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TAMIL NADU APPROPRIATION (VOTE ON ACCOUNT) ACT, 2006
TAMIL NADU APPROPRIATION (VOTE ON ACCOUNT) ACT, 2006
(As introduced in the Tamil Nadu Legislative Assembly on January 27, 2006 – Published in the Tamil Nadu Government Gazette, Extraordinary, Part IV, Section 1,
Iss. No.25, pages 47-54, dated January 27, 2006).
BE it enacted by the Legislative Assembly of the State of Tamil Nadu in the Fifty-seventh Year of the Republic of India as follows:-
1. Short title – (1) This Act may be called the Tamil Nadu Appropriation (Vote on Account) Act, 2006.
2. Withdrawal of certain sums from and out of the Consolidated Fund of the State for a part of the financial year commencing on the 1st day of April 2006. – The State Government may withdraw from and out of the Consolidated Fund of the State sums not exceeding twenty four thousand four hundred and twenty five crores eight lakhs and fifty four thousand rupees being moneys required to meet –
(a) the grants made in advance by the Tamil Nadu Legislative Assembly for a part of the financial year commencing on the 1st day of April 2006, as set forth in column (3) of the Schedule; and
(b) the expenditure charged on the Consolidated Fund of the State for the said part of that year, as set forth in column (4) of the Schedule.
3. Appropriation. – The sums authorized to be withdrawn from and out of the Consolidated Fund under Section 2 shall be appropriated for the services and purposes expressed in the Schedule in relation to that year.
THE SCHEDULE
(See Section 2)
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Sums not exceeding |
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|
Dem- |
Services and purposes |
Voted by the |
Charged on the |
|
|
|
and |
|
|
Legislative |
Consolidated |
Total |
|
No. |
|
|
Assembly |
Fund of the State |
|
|
1 |
2 |
3 |
4 |
5 |
6 |
|
1 |
State Legislature |
Revenue |
8,52,88,000 |
12,10,000 |
8,64,98,000 |
|
|
|
Capital |
… |
… |
… |
|
|
|
Loan |
… |
… |
… |
|
2 |
Government and Council |
Revenue |
8,86,58,000 |
2,18,70,000 |
11,05,28,000 |
|
|
of Ministers |
Capital |
… |
… |
… |
|
|
|
Loan |
… |
… |
… |
|
3 |
Administration of Justice |
Revenue |
93,61,20,000 |
19,34,29,000 |
112,95,49,000 |
|
|
|
Capital |
… |
… |
… |
|
|
|
Loan |
… |
… |
… |
|
|
|
|
|
|
|
|
Dem- |
Services and purposes |
Voted by the |
Charged on the |
|
|
|
and |
|
|
Legislative |
Consolidated |
Total |
|
No. |
|
|
Assembly |
Fund of the State |
|
|
4 |
Adi-Dravidar and Tribal |
Revenue |
263,25,44,000 |
2,20,00,000 |
265,45,44,000 |
|
|
Welfare Department |
Capital |
9,15,72,000 |
… |
9,15,72,000 |
|
|
|
Loan |
13,75,000 |
… |
13,75,000 |
|
5 |
Agricultural Department |
Revenue |
443,76,22,000 |
1000 |
443,76,23,000 |
|
|
|
Capital |
29,91,38,000 |
… |
29,91,38,000 |
|
|
|
Loan |
… |
… |
… |
|
6 |
Animal Husbandry, |
Revenue |
102,40,59,000 |
1,000 |
102,40,60,000 |
|
|
Dairing and Fisheries |
Capital |
22,85,23,000 |
… |
22,85,23,000 |
|
|
Department-Animal |
Loan |
