THE COLLECTION OF MEGHALAYA ACTS AND ORDINANCES
FOR THE YEAR 1989
LIST OF MEGHALAYA ACTS 1989.
Acts Nos. Title of the Acts Page
1 The Meghalaya Appropriation (No. I) Act, 1989 1-12
2 The Meghalaya Appropriation (Vote on Account) Act, 1989 13-28
3 The Meghalaya Taxation Laws (Amendment) Act, 1989 29-31
4 The Meghalaya Appropriation (No. II) Act, 1989 32-51
5 The Meghalaya Mineral Cess (Amendment) Act, 1989 52-53
6 The Meghalaya Appropriation (No. III) Act, 1989 54-59
7 The Meghalaya Legislative Assembly (Fixation of Quorum) Act, 1989 -60
The 17th March, 1989
No. LL(B) 112/88/15- The following Act, of the Meghalaya Legislative Assembly which received the assent of the Governor is hereby published for general information.
MEGHALAYA ACT NO. 1 OF 1989
THE MEGHALAYA APPROPRIATION (No.1) ACT 1989
(As passed by the Assembly)
(Received the assent of the Governor on the 5th March, 1989
(Published in the Gazette of Meghalaya, Extra-ordinary issue, dated 17th March, 1989)
An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of Meghalaya for the services of financial year 1988-89
Be it enacted by the Legislature of the State of Meghalaya in the Fortieth Year of the Republic of India as follows:-
Short title and Commencement
Withdrawal of Rs. 17,11,62,509 from and out of the Consolidated Fund of Meghalaya for the financial year 1988-89
Appropriation
1. This Act may be called the Meghalaya Appropriation (No. I) Act, 1989.
2. From and out of the Consolidated Fund of Meghalaya there may be paid and applied sums not exceeding those specified in Column (3) of the Scheduled amounting in the aggregate to the sums of Rupees seventeen crores, eleven lakhs, sixty two thousand, five hundred nine rupees towards defraying the several charges which will come in the course of payment during the financial year 1988-89 in respect of the services specified in Column (2) of the Schedule.
3. The sums authorised to be paid and applied from and out of the Consolidated Fund of Meghalaya by this Act, shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year.
SCHEDULE
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
1. 2011-Parliamentary/State/Union Revenue 80,000 ... 80,000
Territory Legislatures
2. 2013-Council of Ministers Revenue 5,90,000 ... 5,90,000
5. 2015-Elections ... ... ... Revenue 53,16,000 ... 53,16,000
2029-Land Revenue
2245-Relief on account of Natural Calamities
2252-Other Social Services Revenue 1,63,22,000 ... 1,63,22,000 3475-Other General Economic Services-201-Land Ceilings
6. 6225-Loans for Welfare of Scheduled Castes, Scheduled Tribes and other Backward Classes
6250-Loans for Other Social Capital ... ... ... Services
6401-Loans for Crop Husbandry
7. 2030-Stamps and Registration Revenue 3,00,000 ... 3,00,000
8. 2039-State Excise Revenue 8,71,000 ... 8,71,000
2040-Sales Tax
9. 2045-Other Taxes and Duties on Revenue 14,04,496 ... 14,04,496
Commodities and Services
SCHEDULE
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
2041-Taxes on vehicles
2070-Other Administrative Revenue 18,00,000 ... 18,00,000
Services-Purchase and
10. Maintenance of Transport 3055-Road Transport
5055-Capital Outlay on Road Capital ... ... ...
Transport
12. 2047-Other Fiscal Services-Pro Revenue 41,731 ... 41,731
Motion of small savings
2051-Public Services Commission (Charged). Revenue ... 2,13,381 2,13,381
2052-Secretariat-General Services-I-Civil Departments
13. 2251-Secretariat-Social Services and Community Services-I- Civil Departments - Revenue 95,78,700 ... 95,78,700
3451-Secretariat-Economic Services-I-Civil Departments
14. 2053-District Administration Revenue 8,70,237 ... 8,70,237
2055-Police
2070-Other Administrative Services-Fire Protection and Control - Revenue 3,00,000 ... 3,00,000
2216-Housing-01-Government
16. Residential Buildings
4059-Capital Outlay on Public Works (Police)
4216-Capital Outlay on Housing (Police) Capital ... ... ...
SCHEDULE
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
2056-Jails Revenue ... ... ...
17. 4059-Capital Outlay on Public Works Capital 1,20,00,000 ... 1,20,00,000
2058-Stationery and Printing Revenue 23,23,535 ... 23,23,535
4058-Capital Outlay on Stationery and Printing
18. 4216-Capital Outlay on Housing 01-Government Residential Buildings - Capital ... ... ...
2052-Secretariat-General Services-II-Public Works Department-Secretariat
2059-Public Works
2202-General Education
2203-Technical Education Buildings
2204-Sports, etc., Buildings Revenue 72,00,000 ... 72,00,000
2205-Art and Culture
2210-Medical and Public Health.
19. 2216-Housing-01-Government Residential Buildings (I.C.P.W.D)
4059-Capital Outlay on Public Works
4202-Capital Outlay on Education, Sports etc.
4210-Capital Outlay on Medical and Public Health Capital 21,62,000 ... 21,62,000
SCHEDULE
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
4216-Capital Outlay on Housing-
01-Government Residential Building (I/C.P.W.D)
4403-Capital Outlay on Animal Husbandry
4404-Capital Outlay on Dairy Development
2070-Other Administrative Services -Civil defence and Home Guards Revenue 53,97,594 ... 53,97,594
20. 4059-Capital Outlay on Public Works (Civil Defence and Home Guards) Capital ... ... ...
2075-Miscellaneous General Services-104-Pensions and Award on consideration and Distinguished Services
2202-General Education
2203-Technical Education
21. 2204-Sports and Youth Services Revenue 1,19,87,583 ... 1,19,87,583
2205-Art and Culture
2236-Nutrition
3425-Other Scientific Research
3454-Census, Survey and Statistics
SCHEDULE
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
4202-Capital Outlay on Education, Sport, Art and Culture
6202-Loans for Education, Sports, Art and Culture Capital ... ... ...
2070-Other Administrative Services-IV-Guest House Government Hostels etc Revenue 7,85,994 ... 7,85,994
22. 2216-Housing-01-Government Residential Buildings (i/c. G.A.D) Revenue 20,830 ... 20,830
4059-Capital Outlay on Public Works (i/c. G.A.D) Capital ... ... ...
24. 2071-Pensions and other Retirements Benefits Revenue 5,00,000 ... 5,00,000
2210-Medical and Public Health
2211-Family Welfare Revenue 23,77,000 ... 23,77,000
4210-Capital Outlay on Medical
26. and Public Health
4211-Capital Outlay on Family Welfare Capital ... ... ...
2215-Water Supply and Sanitation Revenue 9,34,400 ... 9,34,400
2216-Housing
27. 4215-Capital Outlay on Water Supply and Sanitation
4216-Capital Outlay on Housing Capital ... ... ...
-01-Government Residential Buildings
6215-Loans for Sanitation and Water Supply
SCHEDULE
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
2216-Housing Revenue ... ... ...
