THE CHHATTISGARH NIJI VYAVSAYIK SHIKSHAN SANSTHA (PRAVESH KA VINIYAMAN AVAM SHULK KA NIRDHARAN) (AMENDMENT) ACT, 2010
[Act No. 15 of 2010] (Published in the Chhattisgarh Rajpatra (Asadharan) dated 17-6-2010 Page 146(1).)
[17th June, 2010]
PREAMBLE
An Act further to amend the Chhattisgarh Niji Vyavsayik Shikshan Sanstha (Pravesh Ka Viniyaman Avam Shulk Ka Nirdharan) Act, 2008.
Be it enacted by the Chhattisgarh Legislature in the Sixty-first Year of the Republic of India, as follows:--
Section 1 - Short title, extent and commencement
(1) This Act may be called the Chhattisgarh Niji Vyavsayik Shikshan Sanstha (Pravesh Ka Viniyaman Avam Shulk Ka Nirdharan) (Amendment) Act, 2010.
(2) It extends to the whole State of Chhattisgarh.
(3) It shall come into force from the date of its publication in the Official Gazette.
Section 2 - Omission of Section 10
Section 10 of the Chhattisgarh Niji Vyavsayik Shikshan Sanstha (Pravesh Ka Viniyaman Avam Shulka Ka Nirdharan) Act, 2008 (No. 11 of 2008) shall be omitted.
Section 3 - Repeal
The Chhattisgarh Niji Vyavsayik Shikshan Sansthan (Pravesh Ka Viniyaman Avam Shulk Ka Nirdharan) (Sanshodhan) Ordinance, 2009 (No. 1 of 2009) is hereby repealed.
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