gopal Visvonata Ubefatracodi- Ditto Maina Quepern 8 of 1-2-1952 8,000 Godekar de I dongri Councolim. 129. Sociedade Santona Guro Ditto Sigao Sanguern 9 of 1-2-1952 11,000 Timblo Irmaos Ltd., of Margao, 130. Esvonta Data- Pandavamsodo Ditto Rivona Ditto 10 of 1-2-1952 4,600 traia Sadecar, of Margao. 131. Firm Damodar Dobdobo Ditto Bicholim Bicholim 11 of 4-2-1952 7,200 Mangalji & Cia. Ltd., of Goa. 132. Narahari S. S. Mainantil Ditto Santana Sanguem 12 of 8-2-1952 11,100 Narvenkar of Murdi of Quirlapale Goa. 133. Rueminibai S. Apteachem- Ditto Onda Satan 13 of 22-2-1952 3,700 Bhobe, wife of boroda late Krishna Bhobe or Quexarbai, of Mapusa. 134. Badrudin Bavani, Nomoxitembo Ditto Rivona Sanguem 14 of 22-2-1952 14,300 of Margao. 135. Sadassiva D. Pistem Ditto Latambar- Bicholim 15 of 22-2-1952 8,900 Tiroder Margao., cem 136. Sociedade Ambegal Jeddit Ditto Salginim Sanguem 16 of 25-2-1952 9,000 Timblo lrmaos moddi of Verlem Ltd. of Margao. 137. Firm S. Kantilal Toliavolli, Ditto Villiena Ditto 17 of 29-2-1952 13,600 & Cia Ltd., of Zambod, etc. Margao. 138. Firm S. Kantilal Kairad & Ditto Villiena of Ditto 18 of 29-2-1952 6,700 & Cia. Ltd., of Talaoili Bati Margao, 139. Firm V. M. Sal- Molcornem Ditto Aglote Ditto 19 of 29-2-1952 14,300 gaocar lrmao Ltd., of Vasco da Gama. 140. Harichandra Vagamollofo- Ditto Vichundrem Ditto 21 of 29-2-1952 8,700 S. N. Tari, of daguir, etc, Sanguem. 141. Roque Santana Zambeamollo Ditto Rivona Ditto 25 of 21-3-1952 7,100 Baneto, of Loutlim. 142. Firm Shantilal Chumimolo or Ditto Ditto Ditto 28 of 28-3-1952 6,200 K. & Bros., of Xissoria Margao tembo 143. Vasudeva D. S. Borgadon- Fe/Mang Rivona Sanguem 29 of 28-3-1952 10,200 Cosombo of grachem Fall. Sanguem. etc. 144. * 145. Vassantaram Navelem Ditto Curpem Ditto 33 of 28-3-1952 8,200 G. Metha of Vasco da Gama. 146. Firm V. S. Tambessodo Ditto Colomba Ditto 35 of 4-4-1952 14,100 Dempo & Cia. Ltd., of Goa. 147. Firm V. S. Candulgo Iron Codalior Bicholim 37 of 4-4-1952 14,300 Dempo & Cia. Carapur Ltd., of Goa. 148. Hiru Bombo Santona tembo Fe/Mang Vichundrem Sanguem 38 of 14-4-1952 14,300 Gaunco, of Bandaxetachem Margao. 149. Vammona Tialachem Ditto Ozorim Pemem 39 of 18-4-1952 14,300 M. Zoixi, of temba B. Oxel. dongor, etc. 150. Roguvir S. Margamodil Ditto Salginem Sanguem 40 of 18-4-1952 6,300 Gareo, of S. Dongor Lourencorde Agacaim. 151. Tucarama Malia dongor Ditto Vadem Ditto 41 of 21-4-1952 10,400 P. X. Parear, of Colem. 152. Kamlanata Batolem Ditto Betqui Ponda 42 of 21-4-1952 1,500 N. Xetio, of Goa. Dramafalential 153. Sociedade Vagini dongor Ditto Salginem Sanguern 44 of 5-5-1952 3,200 Timblo lrmaos or Vagini Ltd., of Margao. Tembo 154. Sociedade Cormolem & Ditto Cudnem Bicholim 45 of 5-5-1952 5,800 Timblo Irmaos Brog Ltd., of Margao. 155. Joao Santana Bomaoatto Ditto Malauli Satari 46 of 5-5-1952 5,100 Gomes, Margao. 156. Joao Hugo Chiudiadvona, Ditto Darbandora Sanguern 47 of 5-5-1952 14,300 Eduardo Seque- etc. ira, of Goa, 157. Xec. Mohamed Undirgalaor Ditto Cotarli Ditto 48 of 30-5-1952 5,000 Issac, of Temache- Sanguem. avadiachem advona, etc. 158. Firm S. Kantilal Nansaconda or Ditto Naiquinim Ditto 50 of 2-6-1952 6,900 & Cia. Ltd., of Nassaconda Margao. 159. Roguvir Sinai Cazreanchem Iron Cudnem Bicholim 51 of 6-6-1952 11,400 Gareo, of S. Culnae Adj. Lourenco de Agacaim. 160. Raia Dotu S. Navelem Fe/Mang Curpern Sanguem 53 of 13-6-1952 4,500 Lade, San- dongor vordem. 161. Raia Porobo Perchotembo Ditto Batie Ditto 54 of 13-6-1952 6,000 Baticar, Cumbari Sanguem. 162. Shantilal Khu- Rumadolem Ditto Curdi Ditto 55 of 20-8-1952 13,200 shaldas & Bros., of Margao. 163. Visvasrao D. Khirnim Ditto Salginim Ditto 584 of 11-7-1952 3,000 Chowgule, Vasco dongor da Gama. 164. Quexcwa Sinai Patiafala Ditto Colomba Ditto 59 of 18-7-1952 14,000 Cundo, of Margao. 165. Firm S Kantilal Asni dongor Ditto Curdi Ditto 60 of 18-7-1952 6,300 & Cia. Ltd., of Margao. 166. Firm S. Kantilal Zamsodo or Ditto Bati & Ditto 61 of 18-7-1952 7,300 & Cia. Ltd. of Capiacodichem Cumbari Margao. 167. Vassudeva Matte Dando Iron Velguem Bicholim 62 b of 18-7-1952 7,600 Madeva Salgao- car, of Vasco da Gama. 168. D. B. Bandodkar Ditto Ditto Ditto Ditto 62 of 18-7-1952 7,000 of Panjim. 169. Atchuta Vishnu Vansvolatembo Fe/Mang Vichundrem Sanguem 67of 18-8-1952 8,600 S. Velingcar, of or ximevoril & Netorlim Velinga. dongor 170. Malbe Madeva Vitcantor Ditto Virdi Bicholim 68 of 18-8-1952 14,000 S. R. Sar Dessai of Verem. 171. Mingoa Socie- Gurmel Ditto Codil of Sangiiem 70 of 18-8-1952 14,300 dade Mineira Quirlapale Goesa, of Goa. 172. Firm Damodar Zambol & Ditto Villiena Ditto 71 of 18-8-1952 4,300 Mangalj. & Cia. terr. adj. Ltd; of Goa. 173. Sociedade Dobar, Tanca & Ditto Aglote Ditto 73 of 18-8-1952 13,800 Timblo Irmaos Aglote Sodo Ltd. of Margao. 174. Sociedade Dabo Ditto Suria Bicholim 74 of 22-8-1952 14,300 Verencar & Cia. Ltd., of Suria. 175. Voicun a Chunimolo or Ditto Colomba Sanguern 75 of 29-8-1952 12,600 Cadnekar of Gotifondate- Margao. mbo 176. Firm Sesa Goa Orasso dongor Iron Adolpale Bicholim 76 of 8-9-1952 14,200 Ltd., Goa. 177. Firm V. M. Pet Page- Fe/Mang Doro of Sanguem 77 of 12-9-1952 8,600 Salgaoncar & dongor, Sanvordem Irmoas Ltd., of Bainern Vasco da Gama. 178. Soid Adam, of Deudongro Ditto Colomba Ditto 78 of 19-9-1952 3,800 Quepem. 179. Mineira Pro- Ereca Ditto Netorlim Ditto 81 of 26-9-1952 5,200 metadora Ltd., Netorlim. 180. Roguvira S. Pedamolla Ditto Colomba Ditto 82 of 26-9-1952 14,300 Gareo, of S. Lourenco de Agacaim. 181. Firm V. M. Mardando & Iron Suria Bicholim 83 of 26-9-1952 13,500 Salgaoncar & Barcati I. Ltd., of Vasco da Gama. 182. Rajaram Nara- Jaquelor Fe/Mang Pale Ditto 84 of 3-10-1952 14,300 yan X. Bandekar Jacadevicho of Vasco da dongor Gama. 183. Mussa Usman Gadichem Ditto Curpern Sanguem 85 of 10-10-1952 10,800 Ali, of Goa. Advona 184. Visnum Moscaurem of Ditto Rivona Ditto 86 of 18-10-1952 13,700 S. Curehorear, of Cornol Chandor. 185. Firm V. S. Dem- Chedeudongor Iron Nuern Canacona 87 of 13-10-1952 13,300 po & Cia. Ltd., of & Dardongor Goa. 186. Sociedade Copila Ditto Sigao Sanguem 88 of 7-11-1952 13,500 Timblo Irmoas gaichem Paul Ltd. of Margao. 187. Sociedade Calsanicho- Iron Advolpale Bicholim 89 of 7-11-1952 6,800 Litheferro Ltd., moto de Oil- of Mapusa. mol Devachem udic & Goli- coilo, etc. 188. Balkrishna Bamnavadoe Ditto Latambarcem Ditto 90 of.7-11-1952 7,100 Porob Padgaon- outros car of Saligao, 189. Babol Sanvlo Ambadasorvo Fe/Mang Cotarli & Sanguem 91 of 7-11-1952 13,500 N. Tari of Xeldem Sanguem. 