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THE DEV SANSKRITI VISHWAVIDYALAYA (FIRST AMENDMENT) ACT, 2002
THE DEV SANSKRITI VISHWAVIDYALAYA (FIRST AMENDMENT) ACT, 2002
[Act No. 6 of 2002]
PREAMBLE
An Act to further amend the established University sponsored by Shri Vedmata Gayatri Trust, Shantikunj, Hardwar to provide matters connected incidental thereto
It is hereby enacted in the Fifty-third Year of the Republic of India as follows:--
Section 1 - Short title and commencement
(1) This Act may be called the Dev Sanskriti Vishwavidyalaya (First Amendment) Act, 2002.
(2) It shall come into force at once.
Section 2 - Amendment in Section 19 of the principal Act
(1) In sub-section (1) of Section 19 of the Dev Sanskriti Vishwavidyalaya Act, 2002 instead of "Two academicians nominated by the Chancellor" to be inserted "Three academicians nominated by the Chancellor".
