• Sign In/Sign Up
  • Menu
  • +Clients Back

    • Get Free Legal Answers
    • Get Fee Estimates
    • Find Lawyers
  • +Lawyers

    • Case Diary & Office Manager
    • Post News & Artilces
    • Post Jobs & Internships
  • +Law Students

    • Campus Ambassadors
    • Find Jobs & Internships
    • Post News & Articles
    • Resource Sharing
  • +Law Schools

    • Post Admissions
    • Post Opportunities
    • Get Law School Rating

  • Home
  • State Acts
  • THE ORISSA SERVICE OF ENGINEERS (VALIDATION OF APPOINTMENT) ACT, 2001
Lawsisto
Back

THE ORISSA SERVICE OF ENGINEERS (VALIDATION OF APPOINTMENT) ACT, 2001

THE ORISSA SERVICE OF ENGINEERS (VALIDATION OF APPOINTMENT) ACT, 2001

ORISSA ACT 1 OF 2002

TABLE OF CONTENTS

PREAMBLE

SECTIONS

1. Short title

2. Definitions

3. Validation

SCHEDULE

THE ORISSA SERVICE OF ENGINEERS (VALIDATION OF APPOINTMENT) ACT, 2001

[For the Bill, see Orissa Gazette, Extraordinary, dated the 11th December, 2001 (No.2411).]

ORISSA ACT 1 OF 2002

[Received the assent of the Governor on the 31st January 2002, first published in an Extraordinary issue of the Orissa Gazette, dated the 6th February 2002 (No. 171)]

AN ACT TO VALIDATE THE AD HOC APPOINTMENT OF CERTAIN ASSISTANT ENGINEERS MADE TO THE ORISSA SERVICE OF ENGINEERS

BE it enacted by the Legislature of the State of Orissa in the Fifty-Second Year of the Republic of India as follows:-

Short title.

1. This Act may be called the Orissa Service of Engineers (Validation of Appointment) Act, 2001.

Definitions.

2. In this Act, unless the context otherwise requires:-

(a) “Government” means the Government of Orissa;

(b) “Recruitment rules” means the Orissa Service of Engineers’ Rules, 1941; and

(c) “Service” means the Orissa Service of Engineers.

Validation.

3. (1) Notwithstanding anything contained in the Recruitment Rules, thirty-nine Assistant Engineers as specified in the Schedule indicating their names, dates of birth and dates of appointment who were appointed to the Service on ad hoc basis by Government in the Works and Housing & Urban Development Departments of Government to meet the urgent requirement of the said Departments, and are continuing as such, shall be deemed to have been validly and regularly appointed to the Service under said Departments with effect from the date of commencement of this Act and, ‘accordingly no such appointment shall be challenged in any Court of law merely’ on the ground that such appointment was made otherwise than in accordance with the Recruitment Rules.

(2) The Assistant Engineers whose appointments are so validated under sub-section (1) shall been bloc junior to those who have been appointed to the Service under the respective Departments in accordance with the Recruitment Rules prior to the commencement of this Act.

(3) The inter seniority of the said Assistant Engineers in the Service under the respective Departments shall be in accordance with the order of precedence in which their names occur in column (2) of the Schedule.

(4) The services rendered by the said Assistant Engineers prior to the commencement of this Act shall count for the purpose of pension, leave and increment, and for no other purpose.

SCHEDULE

(See section 3)

 

 

Serial No.

Name

Date of birth

Date of joining as ad hoc Assistant Engineer

(1)

(2)

(3)

(4)

A. Assistant Engineer (Civil) under the Works Department:-

1

ShriTaraprasad Mishra

6-6-1963

7-2-1986

2

ShriBasanta Kumar Acharya

2-6-1959

10-3-1986

3

ShriBiranchi Kumar Mohanty

4-6-1962

5-2-1986

4

ShriLaxminarayanNayak

3-6-1963

5-2-1986

5

ShriArun Kumar Sahu

4-5-1962

17-3-1986

6

ShriSudhir Kumar Tripathy

1-7-1961

5-2-1986

7

ShriDebendra Das

11-7-1960

5-2-1986

8

ShriPradipkumarSahu

7-5-1960

12-2-1986

       9

ShriJasabindar Singh

21-12-1960

27-4-1987

10

ShriPromod Kumar Nayak

24-2-1960

24-4-1987

11

ShriBraja Kishore Das

11-4-1961

30-4-1987

12

ShriDipak Kumar Tripathy

6-7-1961

1-5-1987

13

ShriPradipta Kumar Mishra

20-4-1962

28-4-1987

14

ShriAkshya Kumar Jena

25-2-1962

24-4-1987

15

Shri Ashok Kumar Padhi

15-2-1961

25-4-1987

16

Shri Surya Narayan Acharya

1-2-1963

25-4-1987

17

Shri Manoj Kumar Tripathy

18-4-1962

28-4-1987

18

ShriDurgaPrasanna Mishra

24-10-1963

27-4-1987

19

ShriNiranjanPadhi

28-8-1962

26-5-1987

20

Shri Kishore Chandra Nayak

27-5-1960

25-4-1987

21

ShriSatyanarayanSahu

1-4-1961

1-5-1987

22

ShriChittaranjan Swain

24-9-1961

27-4-1987

23

ShriBipraCharanPradhan (S.C)

20-3-1960

25-5-1987

24

ShriSukantaBehera (S.C)

3-9-1959

29-5-1987

25

ShriBibhudhendraMeher

27-6-1962

15-11-1989

26

ShriBikramKeshariLenka

20-4-1963

15-11-1989

27

ShriSirish Kumar Das

15-6-1961

15-11-1989

28

ShriSimadriNayak

29-6-1962

15-11-1989

29

ShriManmohanMohanta

8-4-1961

15-11-1989

30

ShriDigambarBiswal

2-6-1961

15-11-1989

31

ShriRamiya Kumar Panda

1-2-1961

15-11-1989

B. Assistant Engineers (P.H.) under the H.&U.D Department:-

32

ShriAsutoshPattnaik

30-5-1962

1-10-1984

33

ShriAntaryamiNayak

1-4-1959

24-4-1987

34

ShriBinod Prasad Sethi

21-4-1964

8-7-1987

35

ShriSaroj Kumar Satpathy

1-6-1963

13-2-1988

36

ShriSantosh Kumar Nayak

21-5-1960

15-2-1988

37

ShriBijayanandaSamantaray

18-4-1961

9-2-1988

38

ShriMurtunjayaPani

22-6-1962

25-2-1988

39

Shri Sanjay Kumar Samal

11-5-1961

10-2-1988



Lawsisto Lawsisto Lawsisto Lawsisto Lawsisto Lawsisto Lawsisto Lawsisto Lawsisto

86540

Lawyers Network

103860

Users

630

Cities Serving

114

Law Schools Network

59824

Law Students Network

About us

  • Company Profile

Indian Major Laws

  • Indian Constitution
  • IPC
  • CrPC
  • CPC
  • Companies Act
  • Indian Evidence Act
  • CGST Act
  • Limitation Act

Policies

  • Terms of Use
  • Privacy Policy
  • Refund & Cancellation

    Ads & Media

  • Resource Sharing
  • Advertiser(Sign Up/Login)
  • Media

    Careers

  • Internships
  • Jobs
  • Student Journalists

    HELP & SUPPORT

  • Contact Us
  • Grievances
  • Test

News

  • Legal News
  • Post Article
  • Post Interview

Legal Library

  • Central Acts
  • Deeds Drafts [1128 ]
  • Legal Maxims

Connect

Lawsisto Direct

 

  •  
  •  
DISCLAIMER
Copyright © Lawsisto Private Limited. All rights reserved.
Unless otherwise indicated, all materials on these pages are copyrighted by Lawsisto Private Limited. All rights reserved. No part of these pages, either text or image may
be used for any purpose. By continuing past this page, you agree to our Terms of Service, Cookie Policy, Privacy Policy and Content Policies.