… |
… |
… |
|
|
Husbandry |
|
|
|
|
|
7 |
Animal Husbandry, |
Revenue |
48,34,58,000 |
2,000 |
48,34,60,000 |
|
|
Dairing and Fisheries |
Capital |
2,20,72,000 |
… |
2,20,72,000 |
|
|
Department-Fisheries |
Loan |
… |
… |
… |
|
8 |
Animal Husbandry, |
Revenue |
6,93,13,000 |
1,000 |
6,93,14,000 |
|
|
Dairing and Fisheries |
Capital |
… |
… |
… |
|
|
Department-Dairy |
Loan |
… |
… |
… |
|
|
Development |
|
|
|
|
|
9 |
Backward Classes, |
Revenue |
144,86,82,000 |
1,17,000 |
144,87,99,000 |
|
|
Most Backward Classes |
Capital |
23,75,45,000 |
… |
23,75,45,000 |
|
|
and Minorities Welfare |
Loan |
… |
… |
… |
|
|
Department |
|
|
|
|
|
10 |
Commercial Taxes |
Revenue |
226,29,90,000 |
1,000 |
226,29,91,000 |
|
|
Department - |
Capital |
… |
… |
… |
|
|
Commercial Taxes |
Loan |
… |
… |
… |
|
11 |
Commercial Taxes |
Revenue |
61,54,36,000 |
1,000 |
61,54,37,000 |
|
|
Department - Stamps |
Capital |
… |
… |
… |
|
|
and Registration |
Loan |
… |
|
… |
|
12 |
Co-operation, Food and |
Revenue |
1,047,27,65,000 |
2,000 |
1,047,27,67,000 |
|
|
Consumer Protection |
Capital |
3,67,71,000 |
… |
3,67,71,000 |
|
|
Department |
Loan |
169,63,78,000 |
… |
169,63,78,000 |
|
13 |
Energy Department |
Revenue |
608,81,17,000 |
… |
608,81,17,000 |
|
|
|
Capital |
13,75,00,000 |
… |
13,75,00,000 |
|
|
|
Loan |
22,17,64,000 |
… |
22,17,64,000 |
|
14 |
Environment and |
Revenue |
81,91,22,000 |
28,000 |
81,91,50,000 |
|
|
Forests Department |
Capital |
66,60,06,000 |
… |
66,60,06,000 |
|
|
|
Loan |
… |
… |
… |
|
|
|
|
|
|
|
|
Dem- |
Services and purposes |
Voted by the |
Charged on the |
|
|
|
and |
|
|
Legislative |
Consolidated |
Total |
|
No. |
|
|
Assembly |
Fund of the State |
|
|
15 |
Finance Department |
Revenue |
250,48,24,000 |
1,000 |
250,48,25,000 |
|
|
|
Capital |
1,000 |
… |
1,000 |
|
|
|
Loan |
9,97,45,000 |
… |
9,97,45,000 |
|
16 |
Handlooms, Handicrafts, |
Revenue |
226,75,00,000 |
1,000 |
226,75,01,000 |
|
|
Textiles and Khadi |
Capital |
… |
… |
… |
|
|
Department-Handlooms |
Loan |
5,39,63,000 |
… |
5,39,63,000 |
|
|
and Textiles |
|
|
|
|
|
17 |
Handlooms, Handicrafts, |
Revenue |
25,24,90,000 |
1,000 |
25,24,91,000 |
|
|
Textiles and Khadi |
Capital |
… |
… |
… |
|
|
Department-Khadi, |
|
|
|
|
|
|
Village Industries and |
|
|
|
|
|
|
Handicrafts |
Loan |
… |
… |
… |
|
18 |
Health and Family |
Revenue |
905,00,94,000 |
12,74,000 |
905,13,68,000 |
|
|
Welfare Department |
Capital |
47,22,14,000 |
… |
47,22,14,000 |
|
|
|
Loan |
… |
… |
… |
|
19 |
Higher Education |
Revenue |
448,02,31,000 |
1,000 |
448,02,32,000 |
|
|
Department |
Capital |
6,24,11,000 |
… |
6,24,11,000 |
|
|
|
Loan |
… |
… |
… |
|
20 |
Highways Department |
Revenue |
621,45,85,000 |
6,000 |
621,45,91,000 |
|
|
|
Capital |
1,319,98,28,000 |
… |
1,319,98,28,000 |
|
|
|
Loan |
… |
… |
… |
|
21 |
Home Department |
Revenue |
791,13,07,000 |
27,65,000 |
791,40,72,000 |
|
|
Police |
Capital |
74,28,14,000 |
… |
74,28,14,000 |
|
|
|
Loan |
1,10,00,000 |
… |
1,10,00,000 |
|
22 |
Home Department- |
