THE MANIPUR LOKTAK LAKE (PROTECTION) AMENDMENT ACT, 2007
(Manipur Act No. 5 of 2007)
An Act to amend the Manipur Loktak Lake (Protection) Act, 2006 (Manipur Act No. 3 of 2006)
Be it enacted by the Legislature of Manipur in the Fifty-eighth, Year of the Republic of India as follows:
1. Short title.- This Act may be called the Manipur Loktak Lake (Protection) Amendment Act, 2007
2. Amendment of section 7.-In section 7 of the Manipur Loktak Lake (Protection) Act, 2006, after serial No. 15, the following new serial Nos. 15A, 15B, 15C & 15D shall be inserted, namely,-
“15A. Member of Legislative Assembly, Saitu Assembly Constituency. - Member
15B. Member of Legislative Assembly. Henglep Assembly Constituency. - Member
15C. Member of Legislative Assembly, Wabgai Assembly Constituency. - Member
15D. Member of Legislative Assembly, Hiyanglam Assembly Constituency. - Member”