Back
DARJEELING AND KURSEONG MUNICIPAL (PORTERS) (AMENDMENT) ACT, 1954
DARJEELING AND KURSEONG MUNICIPAL (PORTERS) (AMENDMENT) ACT, 1954
26 of 1954
27th September, 1954
An Act to amend the Darjeeling and Kurseong Municipal (Porters) Act, 1883. WHEREAS it is expedient to amend the Darjeeling and Kurseong Municipal (Porters) Act, 1883, for the purpose and in the manner hereinafter appearing; It is hereby enacted as follows:
Section 1 Short title
This Act may be called the Darjeeling and Kurseong Municipal (Porters) (Amendment) Act, 1954.
Section 2 Substitution of "mazdoors" for "coolies" in Ben. Act 5 of 1883
[Incorporated in the principal Act.]
Section 3 References to coolie to be construed as references to mazdoors
References to the expression "coolie" and the expression "coolies" in any register kept, license granted or badge delivered under the said Act, shall be construed as references to the expression "mazdoor" and the expression "mazdoors" respectively.
