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THE SPIRITUOUS PREPARATIONS (INTER-STATE TRADE & COMMERCE) CONTROL (REPEAL) ACT, 2006
THE SPIRITUOUS PREPARATIONS (INTER-STATE TRADE & COMMERCE) CONTROL (REPEAL) ACT, 2006
No. 32 of 2006
[22nd August, 2006.]
An Act to repeal the Spirituous Preparations (Inter-State Trade and Commerce) Control Act, 1955.
Be it enacted by Parliament in the Fifty-seventh Year of the Republic of India as follows:-
1. Short title.
This Act may be called the Spirituous Preparations (Inter-State Trade and Commerce) Control (Repeal) Act, 2006.
2. Repeal of Act 39 of 1955.
The Spirituous Preparations (Inter-State Trade and Commerce) Control Act, 1955 is hereby repealed.
