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  • THE MANIPUR APPROPRIATION (NO. 3) ACT, 2010
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THE MANIPUR APPROPRIATION (NO. 3) ACT, 2010

THE MANIPUR APPROPRIATION (NO. 3) ACT, 2010
[Act No. 4 of 2010]
PREAMBLE
An Act to authorize payment and appropriation of certain sums from and out of the Consolidated Fund of the State of Manipur for the services of the financial year 2010-11.
Be it enacted by the Legislature of Manipur in the Sixty first year of the Republic of India as follows:-
Section 1 - Short Title
This Act may be called the Manipur Appropriation (No. 3) Act, 2010.
Section 2 - Issue of Rupees 5965, 92, 93, 000 from and out of the Consolidated Fund of the State of Manipur for the financial year 2010-11
From and out of the Consolidated Fund of the Slate of Manipur there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of five thousand nine hundred sixty five crores, ninety two lakhs, and ninety three thousand rupees towards defraying the several charges which will come in course of payment during the financial year 2010-11 in respect of the services specified in column 2 of the Schedule.
Section 3 - Appropriation
The sum authorized to be paid and applied from and out of the Consolidated fund of the State of Manipur by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year.
Section 4 - References to Department in the Schedule
References to Departments in the Schedule are to such Departments as existing immediately before the 1st day of March, 2010 and shall, on or after that date be construed as references to the appropriate Departments as reconstituted from time to time.
Schedule - SCHEDULE
SCHEDULE
(See sections 2, 3 & 4)
No. of Demand/ Appropriation
Services and Purposes
Sums not exceeding
Voted by State Legislature
Charged on the Consolidated Fund
Total
1
2
3
Rs.
Rs.
Rs.
1 -State Legislature
 
 
 
(Revenue Expenditure)
20,26,35,000
16,04,000
20,42,39,000
(Other Expenditure)
30,00,000
 
30,00,000
2-Council of Ministers
 
 
 
(Revenue Expenditure)
2,05,50,000
 
2,05,000
(Other Expenditure)
80,00,000
 
80,00,00
1-Governor
 
 
 
(Revenue Expenditure)
-
2,69,07,000
2,69,07,000
2-Interest Payment & Debt Services
 
 
 
(Revenue Expenditure)
-
361,39,64,000
361,39,64,000
(Other Expenditure)
-
112,94,89,000
112,94,89,000
3-Manipur Public Service Commission
 
 
 
(Revenue Expenditure)
 
2,41,84,000
2,41,84,000
3-Secretariat
 
 
 
(Revenue Expenditure)
47,73,60,000
 
47,73,60,000
(Other Expenditure)
5,85,04,000
 
5,85,04,000
4-Land Revenue, Stamps & Registration and
 
 
 
District Administration
 
 
 
(Revenue Expenditure)
43,20,55,000
 
43,20,55,000
5-Finance Department
 
 
 
(Revenue Expenditure)
430.68.59.000
10,01,000
430,78,60,000
(Other Expenditure)
40,01,000
 
40,01,000
6-Transport
 
 
 
(Revenue Expenditure)
4,66,53,000
 
4,66,53,000
(Other Expenditure)
10,80,00,000
 
10,80,00,000
7-Police
 
 
 
(Revenue Expenditure)
513,75,29,000
 
513,75,29,000
(Other Expenditure)
25,00,00,000
 
25,00,00,000
8-Public Works Department
 
 
 
(Revenue Expenditure)
162,55,86,000
1,00,20,000
163,56,06,000
(Other Expenditure)
156,27,36,000
 
156,27,36,000
9-Information and Publicity
 
 
 
(Revenue Expenditure)
4,14,82,000
 
4,14,82,000
(Other Expenditure)
15,00,000
 
15,00,000
10-Education
 
 
 
(Revenue Expenditure)
578,75,74,000
 
578,75,74,000
(Other Expenditure)
14,01,70,000
 
14,01,70,000
11-Medical, Health and Family Welfare Services
 
 
 
(Revenue Expenditure)
191,62,84,000
 
191,62,84,000
(Other Expenditure)
24,99,56,000
 
24,99,56,000
12-Municipal Administration, Housing and
 
 
 
Urban Development
 
 
 
(Revenue Expenditure)
59,17,04,000
 
59,17,04,000
(Other Expenditure)
84,04,61,000
 
84,04,61,000
13-Labour and Employment
 
 
 
(Revenue Expenditure)
10,59,66,000
 
10,59,66,000
(Other Expenditure)
1,50,00,000
 
1,50,00,000
14-Development of Scheduled Tribes & Scheduled Castes Department and Hills
 
 
 
(Revenue Expenditure)
191,57,57,000
 
191,57,57,000
(Other Expenditure)
8,45,00,000
 
8,45,00,00
15-Consumer Affairs, Food and Public Distribution
 
 
 
(Revenue Expenditure)
9,74,68,000
-
9,74,68,000
(Other Expenditure)
3,00,02,000
-
3,00,02,000
16-Co-operation
 
 
 
(Revenue Expenditure)
13,09,42,000
 
13,09,42,000
(Other Expenditure)
84,50,000
-
84,50,000
17-Agriculture
 
 
 
(Revenue Expenditure)
96,39,22,000
-
96,39,22,000
(Other Expenditure)
6,80,46,000
-
6,80,46,000
18-Animal Husbandry and Veterinary
 
 
 
including Dairy Farming
 
 
 
(Revenue Expenditure)
48,08,37,000
-
48,08,37,000
(Other Expenditure)
4,45,00,000
-
4,45,00,000
19-Environment and Forest
 
 
 
(Revenue Expenditure)
74,68,01,000
-
74,68,01,000
20-Community Development and ANP.
 
