• Sign In/Sign Up
  • Menu
  • +Clients Back

    • Get Free Legal Answers
    • Get Fee Estimates
    • Find Lawyers
  • +Lawyers

    • Case Diary & Office Manager
    • Post News & Artilces
    • Post Jobs & Internships
  • +Law Students

    • Campus Ambassadors
    • Find Jobs & Internships
    • Post News & Articles
    • Resource Sharing
  • +Law Schools

    • Post Admissions
    • Post Opportunities
    • Get Law School Rating

  • Home
  • State Acts
  • THE ORISSA APPROPRIATION (VOTE ON ACCOUNT) ACT, 2009
Lawsisto
Back

THE ORISSA APPROPRIATION (VOTE ON ACCOUNT) ACT, 2009

THE ORISSA APPROPRIATION (VOTE ON ACCOUNT) ACT, 2009

[Act No. 13 of 2009]

PREAMBLE

An Act to provide for the withdrawal of certain sums from and out of the Consolidated Fund of the State of Orissa for the services of a part of the Financial Year 2009-2010.

Be it enacted by the Legislature of the State of Orissa in the Sixtieth Year of the Republic of India as follows :—

Section 1 - Short title

This Act may be called the Orissa Appropriation (Vote on Account) Act, 2009.

Section 2 - Withdrawal of Rs. 1,50,54,02, 04,000 out of the Consolidated Fund of the State of Orissa for the financial year 2009-2010

From and out of the Consolidated Fund of the State of Orissa there may be withdrawn sums not exceeding those specified in Column (3) of the Schedule amounting in the aggregate to the sum of fifteen thousand fifty four crores, two lakhs and four thousand rupees towards defraying several charges which will come in course of payment during the financial year, 2009-2010 in respect of the services and purposes specified in Column (2) of the Schedule.

Section 3 - Appropriation

The sums authorised to be withdrawn from and out of the Consolidated Fund of the State of Orissa by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year.

Schedule - THE SCHEDULE

THE SCHEDULE

(See Sections 2 and 3)

 

1

2

 

 

3

 

No. of Vote

Services and purposes

 

 

Sums not exceeding

 

 

 

 

Voted by the Assembly

Charged on the Consolidated Fund

Total

 

 

 

Rs.

Rs.

Rs.

1

Expenditure relating to the Home Department.

. . Revenue

. . Capital

684,48,12,000

4,05,88,000

12,24,46,000

. .

696,72,58,000

24,05,88,000

2

Expenditure relating to the General Administration Department.

. . Revenue

. . Capital

30,02,45,000

76,42,000

2,38,17,000

. .

32,40,62,000

76,42,000

3

Expenditure relating to the Revenue & Disaster Management Department.

. . Revenue

. . Capital

663,26,69,000

3,49,20,000

. .

. .

663,26,69,000

3,49,20,000

4

Expenditure relating to the Law Department.

. . Revenue

44,49,59,000

. .

44,49,59,000

5

Expenditure relating to the Finance Department.

. . Revenue

. . Capital

1974,16,69,000

83,00,20,000

29,000

. .

1974,16,98,000

83,00,20,000

6

Expenditure relating to the Commerce Department.

. . Revenue

. . Capital

20,27,98,000

2,10,00,000

. .

. .

20,27,98,000

2,10,00,000

7

Expenditure relating to the Works Department.

. . Revenue

. . Capital

343,48,82,000

366,11,44,000

50,46,000

40,00,000

343,99,28,000

366,51,44,000

8

Expenditure relating to the Orissa Legislative Assembly.

. . Revenue

7,22,25,000

6,28,000

7,28,53,000

9

Expenditure relating to the Food Supplies & Consumer Welfare Department.

. . Revenue

356,38,48,000

. .

356,38,48,000

10

Expenditure relating to the School & Mass Education Department.

. . Revenue

. . Capital

2040,74,32,000

32,50,00,000

1,00,000

. .

2040,75,32,000

32,50,00,000

11

Expenditure relating to the Scheduled Tribes & Scheduled Castes Development & Minorities & Backward Classes Welfare Department.

. . Revenue

. . Capital

311,80,89,000

43,84,39,000

. .

. .

311,80,89,000

43,84,39,000

12

Expenditure relating to the Health & Family Welfare Department.

. . Revenue

691,41,49,000

3,00,000

691,44,49,000

13

Expenditure relating to the Housing & Urban Development Department.

. . Revenue

. . Capital

328,63,25,000

66,25,57,000

35,60,000

. .

328,98,85,000

66,25,57,000

14

Expenditure relating to the Labour & Employment Department.

. . Revenue

42,65,50,000

. .

42,65,50,000

15

Expenditure relating to the

Sports & Youth Services Department.

. . Revenue

9,46,00,000

. .

9,46,00,000

16

Expenditure relating to the Planning & Co-ordination Department.

. . Revenue

. . Capital

254,94,99,000

6,57,00,000

. .

. .

254,94,99,000

6,57,00,000

17

Expenditure relating to the Panchayati Raj Department.

. . Revenue

546,31,48,000

. .

546,31,48,000

18

Expenditure relating to the Public Grievances & Pension Administration Department.

. . Revenue

1,05,68,000

. .