Revenue |
42,39,23,000 |
1,000 |
42,39,24,000 |
|
|
Fire and Rescue |
Capital |
11,55,00,000 |
… |
11,55,00,000 |
|
|
Services |
Loan |
… |
… |
… |
|
23 |
Home Department- |
Revenue |
40,49,72,000 |
1,000 |
40,49,73,000 |
|
|
Prisons |
Capital |
1,95,67,000 |
… |
1,95,67,000 |
|
|
|
Loan |
… |
… |
… |
|
24 |
Home Department |
Revenue |
27,55,69,000 |
1,000 |
27,55,70,000 |
|
|
Motor Vehicles Acts- |
Capital |
… |
… |
… |
|
|
Administration |
Loan |
… |
… |
… |
|
25 |
Housing and Urban |
Revenue |
52,13,70,000 |
1,000 |
52,13,71,000 |
|
|
Development |
Capital |
17,21,50,000 |
… |
17,21,50,000 |
|
|
Department |
Loan |
59,67,50,000 |
… |
59,67,50,000 |
|
26 |
Industries Department |
Revenue |
23,70,92,000 |
1,000 |
23,70,93,000 |
|
Dem- |
Services and purposes |
Voted by the |
Charged on the |
|
|
|
and |
|
|
Legislative |
Consolidated |
Total |
|
No. |
|
|
Assembly |
Fund of the State |
|
|
|
|
Capital |
13,79,95,000 |
… |
13,79,95,000 |
|
|
|
Loan |
27,50,00,000 |
… |
27,50,00,000 |
|
27 |
Information and |
Revenue |
17,28,18,000 |
… |
17,28,18,000 |
|
|
Tourism Department - |
Capital |
… |
… |
… |
|
|
Information and |
Loan |
… |
… |
… |
|
|
Publicity |
|
|
|
|
|
28 |
Information and |
Revenue |
17,42,73,000 |
… |
17,42,73,000 |
|
|
Tourism Department- |
Capital |
5,85,50,000 |
… |
5,85,50,000 |
|
|
Tourism |
Loan |
… |
… |
… |
|
29 |
Information and |
Revenue |
31,76,45,000 |
5,50,000 |
31,81,95,000 |
|
|
Tourism Department- |
Capital |
1,000 |
… |
1,000 |
|
|
Stationery and Printing |
Loan |
… |
… |
… |
|
30 |
Information Technology |
Revenue |
10,26,15,000 |
1,000 |
10,26,16,000 |
|
|
Department |
Capital |
… |
… |
… |
|
|
|
Loan |
… |
… |
… |
|
31 |
Labour and Employ- |
Revenue |
109,50,26,000 |
1,000 |
109,50,27,000 |
|
|
ment Department |
Capital |
79,04,000 |
… |
79,04,000 |
|
|
|
Loan |
… |
… |
… |
|
32 |
Law Department |
Revenue |
5,41,27,000 |
… |
5,41,27,000 |
|
|
|
Capital |
… |
… |
… |
|
|
|
Loan |
… |
… |
… |
|
33 |
Municipal Administration |
Revenue |
425,72,30,000 |
1,000 |
425,72,31,000 |
|
|
and Water Supply |
Capital |
333,36,82,000 |
… |
333,36,82,000 |
|
|
Department |
Loan |
89,10,92,000 |
… |
89,10,92,000 |
|
34 |
Personnel and |
Revenue |
15,24,79,000 |
6,27,85,000 |
21,52,64,000 |
|
|
Administration Reforms |
Capital |
… |
… |
… |
|
|
Department |
Loan |
… |
… |
… |
|
|
|
|
|
|
|
|
35 |
Planning, Development |
Revenue |
69,07,43,000 |
… |
69,07,43,000 |
|
|
and Special Initiatives |
Capital |
4,09,85,000 |
… |
4,09,85,000 |
|
|
Department |
Loan |
… |
… |
… |
|
36 |
Prohibition and |
Revenue |
21,16,85,000 |
1,000 |
21,16,86,000 |
|
|
Excise Department |
Capital |
… |
… |
… |
|
|
|
Loan |
… |
… |
… |
|
37 |
Public Department |
Revenue |
140,21,58,000 |
6,84,000 |
140,28,42,000 |
|
|
|
Capital |
1,000 |
… |
1,000 |
|
|
|
Loan |
… |
… |
… |
|
38 |
Public Works |
Revenue |
59,32,89,000 |
55,000 |
59,33,44,000 |
|
Dem- |
Services and purposes |
Voted by the |
Charged on the |
|
|
|
and |
|
|
Legislative |
Consolidated |
Total |
|
No. |
|
|
