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THE CHHATTISGARH CO-OPERATIVE SOCIETIES (AMENDMENT) ADHINIYAM, 2002
THE CHHATTISGARH CO-OPERATIVE SOCIETIES (AMENDMENT) ADHINIYAM, 2002
[Act No. 33 of 2002]
PREAMBLE
An Act further to amend the Chhattisgarh Co-operative Societies Act, 1960.
Be it enacted by the Chhattisgarh Legislature in the Fifty-third year of the Republic of India as follows:--
Section 1 - Short title and Commencement
(i) This Act may be called the Chhattisgarh Co-operative Societies (Amendment) Adhiniyam, 2002 (No. 33 of 2002).
(ii) It shall come into force on the date of its publication in the Chhattisgarh Gazette.
Section 2 - Amendment of Section 49
In Sub-section (7-AA) of Section 49 of the Chhattisgarh Co-operative Societies Act, 1960 (No. 17 of 1961) for the words "twelve months", the words "twenty four months" shall be substituted.
