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THE UTTARAKHAND CO-OPERATIVE SOCIETIES (AMENDMENT) ACT, 2010

THE UTTARAKHAND CO-OPERATIVE SOCIETIES (AMENDMENT) ACT, 2010
[Act No. 22 of 2010]
PREAMBLE
An Act further to amend the Uttarakhand Co-operative Societies Act, 2003 
Be it enacted by the Uttarakhand Legislature in the Sixty-first Year of Republic of India as follows--
Section 1 - Short title and commencement
(1) This Act may be called the Uttarakhand Cooperative Societies (Amendment) Act, 2010.
(2) It shall come into force at once.
Section 2 - Amendment of Section 29
In Section 29 of the Uttarakhand Co-operative Societies Act, 2003, for the words "two years", the words "three years" shall be substituted.


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