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  • THE ORISSA APPROPRIATION ACT, 2002
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THE ORISSA APPROPRIATION ACT, 2002

THE ORISSA APPROPRIATION ACT, 2002

[For the Bill, see Orissa Gazette, Extraordinary, dated the 6th march, 2002 (No.333)]

[11th March, 2002]

PREAMBLE

An Act to Authorise Payment and Appropriation of Certain Further Sums from and out of the Consolidated Fund of the State of Orissa for the Services of the Financial Year, 211-2002

BE it enacted by the Legislature of the State of Orissa in the Fifty-third Year of the Republic of India as follows:-

Section 1 - Short title

This Act may be called the Orissa Appropriation Act, 2002

Section 2 - Issue of Rs. 4599,47,93, 000 out of the Concolidated Fund of the State of Orissa for the financial year 2001-2002

From and out of the Consolidated Fund of the State of Orissa there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of four thousand five hundred ninety-nine crores, forty-seven lakhs and ninety-three thousand rupees towards defraying the several charges which will come in course of payment during the financial year 2001-2002 in respect of the services and purposes specified in column (2) of the Schedule.

Section 3 - Appropriation

The sums authorized to be paid and applied from and out of the Consolidated Fund of the State of Orissa by the Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year.

 

No.

  

 

Sums not exceeding

(??)

  

of Vote

purposes

  

Voted by the Assembly

Charged on the Consolidated Fund

Total

  

 

 

Rs

Rs

Rs.

1.

Expenditure relating to the Home Department

Revenue

6,23,35,000

-

6,23,35,000

2.

Expenditure relating to the General Administration Department

Revenue

30,01,000

-

30,01,000

3.

Expenditure relating to the Revenue Department

Revenue

18,45,31,000

..

18,45,31,000

4.

Expenditure relating to the Law Department

Revenue

13,79,000

-

13,79,000

5.

Expenditure relating to the Finance Department

Revenue Capital

56,48,000

1,000.00

-

56,48,000

1,000.00

6.

Expenditure relating to the Commerce Department

Revenue Capital

34,37,000

3,28,85,000

-

34,37,000

3,28,85,000

7.

Expenditure relating to The Works Department

Revenue Capital

1,12,51,000

19,05,26,000

..

9,19,000

1,12,51,000

19,14,45,000

8.

Expenditure relating to the Orissa Legislative Assembly

Revenue

..

3,75,000

3,75,000

9.

Expenditure relating to The Food Supplies And Consumer Welfare Department

Revenue

2,60,84,000

..

2,60,84,000

10.

Expenditure relating to the School & Mass Education Department

Revenue

80,00,00,000

..

80,00,00,000

11.

Expenditure

Revenue

30,62,25,000

..

30,62,25,000

 

relating to The Scheduled Tribes And Scheduled Castes Development Department and Minorities and Backward Classes Development Department.

Capital

9,72,000

..

9,72,000

12.

Expenditure relating to the Health & Family Welfare Department

Revenue Capital

16,88,20,000 50,00,000

..

..

16,88,20,000 50,00,000

13.

Expenditure relating to the Housing and Urban Development Department.

Revenue Capital

1,36,19,000

8,56,95,000

1,97,000

. .

1,38,16,000

8,56,95,000

14.

Expenditure relating to the Labour and Employment Department

Revenue

14,60,000

. .

14,60,000

15.

Expenditure relating to the Sports &Youth Service Department.

Revenue

50,000

..

50,000

16.

Expenditure relating to the Planning Coordination Department.

Revenue

2,73,91,000

..

2,73,91,000

17.

Expenditure relating to the Panchayati Raj Department.

Revenue Capital

125,60,76,000

1,78,42,000

..

125,60,76,000

1,78,42,000

18.

Expenditure relating to the Public Grievances and Pension Administration Department.

Revenue

40,000

..

40,000

19.

Expenditure relating to the Industries Department.

Revenue Capital

1,02,02,000

2,50,000

 

1,02,02,000

2,50,000

20.

Expenditure relating to the Water Resources Department.

Revenue

Capital

13,51,37,000

126,45,90,000

..

1,45,35,000

13,51,37,000

127,91,25,000

21.

Expenditure relation to the Transport Department.

Revenue

81,61,000

..

81,61,000

22.

Expenditure relating to the Forest and Environment Department

Revenue

Capital

5,15,31,000

1,92,86,000

 

5,15,31,000

1,92,86,000

23.

Expenditure relating to the Agriculture Department.

Revenue

19,49,30,000

..

19,49,30,000

24.

Expenditure relating to the Steel And Mines Department.

Revenue Capital e

92,04,000

26,17,000

 

92,04,000

26,17,000

25.

Expenditure relating to the Information & Public Relations Department.

Revenue

18,32,000

..

18,32,000

26.

Expenditure relating to the Excise Department.

Revenue

1,12,60,000

..

1,12,60,000

27.

Expenditure relating to the Science And Technology Department

Revenue

8,50,000

..

8,50,000

28.

Expenditure relating to the Rural

Development Department.

Revenue Capital

7,65,43,000

14,06,65,000

 

7,65,43,000

14,06,65,000

29.

Expenditure relating to the Parliamentary Affairs Department.

Revenue

..

4,40,000

4,40,000

30.

Expenditure relating to The Energy Department.

Revenue Capital

13,59,94,000

6,48,000

7,82,000

13,67,76,000

6,48,000

31.

Expenditure

Revenue

1,02,92,000

..

1,02,92,000

 

relating to the Textile & Handloom Department

Capital

1,31,12,000

..

1,31,12,000

32.

Expenditure relating to the Tourism and Culture Department.

Revenue

Capital

50,57,000

2,39,02,000

..

...

50,57,000

2,39,02,000

33.

Expenditure relating to the Fisheries And Animal Resources Development Department.

Revenue

3,32,68,000

..

3,32,68,000

34.

Expenditure relating to the Cooperation Department.

Revenue Capital

4,05,000

14,90,91,000

..

4,05,000

14,90,91,000

35.

Expenditure relating to the Public Enterprises Department.

Revenue

1,25,000

..

1,25,000

36.

Expenditure relating to the Women and Child Development Department.

Revenue

24,47,08,000

..

24,47,08,000

37.

Expenditure relating to the Information and Technology Department.

Revenue Capital

1,00,000

7,80,000

..

..

1,00,000

7,80,000

38.

Expenditure relating to the Higher Education Department.

Revenue

23,02,21,000

..

23,02,21,000

39.

Expenditure relating to the Internal Debt of the State Government.

Capital

..

4000,00,00,000

4000,00,00,000

Total:

Revenue Account Capital Account

..

..

403,09,03,000

194,70,82,000

13,54,000

4001,54,54,000

403,22,57,000

4196,25,36,000

GRAND TOTAL

..

597,79,85,000

4001,68,08,000

4599,47,93,000



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