190. Sociedade Dignem Iron Cudnem Bicholim 92 of 14-11-1952 5,800 Timblo Irmaos Ltd., of Margao. 191. Firm Chowgule Monte Udo Fe/Mang Colemba Sanguem 93 of 14-11-1952 10,600 & Cia. Ltd., of Marmagoa. 192. Firm V. S. Marsoddo Fe/Mang Pissurlem Satari 95 of 14-11-1952 14,200 Dempo & Cia. Ltd., of Goa. 193. Firm S. Kantilal Cajucodil Ditto Viliena of Sanguem 96 of 14-11-1952 4,600 & Cia. Ltd., of mola, Calia Bati Margao. Mordi Mag- diatemboe out. ter 194. Balcrisna SissoCalli Ditto Curpem Ditto 97 of 5-12-1952 8,400 Bahirji Patil, of dongor, etc. Margao. 195. Firm Chowgule Cazchemrame Iron Onda Satari 98 of 5-12-1952 10,700 & Cia. Ltd., of outros ter adj. Marmagoa. 196. Gangadhar Nar- Borchem Da- Ditto Sarvon Vicholim 99 of 5-12-1952 14,300 singdas Agrwal, ticho Dongra- of Margao. cho, etc. 197. Gangadhar Nar- Apteachea Ditto Bordem Ditto 100 of 5-12-1952 4,900 singdas Agrawal, Dativorii of Margao. dongor 198. Vamona Caratutide Fe/Mang Morlem Satari 102 of 13,200 Govinda Sinde, Deulvado 15-12-1952 of Mapusa. 199. Roguvira N. Lo- Paicatembo Ditto Netorlim Sanguem 103 of 7,900 tiecar, of or Cotlam da 15-12-1952 Margao. 200. Viswasrao D. Toliachem Ditto Aglote Ditto 1 of 9-1-1953 11,200 Chowgule, of advona Vasco da Gama. 201. Viswasrao D. Massana Ditto Candola Ponda 2 of 9-1-1953 3,200 Chowgule, of Moddi de Cam- Vasco da Gama, molem dongor 202. Firm V. M. Poicul of Ditto Melauli & Satari 4 of 6-2-1953 11,400 Salgaocar Congorem Conquirem Irmaos Ltd. of Vasco da Gama. 203. Martinho Cout- Sem denomi- Ditto Tudou & Sanguem 5 of 6-2-1953 13,600 inho Cuncolim. nacao especial Patiem 204. Crisna Mucunda Bencremdando Ditto Jaqui of Ditto 6 of 6-2-1953 8,400 Camotim of & Cadiaband- Netorlim Assolna. a vorli dongor 205. Shantilal Kushal- Magmepan & Ditto Maina Quepem 9 of 13-2-1953 3,300 das & Bros. of Satarcara- Margao. chem, etc. 206. Lidia Belinda Cotidongor Ditto Pirla Ditto 10 of 13-2-1953 11,300 Sipioes, of Goa. 207. Voicunta Cane- Bateagal or Fe/Mang Maina Quepem 12 of 20-2-1953 4,500 car, of Margao. Bateaxembugal 208. Sociedade Soddo Iron Suria Bicholim 13 of 20-2-1953 12,700 Timblo Irmaos Ltd., of Margao. 209. Sociedade Quelchem Ditto Cudnem Ditto 14 of 20-2-1953 10,600 Timblo Irmoas Tour, Tambdi Ltd., of Margao. Mati 210. Firm Oriente Bibel Pata Fe/Mang Netorlim Sanguem 15 of 2-3-1953 8,400 Ltd., of Margao. 211. Firm Damodar Conquirem Iron Conquirem Satari 18 of 6-3-1953 12,900 Mangalji & Cia. Canvavoril (India) Ltd., of dongor Goa. 212. Abdul Satar Undradvona & Fe/Mang Netorlim Sanguem 20 of 6-3-1953 7,500 Abdul Kadar Odlotembo Soudagar, of Margao. 213. Gangadhar Nar- Passariatembo Ditto Colomba Ditto 21 of 9-3-1953 4,900 singdas Agrawal, of Margao. 214. Damodar Jaga- Ordolo dongor Ditto Sancordem Ditto 22 of 13-3-1953 3,300 nata Amoncar, of Margao. 215. Empresa Minero Choriancho Iron Bombol of Sanguem 23 of 6-4-1953 13,200 Commercial de tembo dongor Colem Goa Ltd., of Margao. 216. Joao Santana Xelnemtembo, Fe/Mang Aglote of Ditto 25 of 10-4-1953 14,000 Gomes, Junior of Costiadvona Sancordem Margao. 217. Atchuta Pan- Boreotea Ditto Vichundrem Ditto 26 of 13-4-1953 10,800 duronga P. dongor Dessai, of Netor- lim. 218. Firm V. M. Tanque de Ditto Aglote Ditto 27 of 13-4-1953 11,200 Salgaocar & I. Bonconem Ltd., of Vasco da Gama. 219. Narayan Ganesh Ontichem ran Iron Sarvona Bicholim 28 of 24-4-1953 10,300 Prabhu Zantye or Ponecanem Bicholim. & Bagaeta Ticana, etc. 220. Narayan Ganesh Conosiavoril, Fe/Mang Ditto Ditto 29 of 24-4-1953 11,300 Prabhu Zantye Gonesi Bicholim. achedativoril dongrachem Cutumbona, etc. 221. Sociedade Bonvorfon- Fe/Mang Netorlim Sanguem 30 of 24-4-1953 4,500 Timblo Irmaos ditembo e Ltd., of Margao. outros 222. Firm Chowgule Paledongor Iron Pale Bicholim 31 of 24-4-1953 12,000 & Cia. Ltd., of Marmagoa. 223. Narahari Shivram Palietembo & Fe/Mang Curdi Sanguem 32 of 24-4-1953 9,800 X. Narvadednear Baqueriz of Goa. 224. Firm Damodar Marsodo Surla Bicholim 33 of 24-4-1953 11,200 Mangalji & Cia" Ltd. of Goa. 225. Nalini Camotim Metacodil Ditto Vadem & Ditto 35 of 15-5-1953 4,400 Sancoalkar or Anvlitembo Siggonem Nalini Manohar Kamat, Cacora. 226. Esvonta Visnum P. Bagueatembo Ditto Netorlim Ditto 36 of 15-5-1953 6,300 Raiturear, of Margao. 227. Esvonta Visnum P. Murmeatembo Ditto Curdi Ditto 37 of 15-5-1953 4,600 Raiturear, of of Anvalicodop Margao. 228. Marcos Marcelino Sem denomin- Ditto Mopa Pemem 38 of 15-5-1953 9,400 P. de Souza of acao especial Pilerne. 229. Lekhraj Nathur- Oilem Anvalem Ditto Arvalem Bicholim 39 of 15-5-1953 12,300 mal of Goa. 230. Xec Mahidin Xec Khoiricho Ditto Sancordem Sanguem 40 of 15-5-1953 4,800 Daud, of Vasco da dongor Gama. 231. Vassantram Caliemola ou Ditto Colomba Ditto 41 of 22-5-1953 9,900 Ganpatram Mehta Calzarigogo of Vasco da Gama. 232. Firm Damodar Oriemola Ditto Mocalem Ditto 42 of 25-5-1952 10,000 Mangalji & Cia., (Colem) (India) Ltd., of Goa. 233. Xec Abdul Go for, Oiteiro Ditto Curpem Ditto 43 of 25-5-1953 4,900 Xec Abdul Aziz of Divodgal & Curdi Curchorem. 234. Vincente Joao Fi- Ganali dongor Ditto Varlem Ditto 44 of 29-5-1953 6,700 lomeno Figueredo, of outulim. 235. Jorge Anibal de Gungurem Ditto Mirancal Ponda 46 of 1-6-1953 13,200 Matos sequeira, of Belagal, etc. Goa. 236. Damodar Dun- Bogvota Fe/Mang Quiriapale Sanguem 47 of 1-6-1953 9,100 dolica Moncar, Cumiatembo of Ponchovadi, 237. Sayadissac, of Deucol Cunba- Ditto Adcolna Ponda 49 of 8-6-1953 11,100 Sanguern. sai Escapaco 238. Firm V. M. Madiem Ditto Sigao Sanguem 50 of 8-6-1953 6,900 Salgaocar & India, Ltda., of Vasco da Gama. 239. Sripada Voicunta Laquereme Ditto Bordem Bicholim 54 of 12-6-1953 9,700 Naique of out ter adj. Bicholim. 240. Zacarias Antao, Monte Iranqui Ditto Potrem Sanguem 55 of 19-6-1953 11,300 of Petalbatim. 241. Firm Chowgule Khuntiemolem Ditto Sulcorna Quepem 57 of 19-6-1953 14,200 & Cia. Ltda., of Vasco da Gama. 242. Vishvasrao D. Ganvancodil Ditto Gavancodil Satari 59 of 26-6-1953 12,200 Chowgule, of tod, etc. Vasco da Gama. 243. Surlaji Sinari Cuntiemola Ditto Molcornem Quepemn 60 of 26-6-1953 13,800 Cacodkar, Buido 244. Sociedade Timblo Bondradvona Iron Codli & Sanguem 61 of 3-7-1953 11,800 Irmaos Ltda., of Daucona & Darbandora Margao. Tanca 245. Sociedade Timblo Zanodem Fe/Mang Molcomem Quepem 62 of 3-7-1953 13,300 Irmaos Ltda., of Soda Margao. 246. Sripada Voicunta Medianchem Ditto Cotorem Satari 64 of 10-7-1953 11,000 Naique, of ran or etc. Bicholim. 247. Firm Sesa Goa Potvol, Modlo- Ditto Velgem Ditto 65 of 17-7-1953 11,200 Ltda., of Goa. vado, etc. 248. Anibal Gabriel Guladvona Ditto Codar Ponda 67 of 17-7-1953 7,700 Pereira of Margao. 