 
 
IRDP and NREP
 
 
 
(Revenue Expenditure)
111,75,52,000
-
111,75,52,000
21 -Commerce & Industries
 
 
 
(Revenue Expenditure)
57,08,56,000
 
57,08,56,000
(Other Expenditure)
11,70,00,000
-
11,70,00,000
22-Public Health Engineering
 
 
 
(Revenue Expenditure)
39,92,93,000
-
39,92,93,000
(Other Expenditure)
128,08,04,000
-
128,08,04,000
23-Power
 
 
 
(Revenue Expenditure)
200,52,68,000
-
200,52,68,000
(Other Expenditure)
144,90,05,000
-
144,90,05,000
24-Vigilance Department
 
 
 
(Revenue Expenditure)
1,97,86,000
-
1,97,86.000
25-Youth Affairs and Sports Department
 
 
 
(Revenue Expenditure)
22,37,05,000
-
22,37,05,000
(Other Expenditure)
5,62,47,000
-
5,62,47,000
26-Administration of Justice
 
 
 
(Revenue Expenditure)
17,11,45,000
6,09,12,000
23,20,57,000
27-Election
 
 
 
(Revenue Expenditure)
4,06,72,000
-
4,06,72,000
28-State Excise
 
 
 
(Revenue Expenditure)
12,48,95,000
-
12,48,95,000
29-Sales Tax, Other Taxes/Duties on
 
 
 
Commodities and Services
 
 
 
(Revenue Expenditure)
2,81,93.000
-
2,81,93,000
30-Planning
 
 
 
(Revenue Expenditure)
307,40,84,00
-
307,40,84,000
(Other Expenditure)
689,93,55,000
-
689,93,55,000
31 -Fire Protection and Control
 
 
 
(Revenue Expenditure)
4,96,23,000
-
4,96,23,000
32-Jails
 
 
 
(Revenue Expenditure)
8,18,69,000
-
8,18,69,000
(Other Expenditure)
1,000
-
1,000
33-Home Guards
 
 
 
(Revenue Expenditure)
8,04,08,000
-
8,04,08,000
34-Rehabilitation
 
 
 
(Revenue Expenditure)
1,08,64,000
-
1,08,64,000
35-Stationery & Printing
 
 
 
(Revenue Expenditure)
4,00,86,000
-
4,00,86,000
36-Minor Irrigation
 
 
 
(Revenue Expenditure)
8,43,43,000
-
8,43,43,000
(Other Expenditure)
66,10,53,000
-
66,10,53,000
37-Fisheries
 
 
 
(Revenue Expenditure)
22,66,74,000
-
22,66,74,000
(Other Expenditure)
1,71,16,000
-
1,71,16,000
38-Panchayat
 
 
 
(Revenue Expenditure)
36,62,19,000
-
36,62,19,000
39-Sericulture
 
 
 
(Revenue Expenditure)
21,46,70,000
-
21,46,70,000
(Other Expenditure)
62,76,00,000
-
62,76,00,000
40-Irrigation and Flood Control Department
 
 
 
(Revenue Expenditure)
48,90,06,000
-
48,90,06,000
(Other Expenditure)
282,75,00,000
-
282,75,00,000
41-Art and Culture
 
 
 
(Revenue Expenditure)
18,77,58,000
-
18,77,58,000
(Other Expenditure)
7,77,00,000
-
7,77,00,000
42-State Academy of Training
 
 
 
(Revenue Expenditure
4,10,96,000
-
4,10,96,000
(Other Expenditure)
45,25,000
-
45,25,000
43-Horticulture and Soil Conservation
 
 
 
(Revenue Expenditure)
41,12,50,000
-
41,12,50,000
(Other Expenditure)
80,00,000
-
80,00,000
44-Social Welfare DeL^-tment
 
 
 
(Revenue Expenditure)
122,29,21,000
-
122,29,21,000
(Other Expenditure)
13,75,00,000
-
13,75,00,000
45-Tourism
 
 
 
(Revenue Expenditure)
4,05,27,000
-
4,05,27,000
(Other Expenditure)
4,22,18,000
-
4,22,18,000
46-Science and Technology
 
 
 
(Revenue Expenditure)
7,84,28,000
-
7,84,28,000
47-Welfare of Minorities and Other
 
 
 
Backward Classes
 
 
 
(Revenue Expenditure)
20,71,89,000
-
20,71,89,000
(Other Expenditure)
23,01,47,000
-
23,01,47,000
48-Relief and Disaster Management
 
 
 
(Revenue Expenditure)
9,16,58,000
-
9,16,58,000
49-Economics and Statistics
 
 
 
(Revenue Expenditure)
9,92,43,000
-
9,92,43,000
50-Information Technology
 
 
 
(Revenue Expenditure)
5,13,70,000
-
5,13,70,000
Total:
5479,12,12,000
486,80,81,000
5965,92,93,000


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