28. 4216-Capital Outlay on Housing
6216-Loans for Housing Capital 9,00,000 ... 9,00,000
2217-Urban Development Revenue 13,06,000 ... 13,06,000
30. 4216-Capital Outlay on Housing
4217-Capital Outlay on Urban Development Capital ... ... ...
3456-Civil Supplies
2408-Food Storage and Warehousing Revenue 9,32,462 ... 9,32,462
33. 4408-Capital Outlay Storage and Warehousing on Food Capital ... ... ...
2225-Welfare of S.CS, S.TS and Other B.CS
2235-Social Security and Welfare Revenue 4,60,500 ... 4,60,500
35. 2236-Nutrition (Social Welfare)
4059-Capital Outlay on Public Works Capital ... ... ...
36. 2235-Social Security and Welfare Revenue 2,000 ... 2,000
-60-Other Social Security And Welfare Programmes
6235-Loans for Security and Welfare Capital ... ... ...
-60-Other Social Security And Welfare Programmes
SCHEDULE
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
37. 2075-Miscellaneous General Services-104-Pension and Awards in Consideration and distinguished Services Revenue 4,73,000 ... 4,73,000
2235-Social Security and Welfare
-60-Other Social Security And Welfare Programmes
41. 2552-North Eastern Areas Revenue 1,00,00,000 ... 1,00,00,000
4552-Capital Outlay on North Eastern Areas Capital ... ... ...
6552-Loans for North Eastern Areas
42. 3454-Census, Surveys and Revenue 5,37,480 ... 5,37,480
Statistics-02-Survey and Statistics
43. 3475-Other General Economic Revenue ... 15,000 15,000
Services-Regulation of Weights and Measures
2216-Housing-01-Government Residential Buildings
2401-Crop Husbandry
2415-Agricultural Research and Education Revenue 48,50,000 ... 48,50,000
2435-Other Agricultural Programmes
44. Minor Irrigation
2252-Other Social Services
2216-Housing
SCHEDULE
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
4401-Capital Outlay on Crop
Husbandry
4702-Capital Outlay on Minor
Irrigation
4416-Investments in Agricultural Capital ... ... ...
Financial INST
6401-Loans for Crop Husbandry
2402-Soil and Water Conservation
46. 2415-Agricultural Research and Education Revenue 1,34,80,140 ... 1,34,80,140
2216-Housing-01-Government Residential Buildings
2501-Special Programmes for Rural Development Revenue 2,85,496 ... 2,85,496
47. 6402-Loans for Soil and Water Conservation Capital ... ... ...
2405-Fisheries
2415-Agricultural Research and Revenue 6,06,200 ... 6,06,200
50. Education
2216-Housing-01-Government Residential Buildings
4216-Capital Outlay on Housing
4405-Capital Outlay on Fisheries Capital ... ... ...
2406-Forestry and Wild Life
51. 2415-Agricultural Research and Education Revenue 25,85,500 ... 25,85,500
4406-Capital Outlay on Forestry and Wild Life Capital 41,96,000 ... 41,96,000
SCHEDULE
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
2515-Other Rural Development
Programmes
2216-Housing-01-Government
Residential Buildings Revenue 1,15,20,000 ... 1,15,20,000
2236-Nutrition
52. 2505-Rural Employment
4216-Capital Outlay on Housing
6515-Loans for other Rural Development Programmes Capital ... ... ...
2852-Industries ... ... Revenue ... ... ...
4885-Other Capital Outlay on Industries and Mineral
53. 4858-Capital Outlay on Engineering Industries Capital 1,95,00,000 ... 1,95,00,000
4860-Capital Outlay on Consumer Industries
6885-Loans for other Industries and Mineral
2851-Village and Small Industries
2216-Housing-01-Government Residential Buildings Revenue 16,54,000 ... 16,54,000
54. 4851-Capital Outlay on Village and Small Scale Industries
6851-Loans for Village and Small Industries Capital ... ... ...
SCHEDULE
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
2851-Village and Small Industries
2216-Housing-01-Government Revenue 2,00,000 ... 2,00,000
Residential Buildings
4216-Capital Outlay on Housing
4851-Capital Outlay on Village Capital ... ... ...
55. and Small Scale Industries
6851-Loans for Village and Small Industries
2853-Non-Ferrous Mining and Revenue 15,00,000 ... 15,00,000
Metallurgical Industries-Regulation and Development of Mines
4216-Capital Outlay on Housing-
-01-Government Residential Buildings Capital ... ... ...
56. 4853-Capital Outlay on Non-Ferrous Mining and Metallurgical Industries Non-Ferrous Metals
3054-Roads and Bridges Revenue ... ... ...
57. 5054-Capital Outlay on Roads and Bridges Capital 1,28,00,000 ... 1,28,00,000
SCHEDULE
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
3452-Tourism Revenue ... ... ...
4059-Capital Outlay on Public
58. Works (Tourism)
5452-Capital Outlay on Tourism Capital 3,16,080 ... 3,16,080
Total ... 17,09,34,128 2,28,81 17,11,62,509
S.DYKES,
Under Secretary to the Govt. Of Meghalaya,
Law (B) Department.
The 30th March, 1989
No. LL(B) 46/87/42- The following Act of the Meghalaya Legislative Assembly which received the assent of the Governor is hereby published for general information.
MEGHALAYA ACT NO. 2 OF 1989
THE MEGHALAYA APPROPRIATION (VOTE-ON-ACCOUNT)
ACT, 1989
(As passed by the Assembly)
(Received the assent of the Governor on the 29th March, 1989
(Published in the Gazette of Meghalaya, Extra-ordinary issue, dated 30th March, 1989)
An Act to provide for the withdrawal of certain sums from and out of the Consolidated Fund of Meghalaya for the services of financial year 1989-90
Be it enacted by the Legislature of the State of Meghalaya in the Fortieth Year of the Republic of India as follows:-
Short title and Commencement
Withdrawal of Rs. 1,01,42,71,950 from and out of the Consolidated Fund of Meghalaya for the financial Year 1989-90
(1) This Act may be called the Meghalaya Appropriation (Vote-on-Account) Act, 1989
(2) It shall come into force on the first day of April, 1989
From and out of the Consolidated fund of Meghalaya there may be withdrawn sums not exceeding those specified in Column (3) of the Schedule amounting in the aggregate to the sums of Rupees one hundred one crores, forty two lakhs, seventy one thousand, nine hundred fifty rupees towards defraying the several charges which will come in the course of payment during the period of three months beginning on the first day of April, 1989 in respect of the services specified in Column (2) of the Schedule.
