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  • THE UTTARAKHAND APPROPRIATION ACT, 2011
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THE UTTARAKHAND APPROPRIATION ACT, 2011

THE UTTARAKHAND APPROPRIATION ACT, 2011
[Act No. 02 of 2011]
[01 March, 2012]
PREAMBLE
An Act be it enacted by State Assembly in the Sixty-Second year of the Republic of India as follows--
Section 1 - Short Title
This Act may be called the Uttarakhand Appropriation Act, 2011.
Section 2 - Issue of Rs. 193669192000 out of the Consolidated Fund of Uttarakhand for the year 2011-2012
From and out of the Consolidated Fund of the State of Uttarakhand, there may be paid and applied sums not exceeding those specified in Column-3 of the Schedule amounting in the aggregate to the sums of Rs. 193669192000 (Nineteen thousand three hundred Sixty six Crore Ninty one lakh Ninty two thousand only) towards defraying the several charges, which will come in course of payment during the year ending on the thirty first day of March, 2012 in respect of the services and purposes specified in Column-2 of the Schedule.
Section 3 - Appropriation
The sums, authorized to be paid and applied from and out of the Consolidated Fund of Uttarakhand by this Act, shall be appropriated for the services and purposes, expressed in the Schedule in relation to the year ending on the thirty-first day of March, 2012.
Schedule - SCHEDULE
SCHEDULE
(See Section 2 and 3)
Grant/ Serial No.
Services and Purpose
Sums not exceeding (In thousands of Rupees)
 
 
 
 
Voted by the Legislative Assembly
Charged on Consolidated Fund of the State
Total
1
2
3
01
Legislature
Revenue
172943
7854
180797
 
 
Capital
240000
0
240000
02
Governor
Revenue
0
51620
51620
 
 
Capital
0
0
0
03
Council of Ministers
Revenue
362044
0
362044
 
 
Capital
0
0
0
04
Judicial Administration
Revenue
1023815
305901
1329716
 
 
Capital
390000
0
390000
05
Election
Revenue
332173
0
332173
 
 
Capital
0
0
0
06
Revenue and General Administration
Revenue
8446312
16138
8462450
 
 
Capital
490002
0
490002
07
Finance, Tax, Planning, Secretariat &
Revenue
22437031
19740319
42177350
 
Miscellaneous Services
Capital
1178003
16387300
17565303
08
Excise
Revenue
99026
0
99026
 
 
Capital
0
0
0
09
Public Service Commission
Revenue
0
74592
74592
 
 
Capital
0
10000
10000
10
Police and Jail
Revenue
6672800
0
6672800
 
 
Capital
490001
0
490001
11
Education, Sports, Youth Welfare &
Revenue
31824425
0
31824425
 
Culture
Capital
2710454
0
2710454
12
Medical, Health & Family Welfare
Revenue
8038320
0
8038320
 
 
Capital
1196618
0
1196618
13
Water Supply, Housing &
Revenue
6469387
0
6469387
 
Urban Development
Capital
815000
0
815000
14
Information
Revenue
208894
0
208894
 
 
Capital
40000
0
40000
15
Welfare
Revenue
5526314
0
5526314
 
 
Capital
254008
0
254008
16
Labour & Employment
Revenue
683696
0
683696
 
 
Capital
161500
0
161500
17
Agriculture Works & Research
Revenue
3429377
0
3429377
 
 
Capital
9202
0
9202
18
Co-operative
Revenue
352306
0
352306
 
 
Capital
47010
0
47010
19
Rural Development
Revenue
3231070
0
3231070
 
 
Capital
2138826
0
2138826
20
Irrigation & Flood
Revenue
3077104
0
3077104
 
 
Capital
4402603
0
4402603
21
Energy
Revenue
80145
0
80145
 
 
Capital
4489202
0
4489202
22
Public Work
Revenue
4204292
34403
4238695
 
 
Capital
8032001
0
8032001
23
Industries
Revenue
752382
0
752382
 
 
Capital
141055
0
141055
24
Transport
Revenue
199474
0
199474
 
 
Capital
1552620
0
1552620
25
Food
Revenue
3275174
0
3275174
 
 
Capital
36725
0
36725
26
Tourism
Revenue
536958
0
536958
 
 
Capital
462763
0
462763
27
Forest
Revenue
2950789
0
2950789
 
 
Capital
250002
0
250002
28
Animal Husbandary
Revenue
1011888
0
1011888
 
 
Capital
100381
0
100381
29
Horticulture Development
Revenue
1003021
3118
1006139
 
 
Capital
0
0
0
30
Welfare of Scheduled Castes
Revenue
5344857
0
5344857
 
 
Capital
3386842
0
3386842
31
Welfare of Scheduled Tribes
Revenue
277024
0
1277024
 
 
Capital
1000088
0
1000088
 
Total
Revenue
123023041
20233945
143256986
 
 
Capital
34014906
16397300
50412206
 
Grand Total
 
157037947
36631245
193669192


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