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  • THE PANDIT SUNDARLAL SHARMA (OPEN) UNIVERSITY CHHATTISGARH (AMENDMENT) ACT, 2006
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THE PANDIT SUNDARLAL SHARMA (OPEN) UNIVERSITY CHHATTISGARH (AMENDMENT) ACT, 2006

THE PANDIT SUNDARLAL SHARMA (OPEN) UNIVERSITY CHHATTISGARH (AMENDMENT) ACT, 2006

[Act No. 23 of 2006] [Published in the Chhattisgarh Rajpatra (Asadharan) dated 31-8-2006 Page 438(1).]

[31st August, 2006]

PREAMBLE

An Act to amend the Pandit Sundarlal Sharma (Open) University Chhattisgarh Act, 2004.

Be it enacted by the Chhattisgarh Legislature in the Fifty-seventh Year of the Republic of India, as follows: --

Section 1 - Short title, extent and commencement

(1) This Act may be called the Pandit Sundarlal Sharma (Open) University Chhattisgarh (Amendment) Act, 2006.

(2) It extends to the whole State of Chhattisgarh.

(3) It shall come into force from the date of its publication in the Official Gazette.

Section 2 - Definition

In this Act, unless the context otherwise requires: --

"Principal Act" means Pandit Sundarlal Sharma (Open) University Chhattisgarh Act, 2004 (No. 26 of 2004).

Section 3 - Amendment of Section 9

In sub-section (8) of Section 9 of the Principal Act, for the word "two" the word "Five" shall be substituted.



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