SCHEDULE
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
1. 2011-Parliamentary/State/Union Revenue 33,65,500 1,38,000 35,03,500
Territory Legislature
2. 2012-Governor ... ... ... Revenue 2,500 18,10,500 18,13,000
3. 2013-Council of Ministers Revenue 17,85,750 ... 17,85,750
4. 2014-Administration of Justice ... Revenue 16,31,750 2,59,000 18,90,750
5. 2015-Elections ... ... ... Revenue 25,09,500 ... 25,09,500
2029-Land Revenue
2245-Relief on account of Natural Calamities
2252-Other Social Services Revenue 50,50,000 ... 50,50,000
3475-Other General Economic Services-201-Land Ceilings
6. 6225-Loans for Welfare of Scheduled Castes, Scheduled Tribes and other Backward Classes Capital 5,000 ... 5,000
6250-Loans for Other Social
Services
6401-Loans for Crop Husbandry
7. 2030-Stamps and Registration Revenue 1,85,250 ... 1,85,250
8. 2039-State Excise Revenue 16,00,750 ... 16,00,750
2040-Sales Tax
9. 2045-1-Other Taxes and Duties on Commodities and Services Revenue 11,60,750 ... 11,60,750
SCHEDULE
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs. 2041-Taxes on vehicles
2070-Other Administrative Services-Purchase and Maintenance of Transport etc Revenue 1,03,01,250 ... 1,03,01,250
10. 3055-Road Transport
5055-Capital Outlay on Road Transport Capital 88,04,500 ... 88,04,500
2045-Other Taxes and Duties on Commodities and Services-II- Inspectorate of Electricity
2501-Special Programme for Rural Development Integrated Rural Energy Programmes Revenue 1,43,82,500 ... 1,43,82,500
11. 2801-Power
2810-Non-Conventional Sources of Energy
6801-Loans for Power Project Capital 2,51,75,000 ... 2,51,75,000
12. 2047-Other Fiscal Services Promotion of Small Savings Revenue 82,750 ... 82,750
2048-Appropriation for Reduction of Avoidance of Debt (Charged) Revenue ... ... ...
2049-Interest Payments (Charged) Revenue ... 3,75,00,000 3,75,00,000
2051-Public Services Commission (Charged)Revenue ... 4,53,250 4,53,250
SCHEDULE
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
2052-Secretariat General Services-I-Civil Departments
2251-Secretariat-Social and Revenue 1,52,19,500 ... 1,52,19,500
13. Community Services-I-Civil Departments
3451-Secretariat Economic
Services-I-Civil Departments
14. 2053-District Administration Revenue 50,40,500 ... 50,40,500
15. 2054-Treasury Accounts Administration Revenue 18,61,750 ... 18,61,750
2055-Police
2070-Other Administrative Services Fire Protection and Control Revenue 5,36,77,000 ... 5,36,77,000
16. 2216-Housing-01-Government Residential Buildings
4059-Capital Outlay on Public Works (Police)
4216-Capital Outlay on Housing (Police) Capital 84,02,500 ... 84,02,500
2056-Jails Revenue 18,38,250 ... 18,38,250
17. 4059-Capital Outlay on Public Works (Jails) Capital 23,42,500 ... 23,42,500
2058-Stationery and Printing 4058-Capital Outlay on Stationery Revenue 49,84,000 ... 49,84,000
18. and Printing Capital 9,25,000 ... 9,25,000
4216-Capital Outlay on Housing-01-Government Residential Buildings
SCHEDULE-contd.
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs
2052-Secretariat General Services -II-Public Works Department -Secretariat
2059-Public Works
2202-General Education
2203-Techinical Education Buildings Revenue 3,51,79,000 ... 3,51,79,000
2204-Sports, etc., Buildings
2205-Art and Culture
2210-Medical and Public Health
2216-Housing-01-Government Residential Buildings (i/c. P.W.D)
19. 4059-Capital Outlay on Public Works
4202-Capital Outlay on Education, Sports etc Capital 1,94,50,000 ... 1,94,50,000
4210-Capital Outlay on Medical and Public Health
4216-Capital Outlay on Housing-01-Government Residential Buildings (i/c. P.W.D)
4403-Capital Outlay on Animal Husbandry
4404-Capital Outlay on Dairy Development
SCHEDULE-contd.
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs
2070-Other Administrative Services Civil Defence and Home Guards Revenue 73,05,750 ... 73,05,750
20. 4059-Capital Outlay on Public Works (Civil Defence and Home Guards) Capital ... ... ...
2075-Miscellaneous General Services-104-Pension and Awards in consideration of Distinguished Services
2202-General Education
2203-Technical Education
2204-Sports and Youth Services
2205-Art and Culture Revenue 14,34,21,250 ... 14,34,21,250
2236-Nutrition
3425-Other Scientific Research
21. 3454-Census, Survey and Statistics
4202-Capital Outlay on Education, Sports, Art and Culture Capital 60,87,500 ... 60,87,500
6202-Loans for Education, Sports Art and Culture
2070-Other Administrative Revenue 38,31,750 ... 38,31,750
22. Services-IV-Guest House, Government Hostels, etc
2216-Housing-01-Government Residential Buildings (i/c G.A.D)
4059-Capital Outlay on Public Works (i/c G.A.D) Capital ... ... ...
SCHEDULE-contd.
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs
23. 2070-Other Administrative Services-V-Training, Vigilance, Administration of Citizenship Act etc Revenue 3,56,250 ... 3,56,250
24. 2071-Pensions and other Retirements Benefits Revenue 80,27,500 ... 80,27,500
25. 2070-Other Administrative Services-VI-State Lotteries
2075-Miscellaneous General Services Revenue 2,12,500 ... 2,12,500
2210-Medical and Public Health Revenue 4,66,60,000 ... 4,66,60,000
2211-Family Welfare
4210-Capital Outlay on Medical
26. and Public Health
4211-Capital Outlay on Family Welfare Capital 43,04,500 ... 43,04,500
2215-Water Supply and Sanitation
2216-Housing Revenue 2,85,84,000 ... 2,85,84,000
27. 4215-Capital Outlay on Water Supply and Sanitation
4216-Capital Outlay on Housing- Capital 3,59,75,000 ... 3,59,75,000
01-Government Residential Buildings
6215-Loans for Sanitation and Water Supply
2216-Housing Revenue 15,67,250 ... 15,67,250
28. 4216-Capital Outlay on Housing
6216-Loans for Housing Capital 51,50,000 ... 51,50,000
SCHEDULE-contd.
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs
29. 2217-Urban Development Revenue 29,42,250 ... 29,42,250
Municipal Administration
6217-Loans for Urban Development Capital ... ... ...
2217-Urban Development Revenue 60,39,500 ... 60,39,500
30. 4216-Capital Outlay on Housing
4217-Capital Outlay on Urban Development Capital 10,00,000 ... 10,00,000
31. 2220-Information and Publicity Revenue 21,47,000 ... 21,47,000
32. 2230-Labour and Employment -Labour -01
2230-Labour and Employment-01
-Labour (A)-Inspectorate of Revenue Factories and Stream Boilers 33,00,750 ... 33,00,750
2230-Labour and Employment-02
-Employment and -03-Training.
3456-Civil Supplies
2408-Food Storage and Warehousing Revenue 19,93,000 ... 19,93,000
33. 4408-Capital Outlay on Food Storage and Warehousing Capital 20,750 ... 20,750
34. 2235-Social Security and Welfare- Revenue ... ... ...
01-Rehabitation
6235-Loans for Social Security and Welfare-60-Other Social Security and Welfare Programmes Capital ... ... ...
SCHEDULE-contd.
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
2225-Welfare of S.CS, S.TS and Other B.CS
35. 2235-Social Security and Welfare Revenue 1,31,56,000 ... 1,31,56,000
2236-Nutrition (Social Welfare)
4059-Capital Outlay on Public Works (Social Welfare) Capital 3,25,000 ... 3,25,000
2235-Social Security and Welfare- Revenue 86,500 ... 86,500
60-Other Social Security and Welfare Programmes
36. 6235-Loans for Social Security and Welfare-60-Other Social Security and Welfare Programmes Capital ... ... ...