249. Vicente Fernandes Mortegal Ditto Uguem Sanguem 68 of 17-7-1953 10,100 of Merces. Mordi 250. Firm S. Kantilal Dobacho Don- Ditto Netorlim Ditto 70 of 31-7-1953 3,200 & Cia., Ltda., of gor e ter, adj. Margao. 251. Vinaeca Naraina Dongorvdao & Ditto Sanco dem Ditto 71 of 31-7-1953 11,500 Bandekar, of Curdado Panaji. 252. Jaganata Crisna- Gantcaracho Fe/Mang Bordem Bicholim 72 of 10-8-1953 9,000 nata P. Mambro, Dongor Mapusa. 253. Erasmode Jesus Quegdicho Ditto Cotorem Satari 73 of 10-8-1953 13,300 Sequeira, of Goa. Cono & Tolea- chem Advona 254. CrisnaButu Careadega Ditto Codai- Ponda 75 of 10-8-1953 12,200 Saunto, of Borim. Advona 255. Firm Damodar Biptamol Ditto Sanvordem Sanguem76 of 10-8-1953 3,200 Mangalji & Cia (I) Ltda., of Goa. 256. Nalini Camotim Tirtha Ditto Naroa Bicholim 77 of 10-8-1953 14,000 Sancoalcar, of Cacova. 257. Rauji Raja Sinai Hedultembo Iron Pissurlem Satari 80 of 14-8-1953 8,100 Quirtonim, of Goa. 258. Firm Shantilal Goiband Fe/Mang Velguern Bicholim 81 of 28-8-1953 4,600 K. & Bros. of Mattem Margao. 259. Gasa Goa Ltda., Suctoli Ditto Sangod Sanguem 82 of 28-8-1953 13,900 of Margao. Chimtecala- . voril 260. Firm Damodar Solla Ditto Colomba Ditto 84 of 28-8-1953 11,800 Mangalji & Cia (I) Ltda., of Goa. 261. Vassudeva Purmar and Iron Pale Bicholim 86 of 4-9-1953 13,600 Madeva Salgaocar Parvedhat, etc. of Vasco da Gama. 262. M/s. Sociedade Advona Tole- Ditto Sigao Sanguem 87 of 7-9-1953 7,200 Timblo Iramao's mata & Calig- Ltd., of Margao. uro 263. Sociedade Timblo Cornol Fe/Mang Colomba Ditto 88 of 11-9-1953 7,700 (I) Ltda., of Margao. 264. Sociedade Timblo Chanfiadongor Ditto Verlem Ditto 89 of 11-9-1953 13,100 (I) Ltda., of Vagantto Margao. 265. Sociedade Timblo Nassamordi e Ditto Salginem Ditto 90 of 11-9-1953 13,000 (I) Ltda. of ter adj. Margao. 266. Sociedade Javerbai Vegreagundo Ditto Maina Quepem 91 of 11-9-1953 8,200 & Cia. Ltd., of Margao. 267. Fulgencio Francis- Dadiavoril Ditto Xelpi of Satari 92 of 11-9-1953 14,200 co Monte, D'silva, Sodo, etc. Birondem Margao. 268. Viswasrao D. Khind dongor Iron Vaguriem Ditto 93 of 21-9-1953 8,900 Chowgule, of & Uro tembo Vasco da Gama. 269. Motiram Data Gudiemola Fe/Mang Nirancal Ponda 95 of 2-10-1953 12,700 Gound Olcar, of Margao. 270. Sociedade Timblo Bonquivol of Ditto Rivona Sanguem 96 of 2-10-1953 4,900 (I) Ltda., of Bonquivola- Margao. dongor 271. Vassudeva M. Calafondicho Ditto Sigao Ditto 97 of 2-10-1953 8,600 Salgaocar, of sodo, etc. Vasco da Gama. 272. Sadassiva Sinai, Conatto Iron Suria Bicholim 98 of 2-10-1953 14,200 Gaitondo, of Goa. 273. Rosario Mascar- Jacolichem Fe/Mang Boma Ponda 99 of 9-10-1953 5,900 renhas of Xeivona Battavoril don- Quepem. gor or Nagzor 274. Raia Dotu sinai Can Vorem Ditto Canvorem Sanguem 100 of 9-10-1953 3,200 Dade Sarvordem. Dongrachem of Colomba advona or Navelim Dongrachem Palsona 275. Balcrisna Bhairji, Vagem Ditto Siroda Ponda 102 of 9-10-1953 4,500 of Margao. 276. Sripada Voicunta Godecon- Ditto Bordem Bicholim 104 of 16-10-1953 7,400 Naique of dichemmola Bicholim. 277. Sripada Voicunta Bagae Murvo Ditto Piligao Ditto 105 of 16-10-1953 9,500 Naique, of ou Borga Cudguichea, etc. 278. Vishwasrao D. Ximechi Muddi Iron Surla Ditto 106 of 16-10-1953 12,800 Chowgule, of Sopandta Vasco da Gama. 279. Vishwasrao D. Chicuchemmol Ditto Ditto Ditto 107 of 16-10-1953 11,000 Chowgule of Vasco da Gama. 280. V. N. Bandekar, Curadoe Fe/Mang Sancordem Sanguem 108 of 16-10-1953 4,800 of Panaji. Potcalem 281. Jose Cosme da Govall Iron Pissurlem Satari 110 of 16-10-1953 9,800 Costa, of Curtorim. 282. Jaganata Gene- Godacho Fe/Mang Dabolim of Ponda 111 of 16-10-1953 7,900 kar, of Panda, dongor Siroda 283. Ismail bin Santlaunem Ditto Sancordem Sanguern 112 of 23-10-1953 14,100 adulaif, of Goa, 284. Firm V. M. Issoriem Iron Melauli Satari 115 of 30-10-1953 13,000 Salgeocar & Vanganavoril Irmao Ltda., of dongor Vasco da Gama. 285. Firm Chowgule Bandavoril Fe/Mang Vagurbern Ponda 116 of 30-10-1953 8,900 & Cia Ltda., Tueda Margao. 286. Xec Cadar Xec Carva Sorio Ditto Vichundrem Sanguern 120 of 2-11-1953 5,500 Usman, of Goa. Carva Advona 287. Sociedade Timblo Mata of Vel- Iron Velugem Bicholim 121 of 13-11-1953 6,700 Irmaos Ltda., of querncho Margao. dongor 288. Vincente Joao Tarcem Moli Fe/Mang Quirlapalee Sanguern 123 of 4-12-1953 14,100 Filomeno de Codli Sequeiredo, of Loutulim. 289. Vincente Joao Codguicho Ditto Quirlapale Ditto 124 of 4-12-1953 14,200 Filomeno de Dongor etc. Sequeredo, of Loutulim. 290. Vincente Joao Bigsorvoor Ditto Cormonem Ditto 125 of 4-12-1953 14,100 Filomeno de Bissorvo Sequeiredo, of Loutulim. 291. Mingoa Socie- Caodia Soddo Iron Codli Ditto 126 of 4-12-1953 14,300 dade Mineira Goesa, of Goa. 292. Pundolica P. Gorbatae Fe/Mang Salauli Ditto 128 of 4-12-1953 6,400 Xete Narven- ter adj. car, of Sanguem. 293. Pundolica P. Xete Ditto Ditto Ditto Ditto 128 of 4-12-1953 6,400 Narvencar, Sanguem. 294. Sociedade Nosaforam- Ditto Madapsi Ponda 130 of 18-12-1953 4,500 Timblo Irmao entos parti- of Orgao Ltda. of Margao. culares de Dinacor Amencar 295. Sociedade Timblo Bibiamordi Ditto Vichundrem Sanguem132 of 18-12-1953 13,600 Irmao Ltda., of Margao. 296. Sociedade Timblo Manbea Gudo Ditto Verlam Ditto 133 of 18-12-1953 14,000 Irmao Ltda" of e Alvantini Margao. mollo 297. Sociedade Navetem Don- Ditto Salginern Ditto 135 of 18-12-1953 9,400 Timblo Irmao gor Ltda" of Margao. 298. Sociedade Timblo Chanfea- Ditto Verlem Ditto 137 of 18-12-1953 14,300 Irmao Ltda" of dongor Margao. 299. Sociedade Pigadapada Ditto Verlem of Ditto 138 of 18-12-1953 13,600 Timblo Irmao Netorlim Ltda., of Margao. 300. Sociedade Murmunern Ditto Melauli Satari 139 of 18-12-1953 13,200 Timblo Irmao Ltda" of Margao. 301. Sociedade Timblo Ghottimolli Ditto Suria Bicholim 140 of 18-12-1953 6,700 Irmao Ltda., of Margao. 302. Firm Oriente Soutigundo Fe/Mang Nanuz Bicholim 141 of 18-12-1953 4,200 Limitada, of Margao. 303. Baburao Anta Ternculi Ditto Siroda Ponda 142 of 18-12-1953 4,400 Raicar, of & Santorefli Margao. 304. Sociedade Sailetembo Iron Sangod Sanguem 143 of 18-12-1953 14,300 Timblo Irmaos Ltda., of Margao. 305. Narahari Siuram Vacanlitil Fe/Mang Vacoli Ponda 144 of 18-12-1953 12,200 Shet Narvenkar, Temculi of Cimada of Goa. 306. Vincente Jaso Arvodem Ditto Loutulim Salcete 1 of 4-1-1954 6,000 F. de Figueirodo 307. Sucilabal Ananda Purnicoda & Ditto Advoi Satari 2 of 4-1-1954 5,600 Keni of Goa. Pevanchem Conn. 308. Mingoa Soc. Cancagalleu Iron Maiilinguem Bicholim 3 of 15-1-1954 4,600 Mineira Goesa, Tolope SARL., of Goa. Borehemtemb 309. Mablu Saunto Fdutembo ou Fe/Mang Bati Sanguem 4 of 15-1-1954 12,700 Gaunco Dessai, Edumola of Xeldem 310. Firm V. S. Dempo Onvalienchi Ditto Onvaliem Satari 5 of 22-1-1954 13,900 & Cia Ltda., of Math Goa. 311. Firm Shantilal Oxelavoril Ditto Naundem Sanguem 7 of 1-2-1954 2,500 Kushaldas & dongor Bros., of Margao. 