Assembly |
Fund of the State |
|
|
|
Department-Buildings |
Capital |
104,33,32,000 |
… |
104,33,32,000 |
|
|
|
Loan |
… |
… |
… |
|
39 |
Public Works |
Revenue |
334,96,63,000 |
1,000 |
334,96,64,000 |
|
|
Department-Irrigation |
Capital |
261,58,72,000 |
… |
261,58,72,000 |
|
|
|
Loan |
… |
… |
… |
|
40 |
Revenue Department |
Revenue |
646,30,25,000 |
1,000 |
646,30,26,000 |
|
|
|
Capital |
2,000 |
… |
2,000 |
|
|
|
Loan |
… |
… |
… |
|
41 |
Rural Development and |
Revenue |
1,304,75,16,000 |
1,000 |
1,304,75,17,000 |
|
|
Panchayat Raj |
Capital |
480,87,66,000 |
… |
480,87,66,000 |
|
|
Department |
Loan |
… |
… |
… |
|
42 |
School Education |
Revenue |
2,563,96,25,000 |
3,000 |
2,563,96,28,000 |
|
|
Department |
Capital |
82,50,00,000 |
… |
82,50,00,000 |
|
|
|
Loan |
3,02,000 |
… |
3,02,000 |
|
43 |
Small Industries |
Revenue |
26,62,25,000 |
1,000 |
26,62,26,000 |
|
|
Department |
Capital |
2,000 |
… |
2,000 |
|
|
|
Loan |
… |
… |
… |
|
44 |
Social Welfare and |
Revenue |
416,75,54,000 |
1,000 |
416,75,55,000 |
|
|
Nutritious Meal Pro- |
Capital |
1,000 |
… |
1,000 |
|
|
gramme Department |
Loan |
… |
… |
… |
|
45 |
Tamil Development- |
Revenue |
20,78,71,000 |
1,000 |
20,78,72,000 |
|
|
Culture and Religious |
Capital |
66,02,000 |
… |
66,02,000 |
|
|
Endowments Depart- |
|
|
|
|
|
|
ment-Tamil Develop |
Loan |
… |
… |
… |
|
|
ment-Culture |
|
|
|
|
|
46 |
Tamil Development- |
Revenue |
17,22,36,000 |
11,25,000 |
17,33,61,000 |
|
|
Culture and Religious |
Capital |
27,50,000 |
… |
27,50,000 |
|
|
Endowments Depart- |
|
|
|
|
|
|
ment-Hindu Religious |
Loan |
… |
… |
… |
|
|
and Charitable |
|
|
|
|
|
|
Endowments |
|
|
|
|
|
47 |
Transport Department |
Revenue |
154,72,02,000 |
1,000 |
154,72,03,000 |
|
|
|
Capital |
6,000 |
… |
6,000 |
|
|
|
Loan |
… |
… |
… |
|
48 |
Youth Welfare and |
Revenue |
16,73,29,000 |
1,000 |
16,73,30,000 |
|
|
Sports Development |
Capital |
2,000 |
… |
2,000 |
|
|
Department |
Loan |
… |
… |
… |
|
49 |
Pension and Other |
Revenue |
2,828,28,79,000 |
13,75,000 |
2,828,42,54,000 |
|
Dem- |
Services and purposes |
Voted by the |
Charged on the |
|
|
|
and |
|
|
Legislative |
Consolidated |
Total |
|
No. |
|
|
Assembly |
Fund of the State |
|
|
|
Retirement Benefits |
Capital |
… |
… |
… |
|
|
|
Loan |
… |
… |
… |
|
50 |
Relief on account |
Revenue |
152,98,27,000 |
… |
152,98,27,000 |
|
|
of Natural |
Capital |
… |
… |
… |
|
|
Calamities |
Loan |
… |
… |
… |
|
|
|
|
|
|
|
|
|
Debt Charges |
Revenue |
… |
3,143,12,92,000 |
3,143,12,92,000 |
|
|
|
Capital |
… |
… |
… |
|
|
|
Loan |
… |
… |
… |
|
|
|
|
|
|
|
|
|
Profit Debt- |
Revenue |
… |
… |
… |
|
|
Repayment |
Capital |
… |
… |
… |
|
|
|
Loan |
… |
1,922,46,51,000 |
1,922,46,51,000 |
|
|
|
|
|
|
|
|
|
TOTAL |
Revenue |
16,005,31,71,000 |
3,174,05,98,000 |
19,179,37,69,000 |
|
|
|
Capital |
2,938,50,65,000 |
… |
2,938,50,65,000 |
|
|
|
Loan |
384,73,69,000 |
1,922,46,51,000 |
2,307,20,20,000 |
|
|
|
|
|
|
|
|
|
GRAND TOTAL |
|
19,328,56,05,000 |
5,096,52,49,000 |
224,425,08,54,000 |