2235-Social Security and Welfare-
60-Other Social Security and Welfare Programmes
2075-Miscellaneous General
37. Services-104-Pension and Awards in consideration of distinguished services Revenue 2,06,000 ... 2,06,000
38. 2252-Other Social Services Revenue 7,250 ... 7,250
39. 3451-Secretariat-Economic Revenue 28,13,750 ... 28,13,750
Services-II-Planning Board and attached Offices
SCHEDULE-contd.
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
40. 2425-Co-operation Revenue 63,23,250 ... 63,23,250
4425-Capital Outlay on Co-operation
4435-Capital Outlay of other Capital 38,32,500 ... 38,32,500
Agricultural Programmes
6425-Loans for Co-operation
2552-North Eastern Areas Revenue 57,66,500 ... 57,66,500
4552-Capital Outlay on North Capital 1,94,46,000 ... 1,94,46,000
41. Eastern Areas
6552-Loans for North Eastern Areas
42. 3454-Census, Surveys and Revenue 17,18,000 ... 17,18,000
Statistics-02-Survey and Statistics
43. 3475-Other General Economic Services-Regulation of Weights and Measures Revenue 7,24,000 ... 7,24,000
2216-Housing-01-Government Residential Buildings
SCHEDULE-contd.
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs. 2401-Crop Husbandry
2415-Agricultural Research and Education
2435-Other Agricultural Programmes Revenue 3,21,78,000 ... 3,21,78,000
2702-Minor Irrigation
2252-Other Social Services
44. 2216-Housing
4401-Capital Outlay on Crop Husbandry
4702-Capital Outlay on Minor Irrigation
4416-Investment in Agricultural Financial Institution Capital 84,50,000 ... 84,50,000
6401-Loans for Crop Husbandry
SCHEDULE-contd.
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
2701-Medium Irrigation-II works under Embankment. And Drainage Wing P.W.D Medium Irrigation Projects Revenue 4,90,000 ... 4,90,000
45. 2711-Irrigation Navigation, Drainage and Flood Control Projects
4701-Capital Outlay on Medium Irrigation
4711-Capital Outlay on Flood Control Projects Capital 26,25,000 ... 26,25,000
2402-Soil and Water Conservation
2415-Agricultural Research and Revenue 2,10,06,500 ... 2,10,06,500
46. Education
2216-Housing-01-Government Residential Buildings
SCHEDULE-contd.
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs. 2501-Special Programmes for Revenue 56,46,000 ... 56,46,000
Rural Development
47. 6402-Loans for Soil and Water Conservation Capital ... ... ...
2403-Animal Husbandry
2415-Agricultural Research and Education (Animal Husbandry) Revenue 1,33,76,500 ... 1,33,76,500
48. 2216-Housing-01-Government Residential Buildings
4059-Capital Outlay on Public Works Capital 1,00,000 ... 1,00,000
6403-Loans for Animal Husbandry
2404-Dairy Development
49. 2216-Housing-01-Government Residential Buildings Revenue 27,57,750 ... 27,57,750 2415-Agricultural Research and Education
2405-Fisheries
2415-Agricultural Research and Education Revenue 29,17,750 ... 29,17,750
50. 2216-Housing-01-Government
Residential Buildings 4216-Capital Outlay on Housing Capital 2,50,000 ... 2,50,000
4405-Capital Outlay on Fisheries
2406-Forestry and Wild Life
2415-Agricultural Research and Revenue 4,49,02,500 ... 4,49,02,500
51. Education
4406-Capital Outlay on Forest Capital 17,97,500 ... 17,97,500
SCHEDULE-contd.
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
2515-Other Rural Development Programmes
2216-Housing-01-Government Residential Buildings Revenue 2,23,28,000 ... 2,23,28,000
52. 2236-Nutrition
2505-Rural Employment
4216-Capital Outlay on Housing Capital 9,37,500 ... 9,37,500
6515-Loans for Other Rural Development Programmes
2852-Industries Revenue 22,23,750 ... 22,23,750
4885-Capital Outlay on Industries and Mineral
4858-Capital Outlay on Engineering Industries
53. 4860-Capital Outlay on Consumer Industries Capital 93,50,000 ... 93,50,000
6885-Loans for other Industries and Mineral
2851-Village and Small Industries
2216-Housing-01-Government Residential Buildings Revenue 61,65,250 ... 61,65,250
54. 4851-Capital Outlay on Village and Small Industries
6851-Loans for Village and Small Industries Capital 1,75,000 ... 1,75,000
SCHEDULE-contd.
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
2851-Village and Small Industries Revenue 1,27,02,500 ... 1,27,02,500
2216-Housing-01-Government
Residential Buildings
55. 4216-Capital Outlay on Housing
4851-Capital Outlay on Village Capital 40,37,500 ... 40,37,500
and Small Scale Industries
2853-Non-Ferrous Mining and Revenue 23,99,000 ... 23,99,000
Metallurgical Industries Regulation and Development of Mines
4216-Capital Outlay on Housing-
01-Government
56. Residential Buildings
4853-Capital Outlay on Non- Ferrous Mining and Metallurgical Industries Non-Ferrous Metals Capital 2,50,000 ... 2,50,000
3054-Roads and Bridges Revenue 3,62,91,525 ... 3,62,91,525
57. 4054-Capital Outlay on Roads and Bridges Capital 4,74,40,775 ... 4,74,40,775
SCHEDULE-contd.
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
3452-Tourism Revenue 13,20,250 ... 13,20,250
4059-Capital Outlay on Public
Works (Tourism)
58. 5275-Capital Outlay on other Communication Services Capital 17,56,250 ... 17,56,250
5452-Capital Outlay on Tourism
7452-Loans for Tourism
59. 3606-Aid Materials and Equipment Revenue 6,86,250 ... 6,86,250
6003-Internal Debt of the State Government (Charged) Capital ... 5,56,72,750 5,56,72,750
6004-Loans for Advances from the Central Government (Charged) Capital ... 3,55,90,900 3,55,90,900
60. 5465-Investment in General Capital ... ... ...
Financial and Training Institutions
61. 7610-Loans to Government Servants etc Capital 98,92,500 ... 98,92,500
62. 7615-Miscellaneous Loans Capital ... ... ...
63. 7810-Inter-State Settlement Capital ... ... ...
7999-Appropriation to Contingency Fund Capital ... ... ...
Total ... ... 88,28,47,550 13,14,24,400 1,01,42,71,950
S.DYKES,
Under Secretary to the Govt. Of Meghalaya,
Law (B) Department.
29 The 1st May, 1989 No. LL(B) 29/88/395- The following Act of the Meghalaya Legislative Assembly which received the assent of the Governor is hereby published for general information. MEGHALAYA ACT No. 3 OF 1989 THE MEGHALAYA TAXATION LAWS (AMENDEMENT) ACT, 1989 (As passed by the Assembly) (Received the assent of the Governor on the 30th April, 1989 (Published in the Gazette of Meghalaya, Extra-ordinary issue, dated 1st May, 1989) An Act Further to amend the Meghalaya Sales Tax Act, the Meghalaya Finance (Sales Tax) Act and the Meghalaya Purchase tax Act. Be it enacted by the Legislature of the State of Meghalaya in the Fortieth Year of the Republic of India as follows:-
Short title and commencement Amendment of Schedules II and II of the Meghalaya Sales Tax Act.