312. Raia Porobo Pedadongor Ditto Mangal Quepem 8 of 5-2-1954 6,200 Baticar, of Sanguem. 313. Atchuta Visnum Dovormea- Ditto Rivona Sanguem 11 of 16-2-1954 11,200 S Velingcar, codil doirem e of Velinga. outs 314. Jorge Anibal Chanfericho Ditto Govaneni Satari 12 of 16-2-1954 4,900 de Matos Advo dongor Sequeira, of Goa. 315. Ramabai Moiandegae Ditto Curdi Sanguem 13 of 19-2-1954 4,300 Ananta Avde, penota of Quepem. 316. Visnudas Raigodda Ditto Ussopa Bicholim 14 of 19-2-1954 12,800 Naroterndes, of Ambe Botacho Goa. 317. Vassudeva Caraichem Ditto Siroda Ponda 15 of 19-2-1954 7,000 Madeva Salgao- Mol, Afora- car, of Vasco da mento do Mou- Gama. rose Godeachi Mosone 318. Sociedade Edumola ou Fe/Mang Rivona Sanguem 16 of 22-2-1954 13,800 Timblo I. Ltda., Visnumgal of Margao. 319. Sociedade Godmadongor Ditto Salginem Ditto 17 of 22-2-1954 13,400 Timblo I. Ltda., Aram Mordi of Margao. 320. Gangadhar Ambeacho- Ditto Bordem Bicholim 18 of 1-3-1954 6,700 Naringdas dongor Agrawal, of Margao. 321. Roguvir Sinai Culnamol or Ditto Tudou Sanguem 19 of 1-3-1954 12,000 Gareo, of Culna. Agacaim. 322. Firma V. S. Onvaliechem Iron Ouvaliem Satari 20 of 5-3-1954 13,000 Dempo & Cia Paltona Ltda., of Goa. 323. Firm V. S. Dempo Tolpie Ditto Cudneme Bicholim 21 of 5-3-1954 9,400 & Cia Ltda., of Mardando Surla Goa. 324. Voicunta Boreotem Fe/Mang Colem Sanguem 22 of 5-3-1954 10,000 Srinivassa Dempo, of Goa. 325. Hari Visnum Vitalachem Ditto Talauli Ditto 23 of 8-3-1954 9,700 Lotlecar, of Xetavorehi Margao. Maddi e Nila ula 326. Vassudeva M. Pedichem Tour Ditto Vantem Satari 25 of 19-3-1954 7,500 Salgaocar, of Marmagao. 327. Crispino Dando Caju- Ditto Muguli Sanguem 27 of 22-3-1954 12,900 Rodrigues, of molaoilo Soddo Sanguem. 328. Firma Shantilal Ponsivadivoril Ditto Aglote Ditto 28 of 9-4-1954 3,300 Kushaldas e Advona Irmao of Margao. 329. V. M. Salgaocar e Mardando Iron Surla Bicholim 29 of 19-4-1954 10,500 Irmao, of Vasco da Gama. 330. Firma Chowgule Dongrado Ditto Nadora Bardez 30 of 19-4-1954 11,200 & Cia Ltda., of Goleacho don- Vasco da Gama. gor Matae Car- hal 331. Viswasrao D. Semdeno- Fe/Mang Sancordem Sanguem 31 of 4-6-1954 12,300 Chowgule, of minacao Vasco da Gama. especial 332. Firma Caxinata D. Suriagalivoril Ditto Talauli Ditto 32 of 23-7-1954 9,300 Naique Ltda., of Mordi Margao. 333. Gangadhar N. Culnamole Ditto Muguli Ditto 33 of 6-6-1954 14,100 Agrawal, of outros terrenos Margao. 334. Caetano Jose Ambdeabut- Ditto Salauli Ditto 35 of 6-9-1954 11,800 Hugo V. Rodri- tiho tembo or gues, of San- Penchem guem. guem. 335. Minguel Santana Tambdeama- Iron Carapur Bicholim 37 of 15-10-1954 6,700 T. de Souza, of tichotemboor Sancdcuelim . navigal 336. Firm Damodar Baladongor Fe/Mang Candeapar Ponda 38 of 18-10-1954 10,300 Nangaljie Irmoas Ltda., of Goa. 337. Firm Shantilal Rameagollital- Iron Sancordem Sanguern 39 of 22-10-1954 8,000 Kushaldas & saie topiagal e Darbandora Bros., of Margao. 338. Firma V. S. Serndenomina- Fe/Mang Curpem Ditto 40 of 22-10-1954 7,300 Dempo & Cia. cao especial Ltda., of Goa. 339. Ailiabai Dessai, Culna Soddo Iron Cormonem Ditto 41 of 5-11-1954 11,800 of Goa. 340. Sociedade Tim- Caximordid Fe/Mang Salginem Ditto 42 of 26-11-1954 7,400 blo I. Ltda., of e caxidongor Margao. 341. Firm S. Kantilal Doro Iron Nanorade Bicholim 44 of 6-12-1954 13,400 Cia. & Ltda., of Latambarcem Margao. 342. Bhalchandra A. Odamolla Ditto Sangod Sanguern 45 of 6-12-1954 12,300 Avde, of Quepem. 343. Viswasrao D. Chinvor Ghol Ditto Pima Bardez 46 of 6-12-1954 14,000 Chowgule, of Vasco da Gama. 344. Vassudeva M. Calafondicho Ditto Sigao Sanguem 47 of 6-12-1954 8,100 Salgaocar, of soddo, etc, Vasco da Gama. 345. Salvador Feman- Gholldongor Fe/Mang Curpem Sariguem 48 of 6-12-1954 11,500 des, of Sanguern. 346. Vassudeva M. Moitem Iron Advolpale, Bicholim 49 of 6-12-1954 8,600 Salgaocar, of Cumarvado Latambar- Marmagao. e xaimartodd cem e Moitem 347. Firm Damodar Ambevelem Fe/Mang Suria Ditto 1 of 14-1-1955 4,200 Mangalji & Cia. Boroda Ltda., Goa. 348. Vinaeca Naraina Ocambo Ditto Piliem Sanguem 2 of 14-1-1955 10,000 Bandecar, Panaji. 349. Firm V. M.Sal- Datimola Ditto Sancordem Ditto 3 of 31-1-1955 13,400 gocar e Irmaos Ltda., of Vasco da Gama. 350. Sociedade Mar- Devachi Raim Iron Darbandora Sanguem 4 of 7-2-1955 11,100 zok & Cadar Ltda., of Margao. 351. Narandas Popot- Counterndongor Fe/Mang Sigonem Ditto 5 of 11-2-1955 8,800 lal, of Goa. 352. Sociedade Mareta ou Iron Onda Satari 6 of 18-2-1955 3,900 Timblo Irmao Marasoddo, Ltda., of Margao. etc. 353. Metelo X. Diniz. Mandaadvona Fe/Mang Calem Sanguem 8 of 26-3-1955 5,600 354. Sociedade Mine- Maulingtodcho Iron Maulinguem Bicholim 9 of 2-4-1955 4,800 inro Goesa Ltda., dongor of Goa. 355. Firma N. B .Ka- Chanfericho Fe/Mang Malpona Satari 10 of 16-4-1955 14,000 mat & Filhos advo Ltda., of Margao. 356. Abubakar Noor Sanvri batacho Iron Velguem Bicholim 12 of 30-4-1955 5,000 Mohamed (Buda sodo Shet) of Panaji. 357. Firma V. M.Sal- Visnuporba- Ditto Sigaoe Sanguem 13 of 30-4-1955 10,100 gaocar e Irmao chem Ariagall Ltda., of Vasco Iron e Chondra da Gama. Vito ba Dessai 358. Abubaker Noor Banastarime Fe/Mang Banastarim Ponda 14 of 14-5-1955 3,200 Mahomed (Budda adacen tes Xete) of Goa. 359. Francisco Xavier Tolleme Ditto Ambeli Satari 15 of 21-5-1955 14,100 Patrocinio Furta- Cazumodi do, of Benaulim. 360. Vassudeva Guiri Serndenomin Iron Sonus Von Ditto 16 of 18-6-1955 8,200 Quenim, of Goa. acao especial Voliem 361. Lidia Belinda Ponsanadon- Fe/Mang Codi Sanguem 17 of 25-6-1955 14,300 Simoes, of Goa. gor 362. Firm V. M.Sal- Malpona Ditto Malpona Satari 18 of 2-7-1955 12,100 gaocar & Irmao Vanganvoril Ltda., of Vasco dongor da Gama. 363. Sociedade Tim- Bondumollo Iron Molen Sanguem 19 of 9-7-1955 14,200 blo Irmaos Ltd., of Margao. 364. Sociedade Tim- Siroli Culna Ditto Darban Ditto 20 of 9-7-1955 14,100 blo lrmaos Ltd., dora of Margao. 365. Sociedade Tim- Ordosoddo Ditto Cormonem E Ditto 21 of 9-7-1955 14,000 blo Irmaos Ltd., Codii of Margao. 366. Sociedade Tim- Odavoril tour Ditto Quirlapale Ditto 22 of 9-7-1955 14,200 blo lrmaos Ltd., of Margao. 367. Ramacrisna Ban- Unia dongor Iron Querim Ponda 23 of 9-7-1955 10,300 dari, of Goa. 368. Caxinata Pandu- Vellem Poicul Fe/Mang Darbandora Sanguem 25 of 9-7-1955 9,900 ronaga Xete Par- e Daisaunto car, of Curehorem. 