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THE ORISSA CONTINGENCY FUND (AMENDMENT) ACT, 1979

THE ORISSA CONTINGENCY FUND (AMENDMENT) ACT, 1979

[For the Bill, See Orissa Gazette Extraordinary dated the 7th March 1979 (No. 289)]

[Act No. 11 of 1979]

[19th April, 1979]

PREAMBLE

An Act to Amend the Orissa Contingency Fund Act, 1967

BE it enacted by the Legislature of the State of Orissa in the Thirtieth Year of the Republic of India, as follows:-

Section 1 - Short title

This Act may be called the Orissa Contingency Fund (Amendment) Act, 1979.

Section 2 - Amendment of section 2

In section 2 of the Orissa Contingency Fund Act, 1967(Act 18 of 1967) for the words “six cores of Orissa rupees”, the words “ten crores of rupees” shall be substituted.



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