(1) This Act may be called the Meghalaya Taxation Laws (Amendment) Act, 1989
(2) It shall be deemed to have into force with effect from the first day of April 1989.
In the Meghalaya Sales Tax Act (Assam Act XVII of 1917 as adapted and amended by Meghalaya)-
(a) In Schedule II there to-
(i) For the existing item 2 the following shall be substituted, namely-
“2 Ready-made garments and 9 paise in the rupee”. Hosiery (cotton, synthetic and otherwise) excepting School uniforms.
(ii) Against item 3 in column 3, for the figure and words “7 paise in the rupee” the figure and words “10 paise in the rupee” shall be substituted.
(iii) Against items 5 and 6, in column 2, for the words “video cassettes” the words “video cassettes, video cassettes players and video cassettes recorders” shall be substituted.
Amendment of the Meghalaya Finance (Sales Tax Act)
(b) In Schedule III thereto-
(i) Against item 72, in column 2, for the words “rum sold to personnel of the Meghalaya Police Battalion” the words “Indian made Foreign Liquor, beer and country spirit” shall be substituted and, in column 3, the existing condition omitted.
(ii) After the existing item 75 the following shall be inserted as new items 76 and 77, namely-
“76 School uniforms, school bags and tiffin boxes”. “77 Butter not sold in sealed containers”. In the Meghalaya Finance (Sales Tax) Act (Assam Act XI of 1956 as adapted and amended by Meghalaya), in the Scheduled thereto-
(a) In column 3-
(i) Against item 4, 24 and 49, for the figures and words “7 paise in the rupee” the figures and words “12 paise in the rupee”;
(ii) Against item 54, for the figure and words “7 paise in the rupee” the figures and words “10 paise in the rupee”;
Shall be substituted.
(b) In column 2, against item 33, the words “biscuits” occurring therein shall be deleted.
(c) The existing items 65, 65A and 76 shall be deleted.
(cc) in column 2, against item 69, all the words and figures, excepting the word “lipstick” shall be deleted; (ccc) after the existing item 69 the following shall be inserted as new item 69A, namely. “69A Perfumes, depilators and cosmetics 15 paise in Including snows, powders, scented sticks the rupee” and other toilet requisites excluding those covered by items 21, 54 and 69.
(d) After the existing item 77 the following shall be inserted as new items 78 and 79, namely-
“78, Crockery and articles made of bone 12 paise in China the rupee”. “79, Tinned, or packed biscuits 5 paise in the rupee
Amendment of the Meghalaya Purchase Tax Act.
In the Meghalaya Purchase Tax Act (Assam Act XIX of 1967 as adapted and amended by Meghalaya), in the Schedule thereto, in column 3 against item 5, for the words “Twenty five paise” the words “Forty paise” shall be substituted.
E. W. MAIROM,
Under Secretary to the Govt. Of Meghalaya,
Law (B) Department.
The 1st May, 1989
No. LL(B) 112/88/33- The following Act of the Meghalaya Legislative Assembly which received the assent of the Governor is hereby published for general information.
MEGHALAYA ACT No. 4 OF 1989
THE MEGHALAYA APPROPRIATION (No. II) ACT, 1989
(As passed by the Assembly)
(Received the assent of the Governor on the 30th April, 1989
(Published in the Gazette of Meghalaya, Extra-ordinary issue, dated 1st May, 1989)
An Act To authorise payment and appropriation of certain sums from and out of the Consolidated Fund of Meghalaya for the services of the financial year ending on the thirty-first day of March, 1990
Be it enacted by the Legislature of Meghalaya in the Fortieth Year of the Republic of India as follows:-
Short title and commencement
Withdrawal of Rs. 4,05,70,87,800 from and out of the Consolidated Fund of Meghalaya for the Financial year 1998-99
(1) This Act may be called the Meghalaya Appropriation (No. II) Act, 1989
(2) It shall be deemed to have come into force on the first day of April 1989.
From and out of the Consolidated Fund of Meghalaya there may be paid and applied sums not exceeding those specified in Column (3) of the Schedule amounting in the aggregate inclusive of sum specified in Column (3) of the Schedule to the Meghalaya Appropriation (Vote-on-Account) Act, 1989 to the sums of rupees four hundred five crores, seventy lakhs, eighty seven thousand, eight hundred towards defraying the several charges which will come in the course of payment during the financial year ending on the thirty first day of March, 1990 in respect of the services specified in Column (2) of the Schedule.
The sums authorised to be withdrawn from and out of the Consolidated Fund of Meghalaya by this Act, shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year.
SCHEDULE-contd.
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
1. 2011-Parliamentary/State/Union Revenue 1,31,64,000 5,52,000 1,40,14,000
Territory Legislature
2. 2012-Governor Revenue 10,000 72,42,000 72,52,000
3. 2013-Council of Ministers Revenue 71,43,000 ... 71,43,000
4. 2014-Administration of Justice Revenue 65,27,000 10,36,000 75,63,000
5. 2015-Elections Revenue 1,00,38,000 ... 1,00,38,000
2029-Land Revenue
2245-Relief on account of Natural Calamities
2250-Other Social Services Revenue 2,02,00,000 ... 2,02,00,000
3475-Other General Economic Services-201-Land Ceilings
6. 6225-Loans for Welfare of Scheduled Castes, Scheduled Tribes and other Backward Classes
6250-Loans for Other Social Services Capital 20,000 ... 20,000
6401-Loans for Crop Husbandry
7. 2090-Stamps and Registration Revenue 7,41,000 ... 7,41,000
8. 2039-State Excise Revenue 64,03,000 ... 64,03,000
2040-Sales Tax
9. 2045-Other Taxes and Duties on Commodities and Services Revenue 46,63,000 ... 46,63,000
SCHEDULE-contd.
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs. 2041-Taxes on Vehicles
2070-Other Administrative Revenue 4,12,05,000 ... 4,12,05,000
Services-Purchase and Maintenance of Transport
10. 3055-Road Transport
5055-Capital Outlay on Road Transport Capital 3,52,18,000 ... 3,52,18,000
2045-Other Taxes and Duties on Commodities and Services-II -Inspectorate of Electricity
2501-Special Programmes for Rural Development Revenue 5,75,30,000 ... 5,75,30,000
11. Integrated Rural Energy Programme
2801-Power
2810-Non-Conventional Sources of Energy
6801-Loans for Power Projects Capital 10,07,00,000 ... 10,07,00,000
SCHEDULE-contd.
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
12. 2047-Other Fiscal Services Revenue 3,31,000 ... 3,31,000
Promotion of Small Savings
2048-Appropriation for Reduction Revenue ... ... ...
or Avoidance of Debt (Charged)
2049-Interest Payment (Charged) Revenue ... 15,00,00,000 15,00,00,000
2051-Public Services Commission (Charged) Revenue ... 18,13,000 18,13,000
2052-Secretariat-General Services -I-Civil Departments
2251-Secretariat-Social and Revenue 6,08,78,000 ... 6,08,78,000
13. Community Services-I-Civil Departments
3451-Secretariat-Economic Services-I-Civil Departments
14. 2053-District Administration Revenue 2,01,62,000 ... 2,01,62,000
15. 2054-Treasury and Accounts Administration Revenue 74,47,000 ... 74,47,000
SCHEDULE-contd.