369. Firma Sesa Goa Cajumolla,etc. Ditto Sancordem Ditto 26 of 9-7-1955 6,200 Ltda., of Goa. 370. Firm S. Kantilal Udolxeme Ditto Ditto Ditto 28 of 16-7-1955 13,900 & Cia. Ltda" of Madia vangana Margao. 371. Atchuta Vishum Lacavelem up- Ditto Aglote Ditto 29 of 23-7-1955 7,500 S. Velingcar, of orgaovatta Velinga. 372. Quessova Sinai Zoria ou Zolla Ditto Xellpem Ditto 30 of 30-7-1955 7,100 Cundo, of Mar- gao. 373. Firma Chowgule Dangarvado Iron Gavanem Satari 31 of 30-7-1955 14,100 & Cia. Ltda" of outroz Vasco da Gama, 374. Fir Sesa Goa Serndenom Fe/Mang Pirna Nadora Bardez 32 of 30-6-1955 6,200 Limiteda, of Goa. inacao especial 375. Antonio Franci- Eduando ou Ditto Tudou Sanguem 33 of 6-8-1955 14,200 sco Sales de An- mad everin drade, of Sanguem. 376. Gajanan Pandu- Santonachi Iron Dabal Ditto 34 of 13-8-1955 14,100 ranga Xete Upri Parcer. 377. Sociedade Tim- Maucoeatodichi Iron Pale Bicholim 35 of 13-8-1955 13,000 blo Irmaos Ltd., chi Nuli of Margao. 378. Sociedade Tim- Umoriem Ditto Surla Surla 36 of 13-8-1955 5,100 blo Irmaos Ltd., Tican of Margao. 379. Sociedade Tim- Kirmolachem Iron Ditto Bicholim 37 of 13-8-1955 8,700 blo Irmaos Ltd., of Margao. 380. Sociedade Mine- Millem dongor Ditto Darbonora Sanguem 38 of 3-9-1955 14,300 ira Goesa Ltd., of Goa. 381. Sociedade Mine- Xirvolculna Ditto Ditto Ditto 39 of 3-9-1955 17,800 ira Goesa Ltd., of Goa, 382. V. M. Salgaon- Quella Ditto Tivim Bardez 41 of 5-11-1955 11,000 car e Irmaos Ltda., of Vasco da Gama. 383. Caetano F. Cip- Deulacodil Fe/Mang Nirancal Ponda 1 of 18-1-1956 14,000 rianode Souza of tour Sanquelim. 384. Euricoda Silva Bicholicho Iron Mahem Bicholim 2 of 18-1-1956 14,100 de Ataide e Teive Choll de Noronha, of Porvorim. 385. Firm V. M.Sal- Goteacho tem- Fe/Mang Malpona Satari 3 of 1-2-1956 14,300 gaocar Irmaos bo ougoteacho Ltda., of Vasco molli da Gama. 386. Shantilal Khu- Batnirlisodo Ditto Connonem Sanguem 4 of 1-2-1956 14,300 shaldas and Bros. of Margao. 387. S. Kantilal & Cia. Niulitembo, Iron Bati, Ditto 5 of 8-2-1956 14,300 Ltda., of Margao. Fatratembo Valcern 388. Marcos Maree- Gogal Fe/Mang Usgao Bicholim 7 of 21-3-1956 14,000 lino P. de Souza, of Goa. 389. Badrudin Coro Pimpla Iron Bordem Ditto 8 of 28-3-1956 3,200 Hussenbhai Ram- codil Borod, jee, of Goa. etc. 390. Shantilal Kushal- Aforamento Fe/Mang Arvalem Ditto 9 of 28-3-1956 10,600 das Bros., of dc Bureulo Margao. Sounsar 391. Gopinata Sinai Gauntonaou Ditto Molcoroem Quepem 11 of 11 -4-1956 13,500 Gareo, of Aga- Undorna e cor- calm. real, etc. 392. Maria Anamalia Mida Ditto Naiquinim Sanguem 12 of 11-4-1956 7,500 V. B. Mascaren- has Braganza, of Margao. 393. Jaising Magana- Derguna Ditto Vagurim Satari 14 of 11-4-1956 6,500 lal, of Goa. 394. Marzook Cadar Borgalle Ditto Colomba Sanguem 18 of 18-4-1956 12,600 Ltda., of Margao. 395. Sociedade Litho- Deugoti- Iron Sangod Ditto 19 of 18-4-1956 12,100 ferro Ltda., of molavoril Mapusa. dongor 396. Hirabai Hegde, Bencredando Fe/Mang Cumbari Ditto 20 of 25-4-1956 7,600 of Margao. 397. Roguvir Naraina Paicachi Ditto Maina Quepem 21 of 2-5-1956 8,600 Lotle ecar, of Zor, etc. Margao. 398. Roguvir Naraina Zeme-Vain Ditto Cangem Satari 22 of 2-5-1956 13,900 Lotle ecar, of anchea dongor Margao. 399. Roguvir Naraina Lalbagou Ditto Cai-apur Bicholim 23 of 2-5-1956 3,600 Lotle ecar, of Maticho Zaga Margao. 400. Badrudin Hus- Evalem Fe/Mang Costi Sanguem 24 of 16-5-1956 13,000 senbhai Ramjee, Deulamol of Margao. 401. Sheik Kadar Carpadegga Ditto Codli Ditto 25 of 16-5-1956 5,800 Sheik Husman, etc. of Goa. 402. Pedro Nolasco Vis a Vis de Iron Colem Ditto 27 of 27-6-1956 8,900 D' Souza, of estacao de Vasco da Gama. ferro. 403. S. Kantilal & Cia. Vilipiares Ditto Bati Ditto 29A of 22-8-1956 14,100 Ltda., of Margao, 404. S. Kantilal & Gonsumoddi Ditto Ditto Ditto 30 of 22-8-1956 12,100 Cia. Ltda., of Margao. 405. Vinaeca Naique Madiencho Ditto Saigao Ditto 31 of 22-8-1956 14,100 of Margao. Soddo 406. Damodar Man- Quitalmotta, Ditto Arvalem Bicholim 33 of 22-8-1956 14,000 galji & Cia. Ltda., etc. of Goa. 407. Damodar Man- Dobeadjacen- Ditto Saigao Sanguem 34 of 22-8-1956 7,500 galji & Cia Ltda., tes of Goa. 408. S. Kantilal & Cia Bamanul- Ditto Talauli Ditto 36 of 29-8-1956 14,000 Ltda., of Margao. cadem e outres Cumbari e Bati 409. Vassudeva Aglotesoddo Ditto Aglote Ditto 38 of 17-10-1956 4,300 Madeva Salgaocar of Vasco da Gama. 410. V. M. Salgaocar Malpona Cul- Ditto Malpona Satari 39 of 17-10-1956 7,700 & Bro. Pvt. Ltd. navoril dongor 411. Firm V. M.Sal- Gainvadd Ditto Aglote Sanguem 40 of 17-10-1956 13,500 gaocar & I Ltda., dongor of Vasco da Gama. 412. Chowgule & Cia. Cuntichem Ditto Ponocem Satari 41 of 24-10-1956 9,900 Ltda., of Mar- Tollem magao. 413. Roguvir Sinai Carcare- Fe/Mang Tudoru Sanguem 42 of 24-10-1956 11,200 Garco, of Margao atemba 414. Joao Hugo Tolpavaddo, Iron Darbandora Ditto 43 of 31-10-1956 14,300 Eduardo seque- etc. ira of Goa. 415. Firm V. M.Sal- Surlavain Ditto Aglote Ditto 44 of 7-11-1956 13,300 gaocar e Irmaos, ganacho Van- of Vasco da divoril Gama. 416. Avelino Francis- Purnae Ditto Costie Ditto 45 of 12-12-1956 14,300 co Fernandes, of Gogoll Cananguinim Curchorem. 417. Damodar Man- Vaguna Kuddo Iron Dabal Sanguem 46 of 12-12-1956 9,200 galji & Cia. Ltd., of Goa. 418. Prakash Rajaram Moliem Man- Fe/Mang Corlina Goa 48 of 19-12-1956 10,200 Hede, of Goa gaddo 419. Firm S. Kantilal Kariamola.etc. Iron Bati Sanguem 49 of 19-12-1956 12,100 & Cia. Ltda., of Margao. 420. Jorge Anibal de Gorbatta Mat- Fe/Mang Maina Quepem 50 of 19-12-1956 9,100 Matos Sequeira tideviculna of Goa. 421. Martinho Cou- Ubeafatricho Ditto Piriae Ditto 1 of 2-1-1957 9,200 tinho, Cuncolim. dongor Maina 422. Roguvir S. Zamblimol- Iron Muguli Sanguem 2 of 16-1-1957 13,000 Gareo, of Margao lacho Soddo 423. R. S. Gareo, of Anvaliamola, Ditto Patieme Ditto 3 of 28-1-1957 14,300 Margao. etc. Tudou 424. Naraina R. X. Oileamola-voril Iron Velguern Satari 5 of 6-2-1957 12,400 Amoncar, of Goa Soddo (Seguna Sitaram) Sirasat Legal heir). 425. A tchutaVisnum Purso Boto e Fe/Mang Rivona Sanguem 6 of 6-2-1957 2,900 Sinai Velingcar, Prediavoril of Velinga. Moddi 426. Abdul Aziz Xelpem e Ditto Xelpem Ditto 7 of 13-2-1957 12,800 Mohomed Jalal, Adjacents of Goa. 427. Jose Maximiano Sem denomina- Ditto Marna Bardez 8 of 27-2-1957 13,900 S. O. Menezes cao especial Assagao, Cota, of Agacaim. Cuchelim e Mapusa 428. Shaik, Aiyula, of Oiteiro Matir, Iron Candola Ponda 10 of 25-3-1957 13,600 Sanguem. etc. 429. Firm Damodar Periudoce Ditto Santona Sanguem 11 of 29-4-1957 9,300 Mangalji & Cia. Masticulna- Ltda., of Goa. chem Advona 430. Firm Chowgule Bozruguro Ditto Costi Dudal Ditto 12 of 29-4-1957 2,900 & Cia. Ltda., of predio Panto- Mormugao. voril vall, etc. 431. Sociedada Tim- Carelae Dan- Fe/Mang Xelpem Ditto 13 of 6-5-1957 10,000 blo Irmos Ltda., of dia dongor Margao. 