Back
THE CHHATTISGARH VIDHAN SABHA SADASYA VETAN, BHATTA TATHA PENSION (SANSHODHAN) ACT, 2009
THE CHHATTISGARH VIDHAN SABHA SADASYA VETAN, BHATTA TATHA PENSION (SANSHODHAN) ACT, 2009
(No. 6 of 2009)
An Act further to amend the Chhattisgarh Vidhan Sabha Sadasya Vetan, Bhatta Tatha Pension Adhiniyam, 1972 (No. 7 of 1973).
Be it enacted by the Chhattisgarh Legislature in the Sixtieth Year of the Republic of India as follows:—
Short title and commencement
1. (1) This Act may be called the Chhattisgarh Vidhan Sabha Sadasya Vetan, Bhatta Tatha Pension (Sanshodhan) Adhiniyam, 2009.
(2) It shall come into force from the date of its publication in the “Official Gazette”.
Amendment of Section 4-A
2. In Section 4-A of the Chhattisgarh Vidhan Sabha Sadasya Vetan, Bhatta Tatha Pension Adhiniyam, 1972 (No. 7 of 1973) for the words “One Thousand” the words “One Thousand Seven Hundred Fifty” shall be substituted.
