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THE ARUNACHAL UNIVERSITY (ALTERATION OF NAME) ACT, 2005

THE ARUNACHAL UNIVERSITY (ALTERATION OF NAME) ACT, 2005

(ACT NO. 6 OF 2005)

(Received the assent of the Governor on 4th May, 2005)

 An Act to alter the name of the Arunachal University.

Be it enacted by the Legislative Assembly of Arunachal Pradesh in the Fifty-sixth Year of the Republic of India as follows:-

Short title, and com­mencement.

1. (1) This Act may be called the Arunachal University (Alteration of Name) Act, 2005.

(2) It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.

Definitions.

2. In this Act, unless the context otherwise requires, -

“appointed day” means the date appointed under sub-section (2) of Section 1 for the coming into force of this Act;

Alteration of the name of the Arunachal University.

3. As from the appointed day, “the Arunachal University” shall be known as “the Rajiv Gandhi University”.

Amendment of the Arunachal University Act, 1984 (Act No.1 of 1984).

4. In the Arunachal University Act, 1984 (herein referred to as the Principal Act) for the words “the Arunachal University” wherever they occur, the words “the Rajiv Gandhi University” shall be substituted.



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