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
2055-Police
2070-Other Administrative Revenue 21,47,05,000 ... 21,47,05,000
Services Fire Protection and Control
16. 2216-Housing-01-Government Residential Buildings
4059-Capital Outlay on Public Works (Police)
4215-Capital Outlay on Housing Capital 3,36,10,000 ... 3,36,10,000
2056-Jails Revenue 73,53,000 ... 73,53,000
17. 4059-Capital Outlay on Public Works (Jails) Capital 93,70,000 ... 93,70,000
2058-Stationery and Printing Revenue 1,99,36,000 ... 1,99,36,000
4058-Capital Outlay on Stationery
18. And Printing
4216-Capital Outlay on Housing Capital 37,00,000 ... 37,00,000
-01-Government
Residential Buildings
SCHEDULE-contd.
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
2052-Secretariat General Services
-II-Public Works Department
-Secretariat
2059-Public Works
2202-General Education
2203-Technical Education Buildings
2204-Sports, etc, Buildings Revenue 14,07,16,000 ... 14,07,16,000
2205-Art and Culture
2210-Medical and Public Health
19. 2216-Housing-01-Government
Residential Buildings
(i/c., P.W.D)
4059-Capital Outlay on Public Works
4202-Capital Outlay on Education, Sports etc.
4210-Capital Outlay on Medical and Public Health
SCHEDULE-contd.
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
4216-Capital Outlay on Housing Capital 7,78,00,000 ... 7,78,00,000
-01-Government
Residential Buildings
(i/c., P.W.D)
4403-Capital Outlay on Animal Husbandry
4404-Capital Outlay on Dairy Development
2070-Other Administrative Revenue 2,92,23,000 ... 2,92,23,000
20. Services Civil Defence and Home Guards
4059-Capital Outlay on Public Works (Civil Defence and Home Guards) Capital ... ... ...
SCHEDULE-contd.
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
2075-Miscellaneous General Services-104-Pensions and Awards in consideration of Distinguished Services
2202-General Education
2203-Technical Education
2204-Sports and Youth Services
21. 2205-Art and Culture Revenue 57,36,85,000 ... 57,36,85,000
2236-Nutrition
3425-Other Scientific Research
3454-Census, Survey and Statistic
4202-Capital Outlay on Education,
Sports, Art, and Culture Capital 2,43,50,000 ... 2,43,50,000
6202-Loans for Education, Sports, Art and Culture
SCHEDULE-contd.
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
2070-Other Administrative Revenue 1,53,27,000 ... 1,53,27,000
Services-IV-Guest Houses,
Government Hostels, etc
2216-Housing-01-Government
22. Residential Buildings
(i/c. G.A.D)
4059-Capital Outlay on Public Capital ... ... ...
Works (i/c. G.A.D)
23. 2070-Other Administrative Revenue 14,25,000 ... 14,25,000
Services-V-Training- Vigilance, Administration of Citizenship Act, etc
24. 2071-Pensions and Other Revenue 3,21,10,000 ... 3,21,10,000
Retirement Benefits
2070-Other Administrative
Services-VI-State Lotteries
25. 2075-Miscellaneous General Services Revenue 8,50,000 ... 8,50,000
SCHEDULE-contd.
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
2210-Medical and Public Health
2211-Family Welfare Revenue 18,66,00,000 ... 18,66,00,000
4210-Capital Outlay on Medical
26. and Public Health
4211-Capital Outlay on Family Welfare Capital 1,72,18,000 ... 1,72,18,000
2215-Water Supply and Sanitation
2216-Housing Revenue 11,43,36,000 ... 11,43,36,000
4215-Capital Outlay on Water Supply and Sanitation Capital 18,66,25,000 ... 18,66,25,000
4216-Capital Outlay on Housing Capital 14,39,00,000 ... 14,39,00,000
27. -01-Government Residential Buildings
(i/c. G.A.D)
6215-Loans for Sanitation and
Water Supply
SCHEDULE-contd.
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
2216-Housing Revenue 62,69,000 ... 62,69,000
4216-Capital Outlay on Housing
28. (General) Capital 2,06,00,000 ... 2,06,00,000
6215-Loans for Housing
2217-Urban Development- Revenue 1,17,69,000 ... 1,17,69,000
29. Municipal Administration
6217-Loans for Urban Development Capital ... ... ...
2217-Urban Development- Revenue 2,41,58,000 ... 2,41,58,000
30. 4216-Capital Outlay on Housing
4217-Capital Outlay on Urban Development Capital 40,00,000 ... 40,00,000
31. 2220-Information and Publicity Revenue 85,88,000 ... 85,88,000
32. 2230-Labour and Employment-01 -Labour
2230-Labour and Employment-01 -Labour-(A-Inspectorate of Factories and Steam (Boilers) Revenue 1,40,03,000 ... 1,40,03,000
2230-Labour and Employment-02 –
Employment and -03-Training
3456-Civil Supplies
2408-Food Storage and Ware- Revenue 79,72,000 ... 79,72,000
33. housing
4408-Capital Outlay on Food Capital 83,000 ... 83,000
Storage and Warehousing
SCHEDULE-contd.
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
2235-Social Security and Welfare
-01-Rehabitation. Revenue ... ... ...
34. 6235-Loans for Social Security Capital ... ... ...
and Welfare-60-Other Social
Security and Welfare
Programmes
2225-Welfare of S.CS, S.TS and
Other B.CS
2235-Social Security and Welfare Revenue 5,26,24,000 ... 5,26,24,000
35. 2236-Nutrition (Social Welfare)
4059-Capital Outlay on Public Capital 13,00,000 ... 13,00,000
Works (Social Welfare)
2235- Social Security and Welfare Revenue 3,46,000 ... 3,46,000
-60-Other Social Security and Welfare Programmes
36. 6235-Loans for Social Security and Welfare-60-Other Social Security and Welfare Programmes Capital ... ... ...
SCHEDULE-contd.
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
2235-Social Security and Welfare-
E-60-Other Security and
Welfare Programmes
37. 2075-Miscellaneous General Revenue 8,24,000 ... 8,24,000
Services-104-Pension & Awards in consideration of Distinguished Services
38. 2252-Other Social Services Revenue 29,000 ... 29,000
39. 3451-Secretariat Economic Services-II-Planning Board and attached Offices Revenue 1,12,55,000 ... 1,12,55,000
2425-Co-operation Revenue 2,48,93,000 ... 2,48,93,000
4425-Capital Outlay on Co-operation
40. 4435-Capital Outlay on Other Agriculture programmes Capital 1,53,30,000 ... 1,53,30,000
6425-Loans for Co-operation
2552-North Eastern Areas Revenue 2,30,66,000 ... 2,30,66,000
41. 4552-Capital Outlay on North Eastern Areas Capital 7,77,84,000 ... 7,77,84,000
6552-Loans for North Eastern Areas
3454-Census, Surveys and Revenue 68,72,000 ... 68,72,000
42. Statistics-02-Surveys and Statistics
SCHEDULE-contd.