432. Francisco Ceci- Dolichodon- Ditto Aturlie Bicholim 14 of 6-5-1957 10,000 lio Jorge Sequira, gor e ter. adjts Naroa of Goa. 433. Joaquim Antonio Moticho Fe/Mang Nanuz Bicholim 18 of 13-5-1957 14,900 Maria Baptista, Dongor Ganguem of Silva. 434. Sociedade Davoscora- Iron Carapur Ditto 18A of 20-5-1957 8,300 Timblo Irmos molo Vaddo Ltda., of Margao. 435. Francisco Predio Ditto Pale Ditto 19 of 20-5-1957 14,300 Cecilio, Jorge Ambexim Sequeira, of Goa. 436. Sociedade Oiteiro Fanas- Ditto Quirlaple Sanguem 20 of 20-5-1957 14,300 Timblo Irmaos cantem e Mas Ltda., of Mar- galicho soddo gao. 437. Sociedade Suriagal Murdi Fe/Mang Bati Ditto 21 of 20-5-1957 8,500 Timblo Irmaos Ltda., of Margao. 438. Sociedade Cancamollae Ditto Rivona Ditto 22 of 20-5-1957 3,900 Timblo Irmaos Halditembo Ltda., of Margao. 439. Krishna Vamona Donou Dudo Ditto Nanora Bicholim 23 of 20-5-1957 4,000 Keni, of Goa. nem e Polpi entre si ligades 440. Ramacanta Corpadega, Iron Darbandora Sanguem 24 of 3-6-1957 8,600 Visnum Sinai Valuco predio Velingcar, of parna, etc. Velinga. 441. Viswasra Dataji Conquichem Fe/Mang Piocule Satari 25 of 3-6-1957 10,800 Chowgule, of Ran Darbandora Sanguem Marmagoa. 442. Firm Chowgule, Bimbol dongor Iron Xelopo Satari 26 of 3-6-1957 14,300 & Cia Ltda., e ter adjits Gurado of Marmagoa. 443. Mussa Xeque Dudagal culna, Ditto Colem Sanguem 27 of 3-6-1957 12,000 Usman, of Goa. etc. 444. Santana Fernan- Soddo Ditto Cuitorim Salcete 28 of 1-7-1957 14,300 des, of Margao. 445. S. K. Kantilal & Carimol Ditto Cumbari Sanguem 31 of 12-8-1957 14,100 Cia. Ltda., of Charidimol Margao. 446. S. Kantilal & Mudanrica Ditto Bati Ditto 32 of 12-8-1957 16,700 Cia. Ltda., of Margao. 447. Roguvir Sinai Tolem Bibla, Ditto Tudou Ditto 33 of 12-8-1957 13,800 Garco, of etc. S. Lourenoo. 448. Firm Shantilal Iranqui Ditto Potrem Ditto 34 of 26-8-1957 7,600 Kushaldas and Bros., of Margao. 449. Ghanaxama Tacaoilo Ditto Pissurlem Satari 37 of 9-9-1957 5,500 Naraher Thaker, e Onda Panji-Goa. 450. Firm Chow- Peguaca- Iron Tudou Sanguem 400116-9-1957 11,500 gule & Cia. Juncho Tembo Ltda., of Marga- goa. 451. Firm Chowgule Moransoddo Ditto Ditto Ditto 42 of 16-9-1957 13,100 & Cia Ltda., Motto of Margagoa. 452. Shri D. B. Ban- Goteacodio Fe/Mang Codqui Satari 43 of 30-9-1957 10,600 dodkar, of Panaji, Cud etc. 453. Firm Damodar Madapoi, Iron Oragao Ponda 44 of 14-10-1957 6,000 Mangalji & Cia Moson, etc. (I) Ltda" of Goa. 454. Firm Damodar Sancodecho Fe/Mang Cormonem Sanguem 45 of 14-10-1957 13,500 Mangalji & Cia Dando, etc. (I) Ltda., of Goa. 455. Hori P. Curehor- Chafer, etc. Iron Querim Ponda 47 of 14-10-1957 10,700 car, of Goa. 456. Hori P. Curichor- Canfendongor, Fe/Mang Nirabaga Sanguem 48 of 14-10-1957 13,700 car, of Goa, etc. 457. S. Kantilal & Kalledongor Ditto Dongor Ditto 50 of 14-10-1957 13,900 Cia. Ltda" of Margao. 458. Roguvir Sinai Cairik, Collc- Iron Bordem Bicholim 59 of 9-12-1957 13,900 Garco, of anchemped, Agacaim. etc. 459. Tilu Madeva Godeasoddo e Ditto Calem Sanguem 60 of 16-12-1957 10,600 Xete parear, of outros Ponda. 460. Tito Dapotcachem Fe/Mang Curdi Ditto 61 of 23-12-1957 14,300 Trinidade P. Mor- aes, of Cuncolim. 461. Francisco C. Baucui Con- Iron Maem Bicholim 62 of 25-12-1957 12,700 Jorge Sequeria nan Dongor of Goa. etc. 462. Francisco C. Vainguinim Ditto Vainguinim Ditto 63 of 25-12-1957 14,000 Jorge Sequeria dongor e of Goa. outros 463. Vicente Fernan- Talichem Ditto Davem Satari 1 of 6-1-1958 14,300 des, of Merces Molle outors 464. Joao Hugo Dangarvaddo Ditto Ditto Ditto 2 of 13-1-1958 13,000 Eduardo Sequeira, Suraguinchi of Goa. 465. Joao Hugo Uro dongor e Ditto Sanvordem Ditto 3 of 13-1-1958 13,900 Eduardo Adjacentes Sequeira, of Goa. 466. Sociedade Mar- Nirancarichi Ditto Sonal Ditto 4 of 13-1-1958 14,300 zook & Cadar Ltda. of Vasco da Gama. 467. Caetona Fran- Vagler e outros Ditto Colem Sanguem 7 of 20-1-1958 13,800 cisco C. de Souza, of Sanguelim. 468. Venctexa Cantore Iron Verem Ponda 8 of 20-1-1958 14,300 Ananta P. Raicar, Cantorli etc, of Verem. 469. Nilconta Sem denomi- Ditto Davem Satan 10 of 3-2-1958 14,300 Jaganata Coule- naco especial car, of Goa. 470. Sitarama Karidongore Fe/Mang Begalim Pernem 12 of 10-2-1958 14,300 Atmarama outros Naique, of Mapusa. 471. Shantaram, Hoticho Iron Ladpem Bicholim 13 of 24-2-1958 14,100 S. Samat, of ondeaworil Panaji. dongor. 472. Sociedade Gaoteonae Ditto Codil Sanguem 14 of 24-2-1958 5,900 Timblo Irmaos Dusn fall Ltda., of Margao. 473. Firma Damodar Masticule Ditto Santona Ditto 15 of 3-3-1958 13,200 M. (India) Ltda., nachem of Goa. Advona 474. Abdul Rajak, Pongrea Fe/Mang Calm Ditto 16 of 10-3-1958 14,300 Panaji. Holdim 475. Tomas Caetano Godecoeetar, Ditto Ela Goa 17 of 24-3-1958 13,800 de Sousa, of Raia, adjts 476. Sripad P. Capila Iron Arviem Bicholim 18 of 9-5-1958 14,300 Dhungh at of gaechem Margao. Guedd. 477. Vivian Coutinho Marsode Ditto Sons Vono Satari 19 of 16-6-1958 9,600 of Margao. achem Pal sona liem 478. Ramakrishna Unia dongor e Ditto Querim Ponda 21 of 13-6-1958 14,300 Bandari of Goa adjacentes 479. Dorotia E. E. Magititem Ditto Ditto Ditto 22 of 13-6-1958 14,300 Aldemira b Mat tidongor Pereira of Diwar. 480. Raguvir Xamba Todguevoril Fe/Mang Navelim Bicholim 23 of 13-6-1958 14,200 Naique, of Mordi Mapusa. 481. Viruparapa Botvadi Iron Maem Ditto 24 of 13-6-1958 14,300 Basappa, of e Vorvedeac Margao odil 482. Shantilal Aralimolacho Ditto Cananguinim Quepem 27 of 21-7-1958 14,300 Kushaldas & Tembo Bros., of Margao. 483. Adolfo Patro- Batimolae Ditto Bati Sanguem 28 of 28-7-1958 12,300 cinio E. Gomes Zemblisoddo of Margao. 484. Heramba Calguinicho Fe/Mang pale Bicholim 30 of 28-7-1958 6,400 Ragoba Dolvi, Canno of Pale. 485. Bahol Saunlo Choromoll e Iron Bati Sanguem 31 of 28-7-1958 6,000 Naique Tari, adjacentes of Sanguem. 486. Firm Shantilal Page mol e Iron Ugem e Sanguem 33 of 11-8-1958 1,000 Kushaldas & Saunri-Moll Cotarli Bros., of Margao. 