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THE CHHATTISGARH VIDHAN MANDAL NETA PRATIPAKSHA (VETAN TATHA BHATTA) (SANSHODHAN) ACT, 2010
THE CHHATTISGARH VIDHAN MANDAL NETA PRATIPAKSHA (VETAN TATHA BHATTA) (SANSHODHAN) ACT, 2010
[Act No. 6 of 2010] [Published in the Chhattisgarh Rajpatra (Asadharan) dated 7-5-2010 Page 280(1).]
[7th May, 2010]
PREAMBLE
An Act further to amend the Chhattisgarh Vidhan Mandal Neta Pratipaksha (Vetan Tatha Bhatta) Adhiniyam, 1980.
Be it enacted by the Chhattisgarh Legislature in the Sixty-first Year of the Republic of India as follows:--
Section 1 - Short title and commencement
(1) This Act may be called the Chhattisgarh Vidhan Mandal Neta Pratipaksha (Vetan Tatha Bhatta) (Sanshodhan) Adhiniyam, 2010.
(2) It shall come into force from the date of its publication in the Official Gazette.
Section 2 - Amendment of Section 3
In Section 3 of the Chhattisgarh Vidhan Mandal Neta Pratipaksha (Vetan Tatha Bhatta) Adhiniyam, 1980 (No. 8 of 1980) (hereinafter referred to as the Principal Act) for the words "One Thousand Five Hundred" the words "Seven Thousand" shall be substituted.
Section 3 - Amendment of Section 4
(i) In sub-section (2) of Section 4 for the words "Five Thousand" the words "Eight Thousand" shall be substituted.
(ii) In sub-section (3) of Section 4 for the words "Seven Hundred Sixty Seven" the words "One Thousand One Hundred" shall be substituted.
