• Sign In/Sign Up
  • Menu
  • +Clients Back

    • Get Free Legal Answers
    • Get Fee Estimates
    • Find Lawyers
  • +Lawyers

    • Case Diary & Office Manager
    • Post News & Artilces
    • Post Jobs & Internships
  • +Law Students

    • Campus Ambassadors
    • Find Jobs & Internships
    • Post News & Articles
    • Resource Sharing
  • +Law Schools

    • Post Admissions
    • Post Opportunities
    • Get Law School Rating

  • Home
  • State Acts
  • TAMIL NADU MOTOR VEHICLES TAXATION (SECOND AMENDMENT) ACT, 2008
Lawsisto
Back

TAMIL NADU MOTOR VEHICLES TAXATION (SECOND AMENDMENT) ACT, 2008

T.N. Act No.29/2008
 
TAMIL NADU MOTOR VEHICLES TAXATION (SECOND AMENDMENT) ACT, 2008
 
(Received the Assent of the Governor of Tamil Nadu on May 25, 2008 — Published in Tamil Nadu Government Gazette, Extraordinary, Part IV, Section 2, Iss. No.162, page 99, dated May 27, 2008)
 
An Act further to amend the Tamil Nadu Motor Vehicles Taxation Act 1974.
 
Be it enacted by the Legislative Assembly of the State of Tamil Nadu in the Fifty-Ninth Year of the Republic of India as follows:—
 
1. Short title and commencement.— (1) This Act may be called the
Tamil Nadu Motor Vehicles Taxation (Second Amendment) Act, 2008.
 
(2) It shall come into force on such date as the State Government may, by notification, appoint. (Act has come into force w.e.f. June 19, 2008 – Vide G.O.(Ms.) No.715, Home (Transport-1), 19th June 2008, Notification No.II/2/HO/299(d)/2008 – As published in T.N. Govt. Gazette, Extra., Part II, Section 2, Issue No.192, page 1, dated June 19, 2008).
 
2. Insertion of new Section 16-A. — After Section 16 of the Tamil Nadu Motor Vehicles Taxation Act, 1974 (T.N. Act 13 of 1974), the following Section shall be inserted, namely:—
 
"16-A Special powers of Licensing Officer under Revenue Recovery Act.— The Licensing Officer shall have the powers of a Collector under the Tamil Nadu Revenue Recovery Act, 1864 (Tamil Nadu Act II of 1864) for the purpose of recovery of any amount due under this Act.".


Lawsisto Lawsisto Lawsisto Lawsisto Lawsisto Lawsisto Lawsisto Lawsisto Lawsisto

86540

Lawyers Network

103860

Users

630

Cities Serving

114

Law Schools Network

59824

Law Students Network

About us

  • Company Profile

Indian Major Laws

  • Indian Constitution
  • IPC
  • CrPC
  • CPC
  • Companies Act
  • Indian Evidence Act
  • CGST Act
  • Limitation Act

Policies

  • Terms of Use
  • Privacy Policy
  • Refund & Cancellation

    Ads & Media

  • Resource Sharing
  • Advertiser(Sign Up/Login)
  • Media

    Careers

  • Internships
  • Jobs
  • Student Journalists

    HELP & SUPPORT

  • Contact Us
  • Grievances
  • Test

News

  • Legal News
  • Post Article
  • Post Interview

Legal Library

  • Central Acts
  • Deeds Drafts [1128 ]
  • Legal Maxims

Connect

Lawsisto Direct

 

  •  
  •  
DISCLAIMER
Copyright © Lawsisto Private Limited. All rights reserved.
Unless otherwise indicated, all materials on these pages are copyrighted by Lawsisto Private Limited. All rights reserved. No part of these pages, either text or image may
be used for any purpose. By continuing past this page, you agree to our Terms of Service, Cookie Policy, Privacy Policy and Content Policies.