487. Daianapda B. Sorvoie Am- Fe/Mang Boma Ponda 34 of 11-8-1958 14,300 Bandoriiar, of bleanchem Goa. Moll 488. Daiananda B. Dolcachem Iron Mulgao Bicholim 35 of 11-8-1958 13,000 Bandorear, of Tolop Goa. 489. Firm V. M.Sal- Foliadon- Ditto Morlem Satan 36 of 11-8-1958 14,100 gaocar e Irmaos dongor Ltda., of Vasco da Gama. 490. Firm V. M.Sal- Uniode Ditto Molem Sanguem 37 of 11-8-1958 14,000 gaocar e Irmaos Zamboli Ltda., of Vasco da Gama. 491. Firm Sesa Goa Toleachi add Ditto Arvelem Bicholim 38 of 11-8-1958 14,300 Ltda., of Goa. etc. 492. Firm Sesa Goa Ambaeculna Ditto Santona Sanguem 39 of 11-8-1958 13,200 Ltda., of Goa. 493. Vassudeva M. Kalasco- Ditto Latambar- Bicholim 40 of 11-8-1958 14,200 Salgaocar, of ndichem etc. cem e sataro Vasco da Gama. Ond-a 494. Vassudeva M. Durgeapanou Fe/Mang Curpem Sanguem 41 of 29-8-1958 10,300 Salgaocar, of Durgaso Vasco da Gama. 495. Vassudeva M. Padispo-nnos Iron Sancordem Ditto 42 of 29-8-1958 14,300 Salgaocar, of Taria-Voilem Vasco da Gama. etc. 496. Vassudeva M. Coirim olavoril Ditto Sigao Ditto 43 of 29-8-1958 8,300 Salgaocar, of advena Vasco da Gama. 497. Vassudeva M. Cotguinem.Va Ditto Melauli Satan 44 of 29-8-1958 13,500 Salgaocar, of guriem e Deus Vasco da Gama. uam 498. Vassudeva M. Agapuri xeta Fe/Mang Amona Bicholim 45 of 29-8-1958 5,000 Salgaocar, of Vasco da Gama. 499. Firm V. M.Sal- Gulapa slacho Iron Melauli Satan 46 of 29-8-1958 14,200 gaocar e lrmaos temb, etc. Ltda., of Vasco da Gama. 500. Caxinata Deu Cormola chem Ditto Cudnem Bicholim 48 of 29-8-1958 14,000 Saupto Tala- Molle Anio ulicar, of Ponda. temb 501. Firm V. M.Sal- Xedichem Fe/Mang Porie m e Satan 47 of 29-8-1958 13,600 gaocar e Irmaos Advona podoce m. Ltda" of Vasco da Gama. 502. Firm S. Kantilal Paicatem-bo e Iron Bati Sanguem 49 of 12-9-1958 4,300 & Cia Ltda., adjacentes of Margao. 503. Mohanlal S. Cotuevade achi Ditto Colam Ditto 50 of 12-9-1958 4,800 Rege, of tembo Quepem. 504. Firm Chowgule Pateaoilo Ditto Ambeli Satan 51 of 29-9-1958 14,300 and Cia. Ltda., of tembo, Co Marmagoa. ridongrac hem Palso na e adja- centes 505. Firm Chowgule Sastachoadvo Ditto Navelim Bicholim 52 of 22-9-1958 13,000 and Cia Ltda., of o ter adjts Amona Marmagoa. 506. Firm Chowgule Godemsod-ddo Ditto Sigao Sanguem 53 of 22-9-1958 11,300 and Cia. Ltda., of eter adjts. Colem Marmagoa. 507. Ismail Bin Camaralie Ditto Codar Ponda 55 of 22-9-1958 4,600 Abdul Latif, adjacentes of Goa. 508. Rodolfo Gomes, Tatode, Devi- Ditto Darban Sanguem 59 of 29-9-1958 12,500 of Margao chi Rain etc. dora 509. Mineria Pro- Bonquitem ba Ditto Vichundrem Ditto 66 of 17-10-1958 14,200 metedo-ra Ltda., of Natorlim. 510. Vassudeva P. P. Madtudad e Ditto Nirancal Ponda 67 of 17-10-1958 5,100 Velguencar, ter, adjts. of Curchorem. 511. Firm Chowgule Godamsod-do Ditto Sigao Sanguem 70 of 24-11-1958 8,700 & Cia Ltda., of Goule vadd Marmagao. etc. 512. Firm Chowgule Deunacho Ditto Sanvordem Satari 71 of 28-11-1958 8,200 and Cia Ltda., Dongor e ter of Marmagoa. adjts 513. Firm Chowgule Aldonaveddi e Ditto Macro Bicholim 73 of 28-11-1958 14,300 and Cia Ltda., of ter adjts Marmagoa. 514. Gangadhar Semdeno Ditto Navelim Ditto 74 of 28-11-1958 14,100 Narsingdas Minacao Agrawal, of especial Margao. 515. Jaganata Gane- Cupadongor Ditto Sancordem Sanguem 75 of 22-12-1958 14,000 car, of Goa. adam tembo etc. 516. Firm Shantilal Novelirn dar e Fe/Mang Arvalem Bicholim 76 of 26-12-1958 5,500 Kushaldas & ter adjts Bros., of Margao. 517. Vassudeva Morancho Iron Sarvona Bicholim 1 of 9-3-1959 11,000 Panduronga tembo Velguencar, of Curchorem. 518. Ramakanta Datachem Fe/Mang Sangordem Satari 3 of 23-3-1959 8,500 Rajarama Fatrimola etc. Panguincar, of Margao. 519. D. Maria Geor- Loban Molo Iron Poriem Ditto 4 of 6-4-1959 12,500 gina Correia M.E. Lopes, of Goa. 520. Rama Nilu Bindimo la e ter Mang Betqui Ponda 5 of 27-4-1959 7,700 Naique of Caram- adjts bolim. 521. Pundolica Poi Ondoloe Iron Darbarn Sanguem 7 of 9-5-1959 4,100 Vernencar of terrenos adjts andora Merces (c/o Manibai P. Varekar). 522. Sripada Gopi- Marvandegae Ditto Ditto Ditto 8 of 9-5-1959 12,900 nata Carco, of ter adjts Margao. 523. Xembu Govinda Vatoli Mordi Fe/Mang Curdi Sanguem 11 of 9-5-1959 3,400 Sinai, Cuvelcar, etc. of Goa. 524. Ranum Dottu Damonehem- Iron Damocem Satari 14 of 9-5-1959 10,300 P. Loundo, of cho advo e ter Guleli Goa. adj. 525. Ranum Dottu Santonesoddo Ditto Advoi Ditto 15 of 9-5-1959 10,100 P. Loundo, of e ter adjits Paddoli Goa. 526. Firm Damodar Cott e ter adjts Iron Betqui Ponda 16 of 9-5-1959 9,600 Mangalji & Cia. Ltda., of Goa. 527. Jaganata C. Port Gantcarach Ditto Bordem Bicholim 17 of 9-5-1959 7,200 abo Mambro, of dongor Mapusa. 528. Xarachandra Querem Kap- Mang Chorao Goa 18 of 9-5-1959 6,200 J. Zarapcar, reacho Tan of Mapusa. Deugui 529. Panduronga Mortimolavoril Iron Conquirem Satari 21 of 9-5-1959 12,500 Sinai Garco, soddo e teri of Margao. adjacentes 530. Tulxides Madeva Deugotimola, Ditto Maulinguem Sanguem 22 of 8-6-1959 11,700 Xete Deulcar, Pilagal, Gogala of Calem. etc. 531. Vinaeca Naique, Carada.Bindi- Ditto . Codar Ponda 24 of 8-6-1959 13,4,00 of Margao. temba etc. 532. Antoni F. Margalicho Ditto Calam Sanguem 29 of 29-6-1959 14,300 Querino Gomes, soddo etc. of Cavellossim. 533. Narahari EraVengana- Fe/Mang Molcor Quepem 30 of 29-6-1959 11,500 Siurama X. Nar- voril Mordi nem vencar, of Goa. 534. Narahari Ambeadoce Iron Santona Sanguem 31 of 29-6-1959 13,000 Siurama X. Nar- out ros ter adj. Rumbrem vencar, of Goa. 535. Sripada A. S. Tolichem Ditto Bandoli Ditto 33 of 29-6-1959 10,400 Sanvo Sanvor- advona e ter Codli dencar, of Cur- adjts. chorem. 536. Joaquim Cottepartede Ditto Priol Ponda 35 of 29-6-1959 14,300 Milagres Chinchecho Piedade Dias, etc. of Goa. 537. Mucunda Sazu Butermola Ditto Curdi Sanguem 36 of 29-6-1959 13,800 S. Salelcar, of Antre mola Sanguem. Dudemol etc. 538. Firm V. S. Rajabagae Fe/Mang Cananguin- Canacona 37 of 29-6-1959 14,300 Dempo & Cia terrenos im (Cola) Ltda., of Goa adjacentes 539. Shantilal Kushal- Duriamodi e Ditto Antoriem Sanguem 38 of 29-6-1959 11,000 das & Bros. terrenos ada- Ltd., of centes Margao. 540. Sociedade Cargal Tervole Ditto Muguli Ditto 43 of 31-8-1959 14,300 Mineira Explora Santonamorbi, dora, of San- etc. guem. 541. Narahari Mata Nacional, Ditto Curdi Ditto 44 of 31-8-1959 10,500 Siurama X. Nar- Talsai, etc. vencar of Goa. 542. Firm Mineira Pedicho soddo Iron Boma e Ponda 47 of 21-9-1959 12,200 Nacional Ltda., e Bomachem Cunooliem of Margao. Vadio soddo 543. Xec Ayub, of Vagulped ou Ditto Curdi Sanguem 49 of 21-9-1959 3,100 Sanguem. Vaguemor di e ter adj. 544. Bascora Fofande, Cuz- Fe/Mang Massordem Satari 50 of 21-9-1959 9,300 Saguna Corpe, reacho tembo of Valpoi. Zorioilo don- gor e ter adjts. 545. Caximo Can Pondichi Mat e Iron Anmona Bicholem 52 of 21-9-1959 7,100 Moraji Can, goixi Dhat etc. of Margao. 