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
3475-Other General Economic Services-Regulations of Weights and Measures Revenue 28,96,000 ... 28,96,000
43. 2216-Housing-01-Government Residential Buildings
2401-Crop Husbandry
2415-Agricultural Research and Education
2435-Other Agricultural Programmes Revenue 12,87,12,000 ... 12,87,12,000
2702-Minor Irrigation
2252-Other Social Services
44. 2216-Housing
4401-Capital Outlay on Crop Husbandry
4702-Capital Outlay on Minor
Irrigation Capital 3,38,00,000 ... 3,38,00,000
4216-Investment in Agricultural Financial Institutions
6401-Loans for Crop Husbandry
SCHEDULE-contd.
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
2701-Medium Irrigation-II works under E. And D. Wing P.W.D Medium Irrigation Projects Revenue 19,60,000 ... 19,60,000
2711-Irrigation, Navigation, Drainage and Flood Control
45. Projects
4701-Capital Outlay on Medium Irrigation
4711-Capital Outlay on Flood Control Projects Capital 1,05,00,000 ... 1,05,00,000
2402-Soil and Water Conservation
2415-Agricultural Research and
46. Education Revenue 8,40,,26,000 ... 8,40,,26,000
2216-Housing-01-Government Residential Buildings
47. 2501-Special Programmes for Rural Development Revenue 2,25,84,000 ... 2,25,84,000
6402-Loans for Soil and Water Conservation Capital ... ... ...
SCHEDULE-contd.
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
2403-Animal Husbandry
2415-Agricultural Research and Revenue 5,35,06,000 ... 5,35,06,000
Education (Animal Husbandry)
48. 2216-Housing-01-Government
Residential Buildings
4059-Capital Outlay on Public
Works Capital 4,00,000 ... 4,00,000
6403- Loans for Animal Husbandry
2404-Dairy Development
2216-Housing-01-Government
49. Residential Buildings Revenue 1,10,31,000 ... 1,10,31,000
2415-Agricultural Research and Education
2405-Fisheries
2415-Agricultural Research and Education Revenue 1,16,71,000 ... 1,16,71,000
50. 2216-Housing-01-Government Residential Buildings
4216-Capital Outlay on Housing
4405-Capital Outlay on Fisheries Capital 10,00,000 ... 10,00,000
SCHEDULE-contd.
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
2406-Forestry and Wild Life
2415-Agricultural Research and Revenue 17,96,10,000 ... 7,96,10,000
51. Education
4406-Capital Outlay on Forestry Capital 71,90,000 ... 71,90,000
2215-Other Rural Development Programmes
2261- Housing-01-Government Residential Buildings Revenue 8,93,12,000 ... 8,93,12,000
52. 2236-Nutrition
2505-Rural Employment
4216 Capital Outlay on Housing Capital 37,50,000 ... 37,50,000
6515-Loans for other Rural Development Programmes
2852-Industries Revenue 88,95,000 ... 88,95,000
4885-Capital Outlay on Industries and Minerals
4858-Capital Outlay on Engineering Capital 3,74,00,000 ... 3,74,00,000
53. Industries
4860-Capital Outlay on Consumer Industries
6885-Loans for other Industries and Minerals
SCHEDULE-contd.
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
2851-Village and Small Industries Revenue 2,46,61,000 ... 2,46,61,000
2261- Housing-01-Government
54. Residential Buildings
4851-Capital Outlay on Village and Small Scale Industries Capital 1,61,50,000 ... 1,61,50,000
6851-Loans for Village and Small Industries
2851-Village and Small Industries
2261- Housing-01-Government
55. Residential Buildings Revenue 5,08,10,000 ... 5,08,10,000
4216-Capital Outlay on Housing
4851-Capital Outlay on Village and Small Scale Industries Capital 1,61,50,000 ... 1,61,50,000
6851-Loans for Village and Small Industries
SCHEDULE-contd.
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
2853-Non-Ferrous Mining and Metallurgical Industries- Regulation and Development of Mines - Revenue 95,96,000 ... 95,96,000
56. 4216-Capital Outlay on Housing
-01-Government Residential Buildings Capital 10,00,000 ... 10,00,000
4853-Capital Outlay on Non-Ferrous Metals and Metallurgical Industries
3054-Roads and Bridges Revenue 14,51,66,100 ... 14,51,66,100
57. 5054-Capital Outlay on Roads and Bridges Capital 18,17,63,100 ... 18,17,63,100
3452-Tourism Revenue 52,81,000 ... 52,81,000
4059-Capital Outlay on Public Works (Tourism)
58. 5275-Capital Outlay on other Communication Services Capital 70,25,000 ... 70,25,000
5452-Capital Outlay on Tourism
7452-Loans for Tourism
59. 3606-Aid Materials and Equipment Revenue 27,45,000 ... 27,45,000
6003-Internal Debt of the State Government (Charged)Capital ... 22,66,01,000 22,66,91,000
6004-Loans and advances from the Central Government (Charged) Capital ... 14,23,63,600 14,23,63,000
SCHEDULE-contd.
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
60. 5465-Investment in General Financial and Training Institutions Capital ... ... ...
61. 7610-Loans to Government Servants etc Capital 3,95,70,000 ... 3,95,70,000
62. 7615-Miscellaneous Loans Capital ... ... ...
63. 7810-Inter-State Settlement Capital ... ... ...
64. 7999-Appropriation to Contingency Fund Capital ... ... ...
Total ... ... 3,53,13,90,200 52,56,97,600 4,05,70,87,800
E. W. MAIROM
Deputy Secretary to the Govt. Of Meghalaya,
Law (B) Department.
The 13th September, 1989
No. LL(B) 27/88/101- The following Act of the Meghalaya Legislative Assembly which received the assent of the Governor/President is hereby published for general information.
MEGHALAYA ACT NO. 5 OF 1989
THE MEGHALAYA MINERALS CESS (AMENDMENT) ACT, 1989
(As passed by the Meghalaya Legislative Assembly on 1st September, 1989)
(Received the assent of the Governor on the 12th September, 1989
(Published in the Gazette of Meghalaya, Extra-ordinary issue, dated 13th September, 1989)
An Act to amend the Meghalaya Minerals Cess Act, 1988 (Meghalaya Act No. 7 of 1988).
Be it enacted by the Legislature of Meghalaya in the Fortieth Year of the Republic of India as follows:-
(1) This Act may be called the Meghalaya Minerals Cess (Amendment) Act, 1989
(2) It extends to the whole of the State of Meghalaya.
(3) It shall come into force at once.
Amendment of Section 2 of Act 7 of 1988
2. In the Meghalaya Minerals Cess Act, 1988 (Act 7 of 1988) (hereafter referred to as the principal Act), in Section 2-
(i) After clause (b), the following shall be inserted as new clause (bb), namely-
“(bb) ‘dumping ground’ means a stack-yard or place where the minerals are stacked after mining and which stack-yard or place is not more than one kilometre from the mine or quarry.”-
(ii) After clause (e), the following shall be inserted as new clause (cc), namely-
“(cc) ‘remove’ means to transport the minerals from a dumping ground for the purpose of trading.”
Amendment of Section 3 of Act 7 of 1988
3. In Section 3 of the principal Act-
(i) The words ‘extract or’ occurring therein shall be deleted; and
(ii) For the words ‘mine or quary’ the words ‘dumping ground’ shall be substituted.
