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  • THE CHHATTISGARH PRIVATE UNIVERSITIES (ESTABLISHMENT AND OPERATION) (AMENDMENT) ACT, 2006
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THE CHHATTISGARH PRIVATE UNIVERSITIES (ESTABLISHMENT AND OPERATION) (AMENDMENT) ACT, 2006

THE CHHATTISGARH PRIVATE UNIVERSITIES (ESTABLISHMENT AND OPERATION) (AMENDMENT) ACT, 2006

[Act No. 29 of 2006] (Published in C.G. Rajpatra (Asadharan) date 3-11-2006 Page 564(1-2).)

[3rd November, 2006]

PREAMBLE

An Act to amend the Chhattisgarh Private Universities (Establishment and Operation) Act, 2005.

Be it enacted by the Chhattisgarh Legislature in the Fifty-seventh Year of the Republic of India as follows: --

Section 1 - Short title and commencement

(1) This Act may be called the Chhattisgarh Private Universities (Establishment and Operation) (Amendment) Act, 2006.

(2) It shall come into force from the date of its publication in the Official Gazette.

Section 2 - Definition

In this Act, unless the context otherwise requires,--

"Principal Act" means Chhattisgarh Private Universities (Establishment And Operation) Act, 2005 (No. 13 of 2005).

Section 3 - Amendment of Schedule

In Schedule in the Principal Act, the following shall be inserted, namely: --

 

(1)

(2)

(3)

(4)

(5)

(6)

(7)

1.

Dr. C.V. Raman University

All India Society for Electronics Computer Technology

(AISECT)

Firms and Societies Registration Act, 1973 (No. 44 of 1973)

Registration No. C.G. State 208 dated 14-8-2002.

Kargi Road, (Kota) District: Bilaspur

Chhattisgarh State

Under Graduation, Post Graduation and Diploma Courses in the faculties of Technology (Engineering Rural Information Science, Commerce. Education and matter related to.

2.

MATS University

Shri Bhagwan Mahavir Jain Educational and Cultural Society.

Firms and Societies Registration Act. 1973 (No. 44 of 1973)

Registration No. C.G. State 2342 dated 7-5-2003.

Arang Kharora Highway, Gram Panchayat: Gullu, Village: Gullu, Tehsil: Arang, District: Raipur

Chhattisgarh State

Under Graduation, Post Graduation and Research Courses in the faculties of Management, Business, Commerce, Engineering, Information Technology, Life Science Pharmacy, Arts. & Humanities, Law, Education and Science and matters related to.



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