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THE UTTARAKHAND BOARD OF TECHNICAL EDUCATION (AMENDMENT) ACT, 2008

THE UTTARAKHAND BOARD OF TECHNICAL EDUCATION (AMENDMENT) ACT, 2008
[Act No. 11 of 2008]
PREAMBLE
An Act further to amend the "Uttaranchal Board of Technical Education, 2003" 
Be it enacted by the Uttarakhand Legislative Assembly in the Fifty-ninth Year of the Republic of India as follows:--
Section 1 - Short title, extent and commencement
(1) This Act may be called the Uttarakhand Board of Technical Education (Amendment) Act, 2008.
(2) It shall come into force at once.
Section 2 - "Uttaranchal" to be read as "Uttarakhand"
In the Uttaranchal Board of Technical Education Act, 2003, wherever the expression 'Uttaranchal' occurs, it shall be read as "Uttarakhand".


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