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THE ORISSA CESS (AMENDMENT) ACT, 1992

THE ORISSA CESS (AMENDMENT) ACT, 1992

Orissa Act 30 of 1992

[Received the assent of the Governor on the 23rd November 1992, first published in an extraordinary issue of the Orissa Gazette, dated the 27 November 1992]

 

An Act further to Amend The Orissa Cess Act, 1962.

Be it enacted by the Legislature of the State of Orissa in' the Forty-third Year of the Republic of India as follows:—

1. Short title.

This Act may be called the Orissa Cess (Amendment) Act, 1992.

2. Amendment of section 12.

In the Orissa Cess Act, 1962, in Section 12, for the words “six percentum", the words "twelve percentmn" shall be substituted.



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