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THE CHHATTISGARH HOTEL TATHA VAS GRIHON ME VILAS VASTUON PAR KAR (SANSHODHAN) ADHINIYAM, 2002

No. 14 of 2002

An Act further to amend the Chhattisgarh Hotel Tatha Vas Grihon Me Vilas Vastuon Par Kar Adhiniyam, 1988 (No. 13 of 1988).

Be it enacted by the Chhattisgarh Legislature in the Fifty-third year of the Republic of India as follows:-

Short title and Commencement.

1. (1) This Act may be called the Chhattisgarh Hotel Tatha Vas Grihon Me Vilas Vastuon Par Kar (Sanshodhodhan) Adhiniyam, 2002 (No. 14 of 2002).

(2) It shall come into force from the date of publication in the Gazette.

Amendment in Section 4.

2. In clause (i) of sub-section 4 for entries (a) and (b) following shall be substituted:-

(a)	Less than rupees one hundred and fifty	Nil
(b)	Is rupees one hundred and fifty or more but does not exceed rupees five hundred.	5% of turnover
(c)	Is more than rupees five hundred	10% of turnover

Raipur:

Dated: Member-in-charge