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THE CHHATTISGARH MANORANJAN KAR EVAM VIGYAPAN SHULK (SANSHODHAN) ADHINIYAM, 2002
THE CHHATTISGARH MANORANJAN KAR EVAM VIGYAPAN SHULK (SANSHODHAN) ADHINIYAM, 2002
(No. 16 of 2002)
An Act further to amend the Chhattisgarh Manoranjan Kar Evam Vigyapan Shulk Adhiniyam, 1936
Be it enacted by the Chhattisgarh Legislature in the Fifty-third Year of the Republic of India as follows:-
Short title, Extend and Commencement
1. (i) This Act may be called “The Chhattisgarh Manoranjan Kar Evan Vigyapan Shulk (Sanshodhan) Adhiniyam, 2002” (No. 16 of 2002).
(ii) It extends to the whole of Chhattisgarh State.
(iii) It shall come into force from the date of publication in the Official Gazette.
Substitution of Section 3-B.
2. The existing table in Section 3-B of the Chhattisgarh Manoranjan Kar Evam Vigyapan Shulk Adhiniyam, 1936 (No. 30 of 1936), shall be substituted by the following table:
TABLE
|
S.No. (1) |
Population (2) |
Entertainment Tax per Cable Connection per month (3) |
|
1. |
1 to 10,000 |
Nil |
|
2. |
10,0001 to 50,000 |
Rs.10/- |
|
3. |
Above 50,000 |
Rs.20/- |
