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THE CHHATTISGARH SHRAM KALYAN NIDHI (SANSHODHAN) ACT, 2007

THE CHHATTISGARH SHRAM KALYAN NIDHI (SANSHODHAN) ACT, 2007

[Act No. 14 of 2007] (Published in Chhattisgarh Rajpatra (Asadharan) dated 6-11-2007 Page 630(6).)

[29th October, 2007]

PREAMBLE

An Act further to amend the Chhattisgarh Shram Kalyan Nidhi Adhiniyam, 1982.

Be it enacted by the Chhattisgarh Legislature in the Fifty-eighth Year of the Republic of India, as follows:--

Section 1 - Short title

This Act may be called the Chhattisgarh Shram Kalyan Nidhi (Sanshodhan) Act, 2007

Section 2 - Amendment of Section 4

In clause (a) of sub-section (3) of section 4 of the Chhattisgarh Shram Kalyan Nidhi Adhiniyam, 1982 (No. 36 of 1983). after the word "Chairman" the words "and Vice-Chairman" shall be inserted.



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