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THE ORISSA AGRICULTURAL YEAR (AMENDMENT) ACT, 1992
THE ORISSA AGRICULTURAL YEAR (AMENDMENT) ACT, 1992
Orissa Act 31 of 1992
[Received the assent of the Governor on the 23rd November 1992 first published in an extraordinary issue of the Orissa Gazette, dated the 27th November 1992]
An Act Further to Amend the Orissa Agricultural year Act, 1963.
Be it enacted by the legislature of the State of Orissa in the Forty-third Year of the Republic of India as follows:—
1. Short title.
This Act may be called the Orissa Agricultural Year (Amendment) Act, 1992.
2. Amendment of section 3.
In the Orissa Agricultural Year Act, 1963, in sub-scction (2) of section 3, for the words "six percentum", the words "twelve percentum" shall be substituted.
