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THE ASSAM ENTRY TAX (AMENDMENT) ACT, 2012
THE ASSAM ENTRY TAX (AMENDMENT) ACT, 2012
[ Act No. 20 of 2012]
Assam Gazette, Extraordinary No. 384, dated August 21, 2012
[ 16th August, 2012]
PREAMBLE
An Act further to amend the Assam Entry Tax Act, 2008.
Whereas it is expedient further to amend the Assam Entry Tax Act, 2008 (Assam Act XII of 2008), hereinafter referred to as the principal Act, in the manner hereinafter appearing:
It is hereby enacted in the Sixty-third Year of Republic of India, as follows:--
Section 1 - Short title, extent and commencement
(1) This Act may be called the Assam Entry Tax (Amendment) Act, 2012.
(2) It shall have the like extent as the principal Act.
(3) It shall come into force at once.
Section 2 - Amendment of Schedule
In the principal Act, in the Schedule, for Serial No. 59 with entries thereto, the following shall be substituted, namely:--
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"59. |
Paper excluding newsprint and kraft paper. |
2" |
