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  • THE UTTARAKHAND [THE UTTAR PRADESH STATE LEGISLATURE (PREVENTION OF DISQUALIFICATION) ACT, 1971] (AMENDMENT) ACT, 2008
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THE UTTARAKHAND [THE UTTAR PRADESH STATE LEGISLATURE (PREVENTION OF DISQUALIFICATION) ACT, 1971] (AMENDMENT) ACT, 2008

THE UTTARAKHAND [THE UTTAR PRADESH STATE LEGISLATURE (PREVENTION OF DISQUALIFICATION) ACT, 1971] (AMENDMENT) ACT, 2008
[Act No. 9 of 2008]
PREAMBLE
An Act further to amend the Uttar Pradesh State Legislature (Prevention of Disqualification) Act, 1971 (as applicable to the State of Uttarakhand) in the context of the State of Uttarakhand.
It is hereby enacted in the Fifty-ninth year of the Republic of India as follows:--
Section 1 - Short title and commencement
(1) This Act may be called the Uttarakhand [The Uttar Pradesh State Legislature (Prevention of Disqualification) Act, 1971] (Amendment) Act, 2008.
(2) It shall be deemed to have come into force on November 19, 2008.
Section 2 - Amendment in Section 3
In addition to the existing bodies in Clause (x) of Section 3 of the Uttar Pradesh State Legislature (Prevention of Disqualification) Act, 1971 (as applicable to the State of Uttarakhand), the following bodies shall be inserted, namely:--
"(27) Sampurna Saksharta Karyakram Anushrawan Parishad.
(28) Sampurna Rojgaar Guarantee Yojna Anushrawan Parishad.
(29) Samekit Bal Vikaas Pariyojna Anushrawan Parishad.
(30) Rashtriya Gramin Swasthyaya Anushrawan Avam Salahakar Parishad.
(31) Rajya Bagwani Board.
(32) Jalagam Prabandh Pariyojnayen Anushrawan Vikaas Parishad.
(33) Uttarakhand Rajya Stariya Payjal Anushrawan Parishad.
(34) Uttarakhand Akshay Urja Vikaas Abhikaran.
(35) Anucuchit Jati/Janjati Vikaas Parishad.
(36) Janjati Kshetra Vikaas Parishad.
(37) Pradhanmantri Gramin Sarak Yojna Rajya Stariya Anushrawan Parishad.
(38) Rajya Khadya Avam Nagrik Apurti Salahakar Avam Anushrawan Parishad.
(39) Rajya Urja Salahakar Parishad.
(40) Rajya Vanya Jeev Salahakar Parishad.
(41) Avas Avam Vikaas Parishad.
(42) Shahari Vikaas Pariyojna Anushrawan Parishad.
(43) Sarwa Shiksha Abhiyan Vikaas Avam Anushrawan Parishad.
(44) Gramin Abhiyantaran Sewayen Anushrawan Parishad.
(45) Seemant Kshetra Karyakram Anushrawan Parishad.
(46) Rajya Stariya Laghu Seenchai Anushrawan Parishad (Garhwal Mandal).
(47) Rajya Stariya Laghu Seenchai Anushrawan Parishad (Kumaun Mandal).
(48) Pandrah Sutriya Karyakram Kriyanwayan Samiti.
(49) Samaj Kalyan Yojnayen Anushrawan Samiti.
(50) Hathkargha Avam Hastshilp Vikaas Parishad.
(51) Rajya Jevik Utpad Parishad.
(52) Uttarakhand Livestock Development Board.
(53) Van Avam Paryawaran Salahakar Avam Anushrawan Parishad.
(54) Rajya Film Salahakar Parishad.".
Section 3 - Repeal
The Uttarakhand [The Uttar Pradesh State Legislature (Prevention of Disqualification) Act, 1971] (Amendment) Ordinance, 2008 (Uttarakhand Ordinance No. 3 of 2008) is hereby repealed.


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