1,05,68,000

19

Expenditure relating to the Industries Department.

. . Revenue

. . Capital

76,77,83,000

1,71,63,000

. .

. .

76,77,83,000

1,71,63,000

20

Expenditure relating to the Water Resources Department.

. . Revenue

. . Capital

310,58,60,000

710,82,04,000

10,80,000

1,68,00,000

310,69,40,000

712,50,04,000

21

Expenditure relating to the Transport Department.

. . Revenue

16,48,69,000

1,00,000

16,49,69,000

22

Expenditure relating to the Forest & Environment Department.

. . Revenue

. . Capital

160,68,93,000

85,21,26,000

80,000

. .

160,69,73,000

85,21,26,000

23

Expenditure relating to the Agriculture Department.

. . Revenue

. . Capital

305,20,25,000

1,000

74,000

. .

305,20,99,000

1,000

24

Expenditure relating to the Steel & Mines Department.

. . Revenue

16,19,44,000

. .

16,19,44,000

25

Expenditure relating to the Information & Public Relations Department.

. . Revenue

13,14,14,000

. .

13,14,14,000

26

Expenditure relating to the Excise Department.

. . Revenue

17,62,49,000

. .

17,62,49,000

27

Expenditure relating to the Science & Technology Department.

. . Revenue

10,24,84,000

. .

10,24,84,000

28

Expenditure relating to the Rural Development Department.

. . Revenue

. . Capital

284,10,39,000

201,72,38,000

2,00,000

4,00,000

284,12,39,000

201,76,38,000

29

Expenditure relating to the Parliamentary Affairs Department.

. . Revenue

7,40,17,000

2,21,86,000

9,62,03,000

30

Expenditure relating to the Energy Department.

. . Revenue

. . Capital

38,47,60,000

3,60,20,000

. .

. .

38,47,60,000

3,60,20,000

31

Expenditure relating to the Textile & Handlooms Department.

. . Revenue

. . Capital

26,79,77,000

7,22,00,000

. .

. .

26,79,77,000

7,22,00,000

32

Expenditure relating to the Tourism and Culture Department.

. . Revenue

. . Capital

21,81,20,000

5,92,21,000

. .

. .

21,81,20,000

5,92,21,000

33

Expenditure relating to the Fisheries & Animal Resources Development Department.

. . Revenue

. . Capital

113,88,40,000

13,43,20,000

. .

. .

113,88,40,000

13,43,20,000

34

Expenditure relating to the Co-operation Department.

. . Revenue

. . Capital

60,56,34,000

1,06,00,000

. .

. .

60,56,34,000

1,06,00,000

35

Expenditure relating to the Public Enterprises Department.

. . Revenue

4,54,25,000

. .

4,54,25,000

36

Expenditure relating to the Women & Child Development Department.

. . Revenue

676,70,75,000

40,000

676,71.15,000

37.

Expenditure relating

to the Information Technology Department.

. . Revenue

19,61,90,000

. .

19,61,90,000

38

Expenditure relating to the Higher Education Department.

. . Revenue

. . Capital

408,32,44,000

2,86,96,000

40,000

. .

408,32,84,000

2,86,96,000

 

Appropriation for Reduction or Avoidance of Debt

. . Revenue

. .

2,90,000

2,90,000

 

Interest Payment.

. . Revenue

. .

1837,04,00,000

1837,04,00,000

 

Internal Debt of the State Government.

. . Capital

. .

420,12,00,000

420,12,00,000

 

Loans and Advances from the Central Government.

. . Capital

. .

174,42,80,000

174,42,80,000

 

Total (??)

Revenue Account Capital Account

. .

. .

10940,03,09,000

1662,27,99,000

1855,04,16,000

596,66,80,000

12795,07,25,000

2258,94,79,000

 

Grand Total

. .

12602,31,08,000

2451,70,96,000

15054,02,04,000



Lawsisto Lawsisto Lawsisto Lawsisto Lawsisto Lawsisto Lawsisto Lawsisto Lawsisto

86540

Lawyers Network

103860

Users

630

Cities Serving

114

Law Schools Network

59824

Law Students Network

About us

  • Company Profile

Indian Major Laws

  • Indian Constitution
  • IPC
  • CrPC
  • CPC
  • Companies Act
  • Indian Evidence Act
  • CGST Act
  • Limitation Act

Policies

  • Terms of Use
  • Privacy Policy
  • Refund & Cancellation

    Ads & Media

  • Resource Sharing
  • Advertiser(Sign Up/Login)
  • Media

    Careers

  • Internships
  • Jobs
  • Student Journalists

    HELP & SUPPORT

  • Contact Us
  • Grievances
  • Test

News

  • Legal News
  • Post Article
  • Post Interview

Legal Library

  • Central Acts
  • Deeds Drafts [1128 ]
  • Legal Maxims

Connect

Lawsisto Direct

 

  •  
  •  
DISCLAIMER
Copyright © Lawsisto Private Limited. All rights reserved.
Unless otherwise indicated, all materials on these pages are copyrighted by Lawsisto Private Limited. All rights reserved. No part of these pages, either text or image may
be used for any purpose. By continuing past this page, you agree to our Terms of Service, Cookie Policy, Privacy Policy and Content Policies.