546. Manoharlal OiteiroTolto Ditto Att. Estavan Goa 54 of 21-9-1959 4,600 Damodar of e adjacents Goa. 547. Sociedade Camanchem Ditto Pissusurlem Satan 57 of 27-9-1959 14,300 Lithoferro tembo e ter Ltda., of Mapusa, adjts. 548. Sociedade Matiecho Ditto Mololem Sanguem 58 of 27-9-1959 14,300 Lithoferro donger e eter Ltda., of Mapusa adjts. 549. Ramcrisna Karut Umola Iron Cudnem e e Bicholem 59 of 27-9-1959 14,200 Dattu Porab panoreem Navelim Loundo, of Anio temb etc. Panaji. 550. FirmS.Kanti- Poini Salauli e Ditto Selailauli Sanguem 62 of 28-9-1959 12,500 lal & Cia. Ltda., ter adjacentes of Margao. 551. Firm Sesa Goa Santona Vadi Ditto Santona Ditto 64 of 28-9-1959 14,100 Ltda.. of Goa Soddo e ter. adjts. 552. Sociedade Dignem soddo Ditto Curdi Ditto 65 of 28-9-1959 13,900 S. Kantilal & Cia. Gantonamola Ltda., of Margao. 553. FirmS. Kami- Gogole Galli Ditto Cumbari Ditto 68 of 28-9-1959 3,300 lal & Cia sorod Ltda., of Margao. 554. Mohanlal Govindachi Ditto Fatorpa Quepem 70 of 28-9-1959 14,300 Vassudeva Gatti e ter Salgaocar, of adjts. Vasco da Gama. 555. Lidia Bolinda Edumolavoril Fe/Mang Netorlim Sanguem 71 of 28-9-1959 5,700 Simoes, of Goa. dongri ou Can- cuta. 556. Manohar Sinai Sem denomina- Iron Colomba Ditto 72 of 28-9-1959 14,300 Quirtonim, cao especial of Margao. 557. Xarachandra Bomacanto Mang Malaulie Satari 73 of 28-9-1959 7,400 Janardana Dob e Matari- Agolte Sanguem Zarapoar, of naoli Deugui- Mapusa. naol 558. Lidia Belinda Devabagaeter Iron Caurem Quepem 74 of 28-9-1959 11,900 Simoes, of Goa. adjts. 559. Rauji Raia Simeacha Ditto Guleli Satari 76 of 7-10-1959 11,000 Quirtonim, of Molavoril Goa. dongor etc. 560. Lidia Belinda Musfodavoril Fe/Mang Maina Quepem 77 of 13-10-1959 13,600 Simoes, of Mordi e ter Goa. adjts. 561. Firm Sesa Goa Casulem Casu- Ditto Sancordem Sanguem 78 of 13-10-1959 9,300 Ltda., of Goa. leancho Condo etc. 562. Firm Sesa Goa Vagachodon- Iron Xelopa Satari 79 of 7-10-1959 14,200 Ltda., of Goa. gor Marsean- glacho etc. 563. Jaising Magan- Careamol Ditto Piria Quepem 80 of 16-11-1959 14,200 lal, Panaji. 564. Naracinva Coladongor Fe/Mang Piliem Sanguem 81 of 16-11-1959 10,400 Purshottam, Suquercar, of Margao. 565. Loximona Doro ou Cam- Iron Cuncoliem Ponda 82 of 30-11-1959 13,200 Porobo Con- prempeda car, of Margao. 566. Vassudeva Aruneme Mang Porieme Satari 83 of 14-12-1959 12,100 Madeva Sal- Vandimal- Moriem gaocar, of Vasco xeucar da Gama. 567. KrisnaVamona Vissanvarishi Fe/Mang Cuxirem Ditto 84 of 14-12-1959 6,700 Keni. of Goa. Dhat etc. 568. Loximona Pimpiamola Iron Dabal Sanguem 85 of 14-12-1959 6,300 Concar, of Chmeterichem Margao. advona Datrem 569. Tuixidas Santona codil Ditto Sircodem Ditto 3 of 18-1-1960 14,000 Madeva Raim etc. de Calem Deucar, of Calem. 570. S. Kantilal & Matas de Sida Ditto Salauli Ditto 5 of 29-1-1960 13,500 Cia. Ltda., of Margao. 571. Sesa Goa Nagonem Ditto Colem . Ditto 6 of 29-10-1960 9,600 Ltda., of Goa. Borod 572. Sesa Goa Bag Moitern de Ditto Advolpale Bicholim 7 of 5-2-1960 14,300 Ltda., of Goa. Palvel e Assonora Bardes 573. Loximona Sem denomina- Fe/Mang Codar Ponda 8 of 5-2-1960 14,100 Crisna Baunto, cao especial of Ponda. 574. Sociedade Cormolcantem Iron Colem Sanguem 10 of 22-2-1960 10,700 Timblo lrmaos Sigao Ltda., of Margao. 575. Rodolfo Labalaou Fe/Mang Dabal e Ponda 12 of 22-2-1960 10,400 Gomes of Dabala Nicancal Margao. 576. Ananta Poi Sem denomi- Iron Sircodem Sanguem 11 of 22-2-1960 7,300 Polondicar nacao especial de Calem of Margao. 577. Romeo lama- Piliem e Ditto Darbandora Ditto 13 of 22-2-1960 11,400 rtinho Gomes, Ocambo of Margao. 578. Firm Damodar Hoddo Codem Ditto Cormonern Ditto 15 of 29-4-1960 14,300 Mangalji Cia. Bindisodo Calem Ltda., of Goa. 579. V. S. Dempo & Gorbaim Gola- Ditto Navelime Bicholim 17 of 29-4-1960 10,100 Cia. Ltda., of cho tembe Surla Goa. 580. S. Kantilal & Madatembo e Ditto Bati Sanguem 20 of 17-6-1960 13,300 Cia. Ltda., of Tolietembo Margao. 581. Esvonta Cordaho Voll, Fe/Mang Revora Bardez 22 of 17-6-1960 3,900 Govinda X. of Tiptachi Gali Colem. 582. Raguvir P. Bindichi Goll Iron Vagalem Satari 23 of 17-6-1960 11,600 Pissurlekar of Mapusa. 583. Shantilal Kushal- Tancamola- Ditto Quirlapale Sanguem 24 of 17-6-1960 4,200 das & Brothers voilo soddo Ltd., of Margao. 584. Rauji Raja Sinai Cunneatulea Fe/Mang Netorlim Ditto 25 of 20-6-1960 9,500 Quirtonim of Goa. Xentatulo 585. Damodar Mangalji Teramolae Iron Codli Ditto 26 of 22-8-1960 14,300 & Cia. Ltd., of Bandora tembo Goa. 586. Shantilal Kushal- Goinchem Fe/Mang Curpem Ditto l of 9-l-1961 4,700 das & Bros. Ltd., of Molan Cassal Margao. Gali 587. Xembu Govinda Pelembatae Iron Orgaoe Ponda 3 of 10-2-1961 6,400 Sinai Cuvelcar of outros Tiurem Goa. 588. Panduronga Sircodem Ditto Sireedem Sanguem 4 of 24-8-1961 8,100 N. Sanvordencar, Culna of Sanvordem. 589. Gangadhar Nar- Borchem mordi Fe/Mang Maina Quepem 6 of 24-8-1961 14,300 singdas Agrawal, of Margao. 590. Cosme Simeao Satiasmolie Iron Maina e Ditto 7 of 30-8-1961 13,900 Moraes, Cuncolim. Dongri Colombo Sanguem 591. Bhaskar Hari Madachembata Ditto Pale Bicholim 8 of 30-8-1961 9,300 Dalvi Pale.

SCHEDULE 2 THE SECOND SCHEDULE

[Seesections 4(2)-,6-,7-and9(1)-]DETAILS OF MINING CONCESSIONS ABOLISHED AND DECLARED AS MINING LEASES ON AND FROM A DATE SUBSEQUENT TO THE APPOINTED DAY Sl Name of the Denomination Nature Situation Number and Date of Amount No. concession of the mine __________________ date of aboli- (in Rs.) holder and his Village Taluka title tion and residence declara- tion of any min- ing lease __________________________________________________________________________________________________________________________________________________________________________________________________________ 1 2 3 4 5 6 7 8 9 1. Georgina Predico Oitei- Fe/Mang Colem Sanguem 2 of l l-7-1963 12-7-1963 11,200 Filomeng de ral do E stadoe Figueiredo, of Outros Loutulim. 2. Vassudeva Culnasodd e Iron Bali Quepem 3 of 11-7-1963 12-7-1963 11,200 Guiri Quenim, outros. of Goa. 3. Firma Mineria Vagmoloi Pe- Fe/Mang Curdi Sanguem 4 of 11-7-1963 12-7-1963 8,200 Nacinol Ltd., risodo. of Margao. 4. Firma Mineria Namosmodi Ditto Ditto Ditto 5 of 11-7-1963 12-7-1963 9,500 Nacinal Ltd., of Margao. 5. Companhia Morga Foncul Ditto Vichundrem Ditto 6 of 10-8-1963 11-8-1963 11,600 Mineria Pro- ou Chicolmolo gresso limitada, of Sanguem.

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GOA, DAMAN AND DIU MINING CONCESSIONS (ABOLITION AND DECLARATION AS MINING LEASES) ACT, 1987

SCHEDULE 2 THE SECOND SCHEDULE

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