Amendment of Section 6 of Act 7 of 1988
4. In Section 6 of the principal Act, sub-section (2) shall be deleted and the existing sub-section (1) renumbered as Section 6
Amendment of Section 7 of Act 7 of 1988
5. In Section 7 of the principal Act, the words “extracting or” occurring therein shall be deleted.
E. W. MAIROM
Deputy Secretary to the Govt. Of Meghalaya,
Law (B) Department.
The 13th September, 1989
No. LL(B) 112/88/36- The following Act of the Meghalaya Legislative Assembly which received the assent of the Governor/President is hereby published for general information.
MEGHALAYA ACT NO. 6 OF 1989
THE MEGHALAYA APPROPRIATION (No. III) ACT, 1989
(As passed by the Meghalaya Legislative Assembly on 1st September, 1989)
(Received the assent of the Governor on the 12th September, 1989
(Published in the Gazette of Meghalaya, Extra-ordinary issue, dated 13th September, 1989)
An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of Meghalaya for the services of the financial year 1989-90
Be it enacted by the Legislature of Meghalaya in the Fortieth Year of the Republic of India as follows:-
Short title and Commencement
(1) This Act may be called the Meghalaya Appropriation (No. III) Act, 1989
Withdrawal of Rs. 5,6,10,388 from and out of the Consolidated Fund of Meghalaya for the financial year 1989-90
2. From and out of the Consolidated Fund of Meghalaya there may be paid and applied sums not exceeding those specified in Column (3) of the Scheduled amounting in the aggregate to the sums of Rupees five crores, sixty one lakhs, ten thousand, three hundred eighty eight towards defraying the several charges which will come in the course of payment during the financial year 1989-90 in respect of the services specified in Column (2) of the Schedule.
Appropriation
3. The sums authorised to be withdrawn from and out of the Consolidated Fund of Meghalaya by this Act, shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year.
SCHEDULE
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
1. 2011-Parliamentary/State/Union Territory Legislature Revenue 1,20,000 80,000 2,00,000
3. 2013-Council of Ministers Revenue 4,39,600 ... 4,39,600
4. 2014-Administration of Justice ... Revenue ... ... ...
2049-Capital Outlay on Public Works (in charge Law Department) Capital 30,406 ... 30,406
2041-Taxes on vehicles
2070-Other Administrative Services-Purchase and Maintenance of Transport Revenue 3,94,00,000 ... 3,94,00,000
10. 3055-Road Transport
5053-Capital Outlay on Civil Aviation
5055-Capital Outlay on Road Transport Capital 31,23,329 ... 31,23,329
2052-Secretariat-General Services
I-Civil Departments
2251-Secretariat-Social and Community Services-I-Civil Revenue 5,06,000 ... 5,06,000
13. Departments
3451-Secretariat Economic Services-I-Civil Departments
14. 2053-District Administration Revenue 3,16,360 ... 3,16,360
SCHEDULE
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
2055-Police
2070-Other Administrative
Services Fire Protection and Control
16. 2216-Housing-01-Government
Residential Buildings Revenue 17,74,000 ... 17,74,000
4059-Capital Outlay on Public Works (Police)
4216-Capital Outlay on Housing (Police) Capital ... ... ...
2052-Secretariat-General Services -II-Public Works Departments
2059-Public Works
2203-Technical Education Buildings
2204-Sports etc., Building Revenue ... 55,934 55,934
2205-Art and Culture
2210-Medical and Public Health
2216-Housing-01-Government
Residential Buildings
(i/c., P.W.D)
SCHEDULE
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
4059-Capital Outlay on Public Works
19. 4202-Capital Outlay on Education, Art and Culture
4210-Capital Outlay on Medical and Public Health
4216-Capital Outlay on Housing Capital ... ... ...
-01-Government Residential Buildings (i/c. P.W.D)
4403-Capital Outlay on Animal Husbandry
4404-Capital Outlay on Dairy Development
2070-Other Administrative Services-IV-Guest Houses, Government Hostels etc
22. 2216-Housing-01-Government Residential Buildings Revenue 15,74,900 ... 15,74,900
(i/c., G.A.D)
4059-Capital Outlay on Public Capital ... ... ...
Works (i/c., G.A.D)
2210-Medical and Public Health
2211-Family Welfare Revenue 2,35,400 ... 2,35,400
4210-Capital Outlay on Medical
26. and Public Health
4211-Capital Outlay on Family Welfare Capital ... ... ...
SCHEDULE
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
2215-Water Supply and Sanitation Revenue 62,00,000 ... 62,00,000
2216-Housing
27. 4215-Capital Outlay on Water
Supply and Sanitation
4216-Capital Outlay on Housing Capital ... ... ...
-01-Government Residential Buildings
6215-Loans for Sanitation and Water Supply
37. 2235- Social Security and Welfare
-E-60-Other Social Security and Welfare Programmes Revenue 5,83,837 ... 5,83,837
2075-Miscellaneous General Services-104-Pension & Awards in consideration of distinguished Services
38. 2252-Other Social Services Revenue 60,000 ... 60,000
2406-Forestry and Wild Life
51. 2415-Agricultural Research and Education Revenue ... ... ...
4406-Capital Outlay on Forestry Capital . 6,04,622 6,04,622
SCHEDULE
(See Section 2 & 3)
(1) (2) (3)
Grant No. Services and Purposes Sums not exceeding
(Major Heads)
Voted by Charged on Total
The the Consolidated
Assembly Fund
Rs. Rs. Rs.
2852-Industries Revenue ... ... ...
4885-Capital Outlay on Industries
and Mineral
4858-Capital Outlay on Engineering
53. Industries Capital 9,00,000 ... 9,00,000
48 0-Capital Outlay on Consumer Industries
6884-Loans for other Industries and Mineral
2851-Village and Small Industries
2216-Housing-01-Government Revenue 7,0,000 ... 7,0,000
Residential Buildings
55. 4216-Capital Outlay on Housing
4851-Capital Outlay on Village and Small Industries Capital ... ... ...
Total ... 5,53,33,832 7,76,556 5,61,10,388
E. W. MAIROM
Deputy Secretary to the Govt. Of Meghalaya,
Law (B) Department.
The 13th September, 1989
No. LL(B) 116/89/13- The following Act of the Meghalaya Legislative Assembly which received the assent of the Governor/President is hereby published for general information.
MEGHALAYA ACT NO. 7 OF 1989
THE MEGHALAYA LEGISLATIVE ASSEMBLY (FIXATION OF QUORUM) ACT, 1989
(As passed by the Meghalaya Legislative Assembly on 5th September, 1989)
(Received the assent of the Governor on the 12th September, 1989
(Published in the Gazette of Meghalaya, Extra-ordinary issue, dated 13th September, 1989)
An Act to provide for fixation of quorum for meetings of the Meghalaya Legislative Assembly
Be it enacted by the Legislature of the State of Meghalaya in the Fortieth Year of the Republic of India as follows:-
Short title and Commencement
(1) This Act may be called the Meghalaya Legislative Assembly (Fixation of Quorum) Act, 1989
(2) It shall come into force at once.
Fixation of quorum for meetings of the Meghalaya Legislative Assembly
With effect from the commencement of this Act the quorum to constitute a meeting of the Meghalaya Legislative Assembly shall be one-tenth of the total number of the member thereof.