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THE CHHATTISGARH MONEY LENDER (AMENDMENT) ACT, 2010

THE CHHATTISGARH MONEY LENDER (AMENDMENT) ACT, 2010

[Act No. 2 of 2011] (Published in the Chhattisgarh Rajpatra (Asadharan) dated 7-1-2011 Page 8.)

[07th January, 2011]

PREAMBLE

An Act further to amend the Chhattisgarh Money Lenders Act, 1934.

Be it enacted by the Chhattisgarh Legislature in the Sixty first year of the Republic of India as follows: --

Section 1 - Short title and commencement

(1) This Act may be called the Chhattisgarh Money Lenders (Amendment) Act, 2010.

(2) It shall come into force from the date of its publication in the Official Gazette.

Section 2 - Amendment of Section 1

For sub-section (2) of Section 1 of the Chhattisgarh Money Lenders Act, 1934 (No. 13 of 1934), the following sub-section shall be substituted, namely: --

"(2) It extends to the whole of Chhattisgarh except referred Scheduled Areas."



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