THE SPECIAL TRIBUNALS (SUPPLEMENTARY PROVISIONS) REPEAL ACT, 2004
NO. 28 OF 2004
[24th December, 2004.]
An Act to repeal the Special Tribunals (Supplementary Provisions) Act, 1946.
BE it enacted by Parliament in the Fifty-fifth Year of the Republic of India as follows:-
1. Short title.-
This Act may be called the Special Tribunals (Supplementary Provisions) Repeal Act, 2004.
2. Repeal of Act 26 of 1946.-
The Special Tribunals (Supplementary Provisions) Act, 1946 is hereby repealed.