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THE ORISSA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY (AMENDMENT) ACT, 1991

THE ORISSA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY (AMENDMENT) ACT, 1991

Orissa Act 10 of 1992

[Received the assent of the Governor on the 4th February 1992, first published in an extraordinary issue of the Orissa Gazette, dated the 4th February 1992]

 

An act Further to amend the Orissa university of agriculture and technology act, 1965.

Be it enacted by the Legislature of the State of Orissa in the Forty- second Year of the Republic of India, as follows: —

1. Short title

This act may be called the Orissa University of Agriculture and Technology (Amendment) Act, 1991.

2. Amendment of section 9.

In section 9 of the Orissa University of Agriculture and Technology Act, 1965, in sub-section (3),—

(i) for the words "five years", the words "three years" shall be substituted; and

(ii) for the existing proviso, the following proviso shall be substituted, namely:—

"Provided that the term of Office of the person holding the Office of the Vice-Chancellor for a period of not less than three years as on the date of commencement of the Orissa University of Agriculture and Technology (Amendment) Act, 1991 shall